High Courts02 Sept 1960
Narain Singh Vs State of Bihar
Patna High Court · (1961) CriLJ 137
Evidence Act, 1872 — Section 32, 8Penal Code, 1860 (IPC) — Section 376
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,234 of 2,660
High Courts31 Aug 1960Dismissed
Baijnath Thakur Vs Bijadhar Kamkar and Others
Patna High Court · AIR 1961 Patna 103
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89Contract Act, 1872 — Section 69, 70
High Courts31 Aug 1960Allowed
Beyas Singh and Others Vs Ramjanam Ahir and Others
Patna High Court · AIR 1961 Patna 16
Transfer of Property Act, 1882 — Section 41
High Courts30 Aug 1960Dismissed
Brahmanath Singh and Others Vs Chandrakali Kuer and Another
Patna High Court · AIR 1961 Patna 79
Registration Act, 1908 — Section 17(1), 49
High Courts26 Aug 1960
Orissa Textile Mills Ltd. and Another Vs Ganesh Das Ramkishun
Patna High Court · AIR 1961 Patna 107
Contract Act, 1872 — Section 230, 73Sales of Goods Act, 1930 — Section 11
High Courts25 Aug 1960Dismissed
Nathuni Sah and Others Vs Satyanarain Prasad and Others
Patna High Court · AIR 1961 Patna 11
Transfer of Property Act, 1882 — Section 55, 55(1), 55(2)
High Courts18 Aug 1960Dismissed
Haricharan Rai Vs Dwarika Prasad Singh and Others
Patna High Court · AIR 1961 Patna 88
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 101, 102, 103, 104
High Courts16 Aug 1960Allowed
Tilakdhari Bhagat Vs Jagat Rai and Others
Patna High Court · AIR 1961 Patna 76
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 73
High Courts16 Aug 1960
Kedar Nath Gupta and Another Vs Dulhin Moti Kuar and Others
Patna High Court · AIR 1961 Patna 470
Court Fees Act, 1870 — Article 17, 7
High Courts12 Aug 1960Dismissed
Misri Lal Nayak and Others Vs Rameshwar Prasad and Others
Patna High Court · AIR 1961 Patna 34
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63, Order 34 Rule 6
High Courts12 Aug 1960Allowed
Sampatram Kanhaiya Lal and Others Vs Union of India (UOI)
Patna High Court · AIR 1961 Patna 72
Central Excise Rules, 1944 — Rule 8Central Excises and Salt Act, 1944 — Section 37, 38
High Courts05 Aug 1960Allowed
Jagannath Singh and Others Vs Rupnarain Singh and Others
Patna High Court · AIR 1960 Patna 564
Limitation Act, 1908 — Article 125, 141, 143
High Courts03 Aug 1960Allowed
Arthur Butler and Co. Ltd. Vs Gulf Oil (India) Private Ltd. and Others
Patna High Court · AIR 1961 Patna 305
High Courts01 Aug 1960Dismissed
Bhim Mandal Vs Magaram Corain and Others
Patna High Court · AIR 1961 Patna 21
Bihar and Orissa Education Code — Article 187Contract Act, 1872 — Section 11Evidence Act, 1872 — Section 32(5), 35
High Courts28 Jul 1960Dismissed
East Indian Coal Co. Ltd. Vs East Indian Coal Co. Ltd., Workers'' Union
Patna High Court · AIR 1961 Patna 15 : (1961) 3 FLR 53
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1Trade Unions Act, 1926 — Section 13
High Courts27 Jul 1960Allowed
Aneshwar Prasad and Another Vs Misri Lall and Others
Patna High Court · AIR 1961 Patna 28
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 13, Order 2 Rule 4, Order 34 Rule 1
High Courts27 Jul 1960Dismissed
Union of India (UOI) Vs Hafiz Abdus Shakur
Patna High Court · AIR 1960 Patna 533
Civil Procedure Code, 1908 (CPC) — Section 100Posts and Telegraphs Compilation of Fundamental Rules and Supplementary Rules — Rule 26(9)
High Courts26 Jul 1960Allowed
The Singhbhum Tobacco and Biri Merchants'' Association and Another Vs Assistant Superintendent of Sales Tax and Another
Patna High Court · (1960) 11 STC 808
Constitution of India, 1950 — Article 226
High Courts25 Jul 1960Allowed
Bhola Sahu Vs Chameli Devi and Another
Patna High Court · AIR 1960 Patna 574
Civil Procedure Code, 1908 (CPC) — Section 63(1), 73
High Courts22 Jul 1960Dismissed
Rambilas Rai (Singh) Vs Ramji Rai (Singh)
Patna High Court · AIR 1960 Patna 562
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3