High Courts18 Nov 1960Allowed
State of Bihar Vs Ramgarh Farms and Industries Ltd. and Others
Patna High Court · AIR 1961 Patna 302
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,232 of 2,660
High Courts18 Nov 1960Allowed
Dwarika Prasad Vs Member, Board of Revenue and Others
Patna High Court · AIR 1961 Patna 328
Constitution of India, 1950 — Article 226
High Courts17 Nov 1960
Sri Ram Dalmia Vs The State
Patna High Court · AIR 1961 Patna 361
Essential Commodities Act, 1955 — Section 10(1), 10(2), 3
High Courts15 Nov 1960Allowed
Bageshwari Prasad Duivedi Vs Deopati Kuer and Another
Patna High Court · AIR 1961 Patna 416
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, 100Specific Relief Act, 1963 — Section 15
High Courts11 Nov 1960
Ram Jag Rai Vs Lakshmi Missir Ors.
Patna High Court · (1961) CriLJ 147
Criminal Procedure Code, 1898 (CrPC) — Section 145, 147, 48(3)
High Courts10 Nov 1960Dismissed
Haricharan Pandey Vs Jamuna Lal and Another
Patna High Court · AIR 1961 Patna 312
Bihar Money Lenders Act, 1938 — Section 4Negotiable Instruments Act, 1881 (NI) — Section 78
High Courts10 Nov 1960Allowed
Kapildeo Rai Vs Pt. Gopal Dutt Mishra and Another
Patna High Court · AIR 1961 Patna 195
Limitation Act, 1908 — Article 120, 62
High Courts10 Nov 1960
Bhagwan Lal Vs Union of India(UOI) and Others
Patna High Court · AIR 1961 Patna 200
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 80
High Courts09 Nov 1960Dismissed
Prahlad Prasad Mahrotra Vs Thakur Prasad Mehra and Company
Patna High Court · AIR 1961 Patna 149
Civil Procedure Code, 1908 (CPC) — Section 41
High Courts08 Nov 1960Allowed
Dipendra Nath Sarkar Vs State of Bihar and Another
Patna High Court · AIR 1963 Patna 54
Bihar High Schools (Control and Regulation of Administration) Act, 1960 — Section 8, 8(1)Constitution of India, 1950 — Article 29, 30, 337
High Courts04 Nov 1960Allowed
Mt. Raisunnissa and Others Vs Mojibur Rahman and Others
Patna High Court · AIR 1961 Patna 213
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts04 Nov 1960Dismissed
Gobind Lal Vs Bandhu Ram Kahar and Others
Patna High Court · AIR 1961 Patna 240
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
High Courts03 Nov 1960
Sheodeni Singh and Another Vs State of Bihar
Patna High Court · (1961) CriLJ 364
Penal Code, 1860 (IPC) — Section 24, 378, 380, 395, 427
High Courts02 Nov 1960Dismissed
Sakaldeep Rai and Others Vs Sarjug Rai and Others
Patna High Court · AIR 1961 Patna 460
Evidence Act, 1872 — Section 13
High Courts27 Oct 1960Dismissed
Parmeshwar Mandal Vs Mahendra Nath Tewari and Others
Patna High Court · AIR 1961 Patna 466
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, Order 41 Rule 33, Order 7 Rule 7
High Courts20 Oct 1960Allowed
Sudhansu Kumar Ghose and Another Vs Land Acquisition Officer and Others
Patna High Court · AIR 1961 Patna 150
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 30
High Courts18 Oct 1960Allowed
Harinagar Sugar Mills Ltd. Vs Choudhary Sia Saran Sinha and Another
Patna High Court · AIR 1961 Patna 232 : (1961) 3 FLR 12 : (1961) 2 LLJ 511
Industrial Disputes Act, 1947 — Section 33, 33(2), 33(5)
High Courts18 Oct 1960Dismissed
Chhote Lal Sahu Vs Uchit Mahton
Patna High Court · AIR 1961 Patna 175 : (1961) CriLJ 343
Criminal Procedure Code, 1898 (CrPC) — Section 479APenal Code, 1860 (IPC) — Section 193, 196, 471
High Courts18 Oct 1960Dismissed
Nandlal Tanti and Others Vs Jagdeo Singh and Others
Patna High Court · AIR 1962 Patna 36
Civil Procedure Code, 1908 (CPC) — Section 122, 125, 151, 152, 35
High Courts17 Oct 1960Allowed
Shreedhar Thakur and Others Vs Kesho Sao and Others
Patna High Court · AIR 1962 Patna 468
Criminal Procedure Code, 1898 (CrPC) — Section 146(1), 439