High Courts27 Jan 1961Dismissed
Mt. Anarajia Vs Tengari Kabar and Another
Patna High Court · AIR 1962 Patna 65
Hindu Succession Act, 1956 — Section 14, 4Hindu Widows Remarriage Act, 1856 — Section 2
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,230 of 2,660
High Courts23 Jan 1961
Ramlakhan Ahir Vs Gulela Singh and Others
Patna High Court · (1961) CriLJ 542
Criminal Procedure Code, 1898 (CrPC) — Section 149(4)
High Courts23 Jan 1961Allowed
Gopi Krishna Jhunjhunwala Vs Union of India(UOI)
Patna High Court · AIR 1961 Patna 473
General Tariff Rules — Rule 15Railways Act, 1890 — Section 72
High Courts20 Jan 1961
Tikhan Agricultural Concern Vs The State of Bihar
Patna High Court · (1961) 12 STC 341
Bihar Sales Tax Act, 1944 — Section 25(1)Bihar Sugar Factories Control Act, 1937 — Section 29Income Tax Act, 1961 — Section 66(1)
High Courts18 Jan 1961
Commissioner of Sales Tax Vs Ganga Prasad Jai Prakash
Patna High Court · (1961) 12 STC 716
Bihar Sales Tax Act, 1944 — Section 12(3), 13(3), 14(2)
High Courts17 Jan 1961Allowed
Madan Gopal Rungta Vs State of Bihar and Others
Patna High Court · AIR 1961 Patna 442
Constitution of India, 1950 — Article 265Tolls Act, 1851 — Section 2
High Courts16 Jan 1961Dismissed
Sitaram Sao Vs Sahdeva Gope and Others
Patna High Court · AIR 1962 Patna 13
Criminal Procedure Code, 1898 (CrPC) — Section 235, 235(1), 236, 237, 403Penal Code, 1860 (IPC) — Section 342, 436
High Courts13 Jan 1961Dismissed
Harinarayan and Others Vs Union of India (UOI) and Another
Patna High Court · AIR 1961 Patna 463
Defence of India Rules, 1962 — Rule 75ARequisitioned Land (Continuance of Powers) Act, 1947 — Section 2(4), 3Requisitioning and Acquisition of Immovable Property Act, 1952 — Section 24(2), 8(3)
High Courts13 Jan 1961Dismissed
Ram Kumar Agarwala and Another Vs Sitaram Bhartia and Another
Patna High Court · AIR 1961 Patna 277
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, 151
High Courts11 Jan 1961Dismissed
Chaturbhai Bhailalbhai Patel Vs Union of India(UOI) and Another
Patna High Court · AIR 1961 Patna 334
Civil Procedure Code, 1908 (CPC) — Section 80Limitation Act, 1908 — Section 14Merged States (Laws) Act, 1949 — Section 5, 6
High Courts09 Jan 1961
In Re: Rameshwar Prasad Sinha
Patna High Court · AIR 1961 Patna 447 : (1961) CriLJ 676
Legal Practitioners Act, 1879 — Section 13, 14
High Courts06 Jan 1961Dismissed
Kawleshwar Singh and Another Vs Raghubir Singh and Others
Patna High Court · AIR 1961 Patna 299
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17, Order 41 Rule 19
High Courts05 Jan 1961Dismissed
Ramlal Mistry and Others Vs Commissioners of Tekari Municipality
Patna High Court · AIR 1961 Patna 485
Limitation Act, 1908 — Article 115, 52, 56, 19
High Courts22 Dec 1960Allowed
Chaturgun Turha and Others Vs Jamadar Mian
Patna High Court · AIR 1961 Patna 374 : (1961) CriLJ 374
Criminal Procedure Code, 1898 (CrPC) — Section 147(2)
High Courts13 Dec 1960Allowed
Ram Jatan Singh Vs Lagandeo Singh and Others
Patna High Court · AIR 1961 Patna 290
Limitation Act, 1908 — Section 19
High Courts13 Dec 1960Dismissed
Smt. Chanda Devi Vs The General Manager, Eastern Rly. and Another
Patna High Court · AIR 1961 Patna 301
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4, 100Railways Act, 1989 — Section 74A
High Courts12 Dec 1960Allowed
Etwa Oraon Vs The State
Patna High Court · AIR 1961 Patna 355 : (1961) CriLJ 357
Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 302, 84
High Courts09 Dec 1960Allowed
Jiwanandan Singh Vs Sia Ram Prasad Singh
Patna High Court · AIR 1961 Patna 347
Hindu Succession Act, 1956 — Section 14Specific Relief Act, 1877 — Section 22
High Courts08 Dec 1960Allowed
Haripada Sahu Vs Ramchandra Tripathy and Others
Patna High Court · AIR 1961 Patna 226
High Courts07 Dec 1960Allowed
Anil Krishna Ghosh Vs Appeal Board, State Transport Authority and Another
Patna High Court · AIR 1961 Patna 484
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 64