High Courts09 May 1961
COMMISSIONER OF Income Tax, PATNA Vs RANI BHUWANESHWARI KUER TEKARI RAJ.
Patna High Court · (1962) 45 ITR 357
Transfer of Property Act, 1882 — Section 31
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,228 of 2,660
High Courts09 May 1961Dismissed
Union of India(UOI) Vs Rameshwar Das Panna Lal
Patna High Court · AIR 1961 Patna 444
Limitation Act, 1908 — Article 30, 31
High Courts03 May 1961Allowed
Mt. Barti Kuer and Another Vs Brahmchari Singh and Others
Patna High Court · AIR 1961 Patna 439
Transfer of Property Act, 1882 — Section 60Trusts Act, 1882 — Section 90
High Courts01 May 1961
PREMSUKHDAS JAGNANI Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.
Patna High Court · (1962) 46 ITR 376
Income Tax Act, 1961 — Section 25A, 26A, 66(2)
High Courts14 Apr 1961Dismissed
Jagdish Prasad Singh Vs Anandeo Narain Singh and Others
Patna High Court · AIR 1961 Patna 449
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, Order 41 Rule 1
High Courts11 Apr 1961Dismissed
Md. Israil Vs Chaudhary Sia Saran Sinha and Another
Patna High Court · AIR 1961 Patna 411 : (1962) 4 FLR 37 : (1962) 1 LLJ 519
Industrial Disputes Act, 1947 — Section 10
High Courts30 Mar 1961Dismissed
Dukhan Ram and Others Vs Ram Nanda Singh and Others
Patna High Court · AIR 1961 Patna 425 : (1961) CriLJ 662
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(4), 146(1)Specific Relief Act, 1877 — Section 42
High Courts30 Mar 1961Partly Allowed
Tarni Yadav and Another Vs The State
Patna High Court · AIR 1962 Patna 431
Criminal Procedure Code, 1898 (CrPC) — Section 514, 514(1), 514(2)
High Courts29 Mar 1961Allowed
Jhalku Singh and Others Vs Chandrika Singh and Others
Patna High Court · AIR 1961 Patna 350
Criminal Procedure Code, 1898 (CrPC) — Section 145Transfer of Property Act, 1882 — Section 105, 106, 108
High Courts27 Mar 1961Allowed
Gaumont Kali Private Ltd. Co. Vs Badri Prasad Jaiswal
Patna High Court · AIR 1962 Patna 242
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2, Order 39 Rule 2(1)
High Courts23 Mar 1961
Ramjee Kahar and Others Vs The State
Patna High Court · AIR 1961 Patna 409 : (1961) CriLJ 540
Penal Code, 1860 (IPC) — Section 442, 457
High Courts23 Mar 1961Dismissed
Amir Singh (2nd Party) Vs The State
Patna High Court · AIR 1962 Patna 51
Criminal Procedure Code, 1898 (CrPC) — Section 117, 117(3), 439
High Courts22 Mar 1961
Surendra Nath Biswas and Another Vs The State of Bihar and Another
Patna High Court · AIR 1962 Patna 406
Land Acquisition Act, 1894 — Section 23, 23(1), 23(2), 28, 3(1)
High Courts22 Mar 1961Dismissed
Awadh Narain Singh and Others Vs Narain Mishra and Others
Patna High Court · AIR 1962 Patna 400
Registration Act, 1908 — Section 17, 49
High Courts17 Mar 1961Allowed
Dr. Sudhir Kumar Mukherjee and Others Vs Nirsi Dhobin and Others
Patna High Court · AIR 1961 Patna 321
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 1Bihar Tenancy Act, 1885 — Section 4, 5Transfer of Property Act, 1882 — Section 105, 106, 117
High Courts17 Mar 1961Allowed
Ragho Saran Sao Vs The State
Patna High Court · AIR 1961 Patna 405 : (1961) CriLJ 536
Penal Code, 1860 (IPC) — Section 489C
High Courts14 Mar 1961Dismissed
Firm Pursottam Das Ganpati Rai Vs Gulab Khan
Patna High Court · AIR 1963 Patna 407
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10Contract Act, 1872 — Section 128, 182Evidence Act, 1872 — Section 114
High Courts10 Mar 1961
Thakur Ram and Others Vs State of Bihar
Patna High Court · (1962) CriLJ 665
Civil Procedure Code, 1908 (CPC) — Section 80Penal Code, 1860 (IPC) — Section 148, 307, 342
High Courts10 Mar 1961
MISRILAL JAIN Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.
Patna High Court · (1962) 45 ITR 496
Income Tax Act, 1961 — Section 18A(1), 23(4), 66(1)
High Courts10 Mar 1961Dismissed
Virendra Kishore Shrivastava Vs Kesharinandan Prasad
Patna High Court · AIR 1962 Patna 410
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 90, Order 21 Rule 92, 115, 47