High Courts11 Oct 1961Dismissed
Badri Narayan Sahu Vs Union of India (UOI) and Another
Patna High Court · AIR 1962 Patna 428
Limitation Act, 1908 — Article 30 , 31
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,226 of 2,660
High Courts10 Oct 1961
Mt. Sarfi Vs Mt. Sugo and Others
Patna High Court · AIR 1962 Patna 253
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts09 Oct 1961Dismissed
Tulsi Ram Agarwalla Vs Road Transport Co. and Others
Patna High Court · AIR 1962 Patna 57
Constitution of India, 1950 — Article 19(1)Motor Vehicles Act, 1939 — Section 43, 43A, 47, 68F
High Courts06 Oct 1961Allowed
(Takhat) Sri Harimandirji Saheb Vs Land Acquisition Officer and Others
Patna High Court · AIR 1962 Patna 213
Land Acquisition Act, 1894 — Section 4, 6
High Courts06 Oct 1961
Chandradip Singh and Others Vs R.B.B. Verma and Others
Patna High Court · (1962) CriLJ 577
Constitution of India, 1950 — Article 227
High Courts05 Oct 1961Dismissed
Fagu Ram Mahadeo Ram Vs Pannalal
Patna High Court · AIR 1962 Patna 272
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 5, 40, 8Presidency Small Cause Courts Act, 1882 — Section 31
High Courts05 Oct 1961Dismissed
Smt. Kapuri Kuer Vs Sham Narain Prasad and Others
Patna High Court · AIR 1962 Patna 149
Succession Act, 1925 — Section 119, 120
High Courts29 Sept 1961
Sohan Mushar and Others Vs Kailash Singh and Others
Patna High Court · AIR 1962 Patna 249
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(1), 145(4)
High Courts29 Sept 1961Dismissed
The Official Receiver, Calcutta High Court and Another Vs Baneshwar Prasad Singh and Another
Patna High Court · AIR 1962 Patna 155
Contract Act, 1872 — Section 46, 73
High Courts29 Sept 1961
Ramsaran Singh and Others Vs Ramakant Prasad
Patna High Court · (1962) CriLJ 575
Criminal Procedure Code, 1898 (CrPC) — Section 107, 117(3), 438
High Courts29 Sept 1961
Sarsibala Dawan and Others Vs The State
Patna High Court · AIR 1962 Patna 244
Criminal Procedure Code, 1898 (CrPC) — Section 205, 242, 243, 342, 4(1)Police Act, 1861 — Section 30(1), 32
High Courts26 Sept 1961Dismissed
Raghosaran Bharathi and Another Vs Gobardhan Ojha
Patna High Court · AIR 1962 Patna 282
Criminal Procedure Code, 1898 (CrPC) — Section 190(1), 195(1), 235, 476, 479APenal Code, 1860 (IPC) — Section 193, 196, 463, 467, 471
High Courts25 Sept 1961
Thakur Ram Janki and Others Vs Jago Singh and Others
Patna High Court · AIR 1962 Patna 131
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 20, Order 41 Rule 4Evidence Act, 1872 — Section 114Hindu Succession Act, 1956 — Section 14
High Courts22 Sept 1961Dismissed
Mt. Shyam Sundari Devi and Others Vs Sarti Devi and Others
Patna High Court · AIR 1962 Patna 220
Succession Act, 1925 — Section 370, 371, 372, 373, 374
High Courts14 Sept 1961Partly Allowed
Union of India(UOI) Vs Motilal Kamalia and Others
Patna High Court · AIR 1962 Patna 384
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, Order 6 Rule 2, Order 6 Rule 4, 34Contract Act, 1872 — Section 151, 152, 160, 182, 188Railways Act, 1890 — Section 72, 77
High Courts14 Sept 1961
Nageshwar Jha Vs The State of Bihar
Patna High Court · AIR 1962 Patna 121
Penal Code, 1860 (IPC) — Section 361
High Courts12 Sept 1961Allowed
Tapesar Raut and Others Vs Ram Jatan and Others
Patna High Court · AIR 1962 Patna 60
Limitation Act, 1908 — Article 142, 144
High Courts08 Sept 1961Dismissed
Shyamal Bihari Mishra and Others Vs Girish Narain Missir and Another
Patna High Court · AIR 1962 Patna 116
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 7, 151, 152
High Courts05 Sept 1961Dismissed
Saghir Hassan Vs State of Bihar
Patna High Court · AIR 1962 Patna 100
Criminal Procedure Code, 1898 (CrPC) — Section 177, 207A, 215, 220
High Courts05 Sept 1961Dismissed
Tulsi Ram Vs Keshri Prasad and Others
Patna High Court · AIR 1962 Patna 189
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11