High Courts31 Aug 1961Dismissed
Kamla Prasad Missir Vs Chanchal Tewari
Patna High Court · AIR 1963 Patna 123
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 60, Order 21 Rule 63, 151
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,227 of 2,660
High Courts23 Aug 1961Allowed
Mukteshwar Rai and Others Vs Ramkewal Rai and Others
Patna High Court · AIR 1962 Patna 28
Transfer of Property Act, 1882 — Section 6
High Courts18 Aug 1961Dismissed
Ram Nath Das Vs Ram Nagina Choubey and Others
Patna High Court · AIR 1962 Patna 481
Succession Act, 1925 — Section 2, 59, 63
High Courts10 Aug 1961
In Re: Mahabir Prasad
Patna High Court · AIR 1962 Patna 1
Bar Councils Act, 1926 — Section 8, 9Patna High Court Bar Council Rules, 1930 — Rule 2(1)
High Courts09 Aug 1961Dismissed
Ucho Singh Vs Nageshwar Prasad Singh and Others
Patna High Court · AIR 1962 Patna 478
High Courts02 Aug 1961Dismissed
Tausif Ahmad and Others Vs Munshi Baharuddin and Others
Patna High Court · AIR 1962 Patna 46
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
High Courts31 Jul 1961Dismissed
Pravesh Chandra Agarwala Vs Narindar Singh and Others
Patna High Court · AIR 1962 Patna 14
Land Acquisition (Mines) Act, 1885 — Section 3(1)Land Acquisition Act, 1894 — Section 6
High Courts28 Jul 1961Allowed
Sm. Kamal Mukhi Devi Vs Siya Raman Prasad Sharma Singh and Another
Patna High Court · AIR 1962 Patna 215
Evidence Act, 1872 — Section 92Registration Act, 1908 — Section 17(2)
High Courts28 Jul 1961Dismissed
Chairman Lal and Another Vs Firm New India Traders Mica Merchants and Others
Patna High Court · AIR 1962 Patna 25
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 1Limitation Act, 1908 — Section 22Partnership Act, 1932 — Section 69, 69(2)
High Courts27 Jul 1961
Sailendra Nath Gangully Vs State of Bihar
Patna High Court · AIR 1962 Patna 8
Penal Code, 1860 (IPC) — Section 161, 165A
High Courts17 Jul 1961Dismissed
Sheikh Jan Mohammad Vs Umanath Mishra and Others
Patna High Court · AIR 1962 Patna 440
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 3(6)General Clauses Act, 1897 — Section 3(26)Transfer of Property Act, 1882 — Section 105
High Courts14 Jul 1961Dismissed
Darshan Dass and Another Vs Ganga Bux and Others
Patna High Court · AIR 1962 Patna 53
Transfer of Property Act, 1882 — Section 54, 58
High Courts14 Jul 1961Allowed
Jagarnath Raut Vs Commissioners of Buxar Municipality and Others
Patna High Court · AIR 1961 Patna 480
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 22 Rule 4, 153Limitation Act, 1963 — Article 166, 181
High Courts12 Jul 1961Dismissed
Karamat Ali and Another Vs Mt. Sogra
Patna High Court · AIR 1962 Patna 434
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts11 Jul 1961Dismissed
Dey Gupta and Co. Vs State of Bihar and Another
Patna High Court · AIR 1961 Patna 487
Constitution of India, 1950 — Article 226Mineral Concession Rules, 1949 — Rule 28(1A), 57(2)
High Courts10 Jul 1961
Girdhar Prasad Thakur and Others Vs Ambika Prasad Thakur and Others and Sheoprasanna Singh and Others
Patna High Court · (1969) PLJR 82
Arbitration Act, 1940 — Section 14(2), 17, 21, 24, 30Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7Evidence Act, 1872 — Section 63, 65, 65(b), 91
High Courts30 Jun 1961
Commissioner of Sales Tax Vs Ayurveda Prachar Samiti
Patna High Court · (1961) 12 STC 701
Bihar Sales Tax Act, 1944 — Section 13(5), 9
High Courts28 Jun 1961
BHAGWANDAS SHYAMSUNDER Vs COMMISSIONER OF Income Tax, PATNA.
Patna High Court · (1962) 45 ITR 566
High Courts27 Jun 1961Dismissed
Renuka Bala Chatterji Vs Aswini Kumar Gupta and Others
Patna High Court · AIR 1961 Patna 498
Hindu Succession Act, 1956 — Section 14, 15, 16, 8
High Courts11 May 1961Allowed
Mani Lal Yadava Vs Budhinath Jha
Patna High Court · AIR 1962 Patna 18
Representation of the People (Conduct of Elections and Election Petitions) Rules, 1956 — Rule 10(1), 10(2), 5Representation of the People Act, 1951 — Section 100(1), 169