High Courts08 Mar 1961Allowed
Gopinath Singh and Another Vs Divisional Superintendent, Eastern Rly. and Another
Patna High Court · AIR 1962 Patna 209 : (1962) 1 LLJ 517
Constitution of India, 1950 — Article 227
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,229 of 2,660
High Courts04 Mar 1961
DAS AND COMPANY Vs COMMISSIONER OF Income Tax, PATNA.
Patna High Court · (1962) 45 ITR 369
Income Tax Act, 1961 — Section 66(2)
High Courts01 Mar 1961Dismissed
Hari Prasad Agarwal Vs Nathuni Sahu
Patna High Court · AIR 1962 Patna 165
Negotiable Instruments Act, 1881 (NI) — Section 118, 20, 4
High Courts01 Mar 1961Allowed
Deochandra Jha Vs Ramchandra Mishra and Another
Patna High Court · AIR 1964 Patna 111
Representation of the People Act, 1951 — Section 7
High Courts01 Mar 1961Dismissed
Khagesh Sarkar and Others Vs Tatanagar Foundry Co. Ltd. and Others
Patna High Court · AIR 1961 Patna 420 : (1962) 2 LLJ 379
Industrial Disputes Act, 1947 — Section 18, 33, 33A
High Courts27 Feb 1961
Sm. Mandera Mukherjee Vs Sachindra Chandra Mukherjee and Others
Patna High Court · AIR 1962 Patna 211
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10(2), Order 26 Rule 18Court Fees Act, 1870 — Section 7
High Courts24 Feb 1961Allowed
Tulsi Ahir and Others Vs Mt. Sonia and Another
Patna High Court · AIR 1962 Patna 296
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2, Order 7 Rule 7Hindu Succession Act, 1956 — Section 14
High Courts21 Feb 1961Dismissed
Badri Pandey Vs Sm. Gulbi Modi and Others
Patna High Court · AIR 1962 Patna 218
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63, Order 23 Rule 1(3), 100, 101Evidence Act, 1872 — Section 115
High Courts20 Feb 1961
Ghuria Telin Vs State
Patna High Court · AIR 1961 Patna 327 : (1961) CriLJ 265
Bihar and Orissa Excise Act, 1915 — Section 47
High Courts17 Feb 1961Allowed
Fulchand Khandelwal and Others Vs Rameshwar Lal Satnaliwala and Another
Patna High Court · AIR 1962 Patna 63
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(2), 115
High Courts16 Feb 1961Dismissed
Ahmad Ali Ansari and Others Vs Shree Chaudhary Sia Saran Sinha and Others
Patna High Court · AIR 1961 Patna 342
Industrial Disputes Act, 1947 — Section 10(1), 2
High Courts14 Feb 1961Dismissed
Nazir-E-Awaqf Vs S. Bashiruddin Ashraf
Patna High Court · AIR 1961 Patna 354 : (1961) CriLJ 356
Criminal Procedure Code, 1898 (CrPC) — Section 247
High Courts10 Feb 1961
Banwarilal Agarwalla Vs State of Bihar and Others
Patna High Court · (1961) CriLJ 12
Constitution of India, 1950 — Article 14, 226, 320Mines Act, 1952 — Section 12, 24, 57, 58, 59
High Courts10 Feb 1961Allowed
Awadhesh Kumar Vs The State of Bihar
Patna High Court · AIR 1961 Patna 339
Civil Services (Classification, Control and Appeal) Rules — Rule 55Constitution of India, 1950 — Article 311(2)
High Courts10 Feb 1961Dismissed
Lakshmi Narain Vs The Union of India (UOI) and Another
Patna High Court · AIR 1962 Patna 64
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2, Order 8 Rule 2, 80
High Courts09 Feb 1961Allowed
Gobardhan Das Vs Ramautar Dhanuk
Patna High Court · AIR 1961 Patna 404 : (1961) CriLJ 535
Criminal Procedure Code, 1898 (CrPC) — Section 147
High Courts07 Feb 1961
Neti Lal Mandal Vs Nakchedi Mallah and Others
Patna High Court · (1961) CriLJ 686
Penal Code, 1860 (IPC) — Section 143, 379
High Courts06 Feb 1961
State of Bihar Vs Kailash Prasad Sinha and Others
Patna High Court · (1961) CriLJ 677
Evidence Act, 1872 — Section 14, 15Penal Code, 1860 (IPC) — Section 120B, 420, 467, 471, 487
High Courts30 Jan 1961
Tejwati Kuer and Another Vs The Central Bank of India and Others
Patna High Court · AIR 1962 Patna 123
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 46, 11
High Courts30 Jan 1961
Sharda Prasad Singh and Another Vs Satya Narain Singh and Others
Patna High Court · AIR 1961 Patna 410 : (1961) CriLJ 541
Criminal Procedure Code, 1898 (CrPC) — Section 145, 147