COURT ARCHIVE

Patna High Court judgments

53,185 judgments · page 2,231 of 2,660

High Courts07 Dec 1960Dismissed

Ram Sharan Singh and Another Vs State of Bihar and Others

Patna High Court · AIR 1961 Patna 274

Bihar High Schools (Control and Regulation of Administration) Act, 1960 — Section 9Constitution of India, 1950 — Article 246(3)

High Courts07 Dec 1960Allowed

Thakur Rai and Others Vs Bhagat Rai and Others

Patna High Court · AIR 1961 Patna 286

Chotanagpur Tenancy Act, 1908 — Section 46(4)Civil Procedure Code, 1908 (CPC) — Order 6 Rule 6, Order 8 Rule 2

High Courts06 Dec 1960

The State of Bihar Vs Gorakh Prasad Srivastava

Patna High Court · AIR 1961 Patna 360

Contempt of Courts Act, 1971 — Section 3(1), 4

High Courts06 Dec 1960Dismissed

R.P. Agarwala Vs The State of Bihar

Patna High Court · AIR 1962 Patna 40 : (1962) 1 LLJ 508

Bihar Service Code, 1952 — Rule 74Civil Services (Classification, Control and Appeal) Rules — Rule 49, 55Constitution of India, 1950 — Article 311(2)

High Courts02 Dec 1960

Sitaramji Maharaj Vs Ramnath Singh

Patna High Court · AIR 1961 Patna 448

Arbitration Act, 1940 — Section 47

High Courts02 Dec 1960Dismissed

Mst. Habiba Khatoon and Others Vs Nawab Lal

Patna High Court · AIR 1961 Patna 372

Arbitration Act, 1940 — Section 14, 17, 32

High Courts01 Dec 1960Allowed

Babu Jagtanand Vs Satyanarayanji and Another

Patna High Court · AIR 1961 Patna 207

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11Transfer of Property Act, 1882 — Section 11

High Courts01 Dec 1960Dismissed

State of Bihar Vs Mathura Prasad Singh and Another

Patna High Court · AIR 1961 Patna 465

Land Acquisition Act, 1894 — Section 23, 24

High Courts30 Nov 1960

SITALPUR SUGAR WORKS LTD. Vs COMMISSIONER OF Income Tax, BIHAR and ORISSA.

Patna High Court · (1961) 41 ITR 796

Income Tax Act, 1961 — Section 10(2)(vi), 10(2)(XV), 10(2)(xv)

High Courts30 Nov 1960Allowed

B.K. Mukerjee Vs Chairman, East Bihar Regional Transport Authority and Another

Patna High Court · AIR 1961 Patna 227

Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 62

High Courts30 Nov 1960Allowed

Ram Parikchan Pandey Vs M.S.M. Sharma and Another

Patna High Court · AIR 1961 Patna 217 : (1961) CriLJ 698

Criminal Procedure Code, 1898 (CrPC) — Section 110, 112

High Courts29 Nov 1960Dismissed

S.M. James and Another Vs Dr. Abdul Khair

Patna High Court · AIR 1961 Patna 242

Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 13 Rule 2, Order 13 Rule 7, Order 13 Rule 7(1)Patna High Court General Rules and Circular Order, 1954 — Rule 10

High Courts28 Nov 1960

DALMIA INVESTMENT CO. LTD. (NOW SHRI RISHAB INVESTMENT CO. LTD.) Vs COMMISSIONER OF Income Tax, BIHAR.

Patna High Court · (1961) 41 ITR 705

Dividend Duties Act, 1902 — Section 6Income Tax Act, 1961 — Section 12B, 66(1)

High Courts24 Nov 1960

MURLIDHAR TEJPAL Vs COMMISSIONER OF Income Tax, PATNA.

Patna High Court · (1961) 42 ITR 129

Income Tax Act, 1961 — Section 28(1), 28(1)(c), 28(3)

High Courts23 Nov 1960

Ramautar Mistri Vs Rajindra Singh

Patna High Court · (1961) CriLJ 139

Civil Procedure Code, 1908 (CPC) — Section 24Penal Code, 1860 (IPC) — Section 193, 24, 463, 465, 470

High Courts23 Nov 1960Allowed

Rahuria Ramkali Kuer Vs Chhathoo Singh

Patna High Court · AIR 1961 Patna 210

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 1, 132(1)

High Courts22 Nov 1960Allowed

Hafisullah Mian Vs Ugam Thakur and Others

Patna High Court · AIR 1962 Patna 12

Criminal Procedure Code, 1898 (CrPC) — Section 259, 403

High Courts22 Nov 1960

V. D. TALWAR Vs COMMISSIONER OF Income Tax, BIHAR.

Patna High Court · (1961) 41 ITR 769

Income Tax Act, 1961 — Section 66(1)

High Courts21 Nov 1960

Union of India(UOI) Vs D.P. Singh

Patna High Court · AIR 1961 Patna 228

Arbitration Act, 1940 — Section 8(1), 8(2)

High Courts21 Nov 1960Dismissed

Basini Goalin Vs Amrit Gon and Others

Patna High Court · AIR 1961 Patna 276

Constitution of India, 1950 — Article 19(1), 19(5)Santhal Parganas Settlement Regulations, 1872 — Section 27