High Courts10 Oct 1960Allowed
Smt. Kalabati and Another Vs Chandranarain Mandal and Others
Patna High Court · AIR 1962 Patna 55
Civil Procedure Code, 1908 (CPC) — Section 47
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,233 of 2,660
High Courts10 Oct 1960Dismissed
Bindeshwari Prasad Vs District Board of Saran
Patna High Court · AIR 1961 Patna 134
Limitation Act, 1908 — Section 19
High Courts07 Oct 1960
Birichh Buian and Others Vs The State
Patna High Court · AIR 1961 Patna 255 : (1961) CriLJ 837
Criminal Procedure Code, 1898 (CrPC) — Section 537
High Courts06 Oct 1960Dismissed
Johri Mull Prahlad Rai Vs Hira Lal Seth
Patna High Court · AIR 1961 Patna 198
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts05 Oct 1960
Union of India (UOI) Vs Sm. Taiyaba Khatoon
Patna High Court · AIR 1961 Patna 268
Wireless Telegraphy (Possession) Rules, 1933 — Rule 18, 2, 3Wireless Telegraphy Act, 1933 — Section 10, 2(2), 3, 5
High Courts04 Oct 1960Allowed
Sukh Lall Singh and Others Vs Krishna Behari Prasad and Others
Patna High Court · AIR 1961 Patna 92
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts23 Sept 1960Dismissed
Chandu Modi and Others Vs State of Bihar and Others
Patna High Court · AIR 1961 Patna 298
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
High Courts22 Sept 1960Allowed
Asha Devi Vs Devi Dayal and Another
Patna High Court · AIR 1961 Patna 116
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1
High Courts22 Sept 1960Allowed
Darsan Das Vs Ganesh Prasad Sinha and Another
Patna High Court · AIR 1961 Patna 126
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90Limitation Act, 1908 — Article 181, 182
High Courts20 Sept 1960
Ramsagar Pandit Vs The State of Bihar
Patna High Court · (1961) CriLJ 385
Penal Code, 1860 (IPC) — Section 161
High Courts20 Sept 1960
Md. Bashir Ahmad Vs The State
Patna High Court · AIR 1961 Patna 252
Criminal Procedure Code, 1898 (CrPC) — Section 423(1), 439Penal Code, 1860 (IPC) — Section 323Railways Act, 1989 — Section 121
High Courts19 Sept 1960Dismissed
State Vs Abdul Rashid
Patna High Court · AIR 1961 Patna 112 : (1961) CriLJ 412
Constitution of India, 1950 — Article 367(3), 7Criminal Procedure Code, 1898 (CrPC) — Section 537Foreigners Act, 1946 — Section 12, 14, 3(2)
High Courts16 Sept 1960
Ashok Marketing Ltd. Vs Commissioner of Income Tax
Patna High Court · AIR 1961 Patna 73 : (1961) 42 ITR 193
High Courts14 Sept 1960Allowed
Madan Mohan Prasad and Others Vs Life Insurance Corporation of India and Others
Patna High Court · AIR 1961 Patna 100
Constitution of India, 1950 — Article 133
High Courts12 Sept 1960
Rampravesh Singh and Others Vs Mahesh Singh and Others
Patna High Court · AIR 1961 Patna 129
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1(1)Limitation Act, 1908 — Section 5
High Courts08 Sept 1960
Vishanji Vs The State of Bihar
Patna High Court · (1961) 12 STC 226
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227General Clauses Act, 1897 — Section 7
High Courts08 Sept 1960
Nazir Khan Vs Munif Khan and Others
Patna High Court · (1961) CriLJ 393
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 190, 225, 323, 379, 451
High Courts07 Sept 1960Allowed
Ramautar Mahton Vs The State
Patna High Court · AIR 1961 Patna 203 : (1961) CriLJ 694
Criminal Law (Amendment) Act, 1952 — Section 6, 7(1), 7(3)Penal Code, 1860 (IPC) — Section 161, 409Prevention of Corruption Act, 1947 — Section 5(2), 6
High Courts06 Sept 1960
Molazim Tewari and Others Vs The State
Patna High Court · (1961) CriLJ 266
Penal Code, 1860 (IPC) — Section 109, 114, 302, 326, 34
High Courts02 Sept 1960Dismissed
Nandlal Thana Ram Vs Ghani Khan Monaf Khan and Others
Patna High Court · AIR 1961 Patna 313
Motor Vehicles Act, 1939 — Section 64