High Courts20 Nov 1961
MESSRS. DEHRI ROHTAS LIGHT RAILWAY CO. LTD. Vs COMMISSIONER OF Income Tax, BIHAR and ORISSA.
Patna High Court · (1962) 46 ITR 533
Income Tax Act, 1961 — Section 10(2), 10(2)(v), 66(1)
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,225 of 2,660
High Courts14 Nov 1961Allowed
Ramsewak Mishra and Another Vs Mt. Deorati Kuer and Others
Patna High Court · AIR 1962 Patna 178
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 22 Rule 11, Order 22 Rule 3, Order 22 Rule 4
High Courts14 Nov 1961Dismissed
Shamsuddin Waezuddin Vs Union of India (UOI)
Patna High Court · AIR 1962 Patna 180
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts13 Nov 1961Dismissed
Sheo Kumar Dubey Vs Smt. Sudama Devi and Another
Patna High Court · AIR 1962 Patna 125
Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 13(1), 19(1), 19(5)
High Courts08 Nov 1961Dismissed
Bhrigurashram Missir and Another Vs Surendra Nath Mitra and Another
Patna High Court · AIR 1962 Patna 204
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 11Limitation Act, 1908 — Article 11, 142, 144
High Courts06 Nov 1961Allowed
Bansidhar Pandey Vs Masudan Singh and Others
Patna High Court · AIR 1962 Patna 191
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, Order 34 Rule 1
High Courts03 Nov 1961Dismissed
Kishun Poddar and Another Vs The State
Patna High Court · AIR 1964 Patna 269 : (1964) CriLJ 694
Railway Stores (Unlawful Possession) Act, 1955 — Section 2(2)
High Courts03 Nov 1961Dismissed
Sheo Lagan and Another Vs State of Bihar
Patna High Court · AIR 1962 Patna 219
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts02 Nov 1961
United Provinces Commercial Corporation Vs Mishra (K.N.)
Patna High Court · (1962) 2 LLJ 338
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227Payment of Wages Act, 1936 — Section 15, 16, 17, 3
High Courts31 Oct 1961
Mt. Rajo Kuer Vs Brij Bihari Prasad and Others
Patna High Court · AIR 1962 Patna 236
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66Evidence Act, 1872 — Section 114Registration Act, 1908 — Section 51, 55
High Courts31 Oct 1961Dismissed
Badri Singh and Others Vs Baldeo Singh and Others
Patna High Court · AIR 1962 Patna 198
Limitation Act, 1908 — Article 144, 28Transfer of Property Act, 1882 — Section 60
High Courts27 Oct 1961Allowed
Bihar State Road Transport Corporation Vs Chairman, East Bihar Regional Transport Authority and Others
Patna High Court · AIR 1962 Patna 208
Central Motor Vehicles Rules, 1989 — Rule 43AMotor Vehicles Act, 1939 — Section 60
High Courts26 Oct 1961Allowed
Rambriksh Prasad Vs Shyamsundar Prasad Sahu and Others
Patna High Court · AIR 1962 Patna 193
Transfer of Property Act, 1882 — Section 40
High Courts25 Oct 1961
In Re: Girindra Kishore Jha Bettiah
Patna High Court · AIR 1962 Patna 67
Legal Practitioners Act, 1879 — Section 13, 14
High Courts24 Oct 1961Allowed
Dipendra Nath Sarkar Vs State of Bihar and Others
Patna High Court · AIR 1962 Patna 101
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 3Constitution of India, 1950 — Article 226, 29, 29(1), 30, 30(1)
High Courts23 Oct 1961
Ramnarain Singh Vs Mahatam Singh
Patna High Court · (1962) CriLJ 661
Civil Procedure Code, 1908 (CPC) — Section 80Penal Code, 1860 (IPC) — Section 409, 441, 465, 468, 477ARegistration Act, 1908 — Section 82
High Courts23 Oct 1961Partly Allowed
Shiv Kumar Singh Vs Kari Singh and Others
Patna High Court · AIR 1962 Patna 159
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 6 Rule 7, Order 8 Rule 9
High Courts23 Oct 1961Dismissed
Madho Sah Vs Sitaram Sah and Others
Patna High Court · AIR 1962 Patna 405
Contract Act, 1872 — Section 128
High Courts13 Oct 1961Dismissed
Harnandan Singh Vs Aditya Narain Singh and Others
Patna High Court · AIR 1962 Patna 221
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92, Order 21 Rule 94, 65
High Courts11 Oct 1961Dismissed
Basudeo Narain Singh and Others Vs Prayag Dutt Narain Sahi and Others
Patna High Court · AIR 1962 Patna 69
Succession Act, 1925 — Section 301