High Courts08 Feb 1962Partly Allowed
State of Bihar Vs R.G. Agarwala and Others
Patna High Court · AIR 1962 Patna 492
Mines Act, 1952 — Section 57, 74(1)
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,223 of 2,660
High Courts07 Feb 1962Allowed
Basukinath Transport Co. Ltd. (Private) Vs East Bihar Regional Transport Authority
Patna High Court · AIR 1962 Patna 495
Motor Vehicles Act, 1939 — Section 58
High Courts07 Feb 1962
In Re: Baleshwar Lal, Mokhtar
Patna High Court · AIR 1962 Patna 333
Legal Practitioners Act, 1879 — Section 13
High Courts06 Feb 1962Allowed
Matukdhari Singh Vs Mst. Radha Kuer and Others
Patna High Court · AIR 1964 Patna 567
Succession Act, 1925 — Section 263, 283
High Courts05 Feb 1962Dismissed
Dr. Chandra Kala Jha Vs Management of Sone Valley Portland Cement Co. Ltd. and Another
Patna High Court · AIR 1963 Patna 106 : AIR 1962 Patna 106 : (1962) 5 FLR 411 : (1962) 2 LLJ 395
Industrial Disputes Act, 1947 — Section 36(1)
High Courts01 Feb 1962Dismissed
Rajeshwar Rai and Others Vs Shankar Rai and Others
Patna High Court · AIR 1962 Patna 398
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 1, Order 20 Rule 6(7), Order 20 Rule 7, Order 21 Rule 10, 2(2)
High Courts01 Feb 1962Allowed
Badri Prasad Vs Shyam Lal Jaiswal and Others
Patna High Court · AIR 1963 Patna 85
Transfer of Property Act, 1882 — Section 109, 37
High Courts31 Jan 1962
LAKSHMI NARAIN SHAMBHURAM Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.
Patna High Court · (1963) 49 ITR 350
Income Tax Act, 1961 — Section 23, 28, 66
High Courts31 Jan 1962Dismissed
J.L. Toppo Vs Tata Locomotive and Engineering Company Ltd.
Patna High Court · AIR 1963 Patna 177 : (1962) 2 LLJ 395
Industrial Employment (Standing Orders) Act, 1946 — Section 7Works Standing Orders of Tata Locomotive and Engineering Company Orders — Order 24, Order 25, Order 26
High Courts30 Jan 1962Dismissed
Lakhan Sahu and Others Vs Mt. Surji Telin and Others
Patna High Court · AIR 1962 Patna 341
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts30 Jan 1962
Sheodhar Mahton and Others Vs Sitaram Mahton and Others
Patna High Court · AIR 1962 Patna 308
High Courts30 Jan 1962Allowed
State of Bihar and Others Vs Kamaksha Prasad Sharma and Others
Patna High Court · AIR 1962 Patna 303
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 14, 14(1), 14(2), 14(3), 14(4)Police Act, 1861 — Section 15, 15(1)
High Courts29 Jan 1962
Sahabuddin Mohammad Raza (Siwan) Vs Commissioner of Income Tax
Patna High Court · AIR 1964 Patna 414
Income Tax Act, 1922 — Section 26A, 66(1)
High Courts29 Jan 1962
M/S. SAHABUDDIN MOHAMMAD RAZA (SIWAN) Vs COMMISSIONER OF Income Tax, BIHAR and ORISSA.
Patna High Court · (1962) 46 ITR 203
Income Tax Act, 1961 — Section 66
High Courts24 Jan 1962
Gulzar Khan and Others Vs State
Patna High Court · AIR 1962 Patna 255
Constitution of India, 1950 — Article 20(3), 22Criminal Procedure Code, 1898 (CrPC) — Section 60, 61, 62, 63Evidence Act, 1872 — Section 73
High Courts24 Jan 1962
In Re: Raghubansh Narain Sinha, Pleader
Patna High Court · AIR 1962 Patna 330
Legal Practitioners Act, 1879 — Section 13
High Courts24 Jan 1962
Mulakchand Mahton and Another Vs Mundrika Prasad Sinha
Patna High Court · AIR 1962 Patna 334
Bar Councils Act, 1926 — Section 10
High Courts22 Jan 1962Allowed
Kamla Kant Mishra and Others Vs State of Bihar and Others
Patna High Court · AIR 1962 Patna 292
Constitution of India, 1950 — Article 19(1)Criminal Procedure Code, 1898 (CrPC) — Section 144, 144(6)
High Courts18 Jan 1962Allowed
Makeshwar Nath Shrivastava Vs State of Bihar and Others
Patna High Court · AIR 1962 Patna 276 : (1962) 5 FLR 413 : (1962) 2 LLJ 409
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Constitution of India, 1950 — Article 311Police Manual Rules — Rule 851
High Courts18 Jan 1962Dismissed
Rup Raut and Another Vs Basudeo Raut and Another
Patna High Court · AIR 1962 Patna 436
Hindu Succession Act, 1956 — Section 14Hindu Widows Remarriage Act, 1856 — Section 2, 3Hindu Womens Right to Property Act, 1937 — Section 3