High Courts02 May 1962Allowed
Mineral Development Ltd. Vs State of Bihar
Patna High Court · AIR 1962 Patna 443
Bihar Land Reforms Act, 1950 — Section 3Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2(3), 24
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,222 of 2,660
High Courts23 Apr 1962Dismissed
Ramjee Rai and Others Vs Gopal Ahir and Others
Patna High Court · AIR 1963 Patna 34
High Courts11 Apr 1962
Jagarnath Keyal and Others Vs Nagar Mull and Another
Patna High Court · AIR 1962 Patna 426
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 3
High Courts11 Apr 1962Allowed
Smt. Putul Devi and Another Vs Gopi Mandal and Another
Patna High Court · AIR 1963 Patna 93
Hindu Marriage Act, 1955 — Section 10(1), 9, 9(2)Penal Code, 1860 (IPC) — Section 498
High Courts26 Mar 1962
Anup Singh Vs Ajodhya Prasad and Another
Patna High Court · AIR 1962 Patna 332
Bihar Land Reforms Act, 1950 — Section 14, 3Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4, Order 34 Rule 5, Order 34 Rule 6
High Courts20 Mar 1962Dismissed
Rambhusan Das Vs Shree Ramji Lakshmanji and Others
Patna High Court · AIR 1963 Patna 122
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, Order 40 Rule 4
High Courts07 Mar 1962
Dr. Parmanand Vs District Board
Patna High Court · AIR 1962 Patna 452
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1Contract Act, 1872 — Section 39Specific Relief Act, 1877 — Section 42
High Courts05 Mar 1962
Hindustan Construction Co. Vs State of Bihar
Patna High Court · AIR 1962 Patna 336
Constitution of India, 1950 — Article 299(1)Government of India Act, 1935 — Section 175(3)
High Courts02 Mar 1962
Chandram Pd. Mishra and Others Vs The State of Bihar
Patna High Court · (1963) CriLJ 134
Forest Act, 1927 — Section 29, 30, 31, 33
High Courts01 Mar 1962Dismissed
Bhageran Rai and Others Vs Bhagwan Singh and Others
Patna High Court · AIR 1962 Patna 319
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5, 100Specific Relief Act, 1877 — Section 22
High Courts28 Feb 1962
Mohini Sugar Mills Ltd. Vs A. Hasan and Others
Patna High Court · AIR 1962 Patna 348 : (1962) 2 LLJ 389
Industrial Disputes Act, 1947 — Section 33, 33(2)
High Courts27 Feb 1962
Ramballabh Jha Vs The State of Bihar
Patna High Court · AIR 1962 Patna 417
Criminal Procedure Code, 1898 (CrPC) — Section 369, 421, 561A
High Courts22 Feb 1962
Satya Kinkar Chatterjee Vs Babulal Rajwar
Patna High Court · AIR 1962 Patna 356
Civil Procedure Code, 1908 (CPC) — Section 35Limitation Act, 1908 — Article 102, 7
High Courts19 Feb 1962Dismissed
Rameshwar Prasad Golwara and Others Vs Keshab Prasad Bhagat and Others
Patna High Court · AIR 1962 Patna 360
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 10, 3(42)
High Courts16 Feb 1962
Abhoypada Banerjee Vs Dhanesh and Others
Patna High Court · AIR 1962 Patna 415
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(1), 145(5), 145(6)
High Courts15 Feb 1962Allowed
Dwarka Prasad Jhunjhunwala and Others Vs Jahuri Sah and Others
Patna High Court · AIR 1963 Patna 158
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 12(1), 152
High Courts15 Feb 1962
Baijnath Ram and Others Vs Mt. Tunkowati Kuer and Others
Patna High Court · AIR 1962 Patna 285
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 22 Rule 11, Order 22 Rule 2, Order 22 Rule 3, Order 22 Rule 3(2)
High Courts15 Feb 1962Dismissed
Calcutta Chemical Co. Ltd. Vs Bhagalpur Municipality and Another
Patna High Court · AIR 1962 Patna 465
Bihar and Orissa Municipal Act, 1922 — Section 150A, 82(1)
High Courts13 Feb 1962Allowed
Hurduttroy Jute Mills Private Ltd. Vs State of Bihar and Others
Patna High Court · AIR 1962 Patna 365 : (1962) 5 FLR 409 : (1962) 2 LLJ 387
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 10, 33, 33A
High Courts13 Feb 1962Dismissed
Ram Narayan Bhagat and Another Vs Ram Chandra Singh and Others
Patna High Court · AIR 1962 Patna 325
Negotiable Instruments Act, 1881 (NI) — Section 13, 4Stamp Act, 1899 — Section 2(22), 2(5)