High Courts24 Sept 1962Dismissed
Mst. Mundaria and Others Vs Rai Shyam Sundar Prasad and Others
Patna High Court · AIR 1963 Patna 98
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,220 of 2,660
High Courts20 Sept 1962Dismissed
Union of India (UOI) Vs Indradeo Kumar and Others
Patna High Court · AIR 1963 Patna 129
Evidence Act, 1872 — Section 123
High Courts20 Sept 1962Allowed
Dani Singh Vs The State
Patna High Court · AIR 1963 Patna 52 : (1963) CriLJ 217
Penal Code, 1860 (IPC) — Section 405
High Courts17 Sept 1962Dismissed
Mohammad Anwar Hasan Vs Land Acquisition Officer and Others
Patna High Court · AIR 1963 Patna 101
Land Acquisition Act, 1894 — Section 18, 30, 34
High Courts13 Sept 1962Allowed
Anindya Chandra Verma and Others Vs Suraj Prasad Ojha
Patna High Court · AIR 1963 Patna 59
Civil Procedure Code, 1908 (CPC) — Section 151, 2(2), 47, 96
High Courts05 Sept 1962Dismissed
Patna Zilla Truck Owners Association and Others Vs State of Bihar and Others
Patna High Court · AIR 1963 Patna 16
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 198, 199(4), 212(1), 23(2), 301Government of India Act, 1935 — Section 297
High Courts30 Aug 1962
RAJA BAHADUR KAMAKHYA NARAIN SINGH Vs UNION OF INDIA AND OTHERS.
Patna High Court · (1964) 51 ITR 596
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 22(2), 5
High Courts30 Aug 1962Dismissed
Raja Bahadur Kamakhya Narain Singh Vs Union of India(UOI) and Others
Patna High Court · AIR 1966 Patna 305
Civil Procedure Code, 1908 (CPC) — Section 22, 3, 4, 9Income Tax Act, 1922 — Section 34, 5(5), 5(7A), 64, 64(1)
High Courts25 Aug 1962
CHETANDAS GULABCHAND Vs COMMISSIONER OF Income Tax, BIHAR and ORISSA.
Patna High Court · (1963) 49 ITR 951
Income Tax Act, 1961 — Section 22, 23, 33, 34, 66
High Courts24 Aug 1962Dismissed
Md. Zakiuddin Vs District Assistant Custodian of Evacuee Property, Patna Collectorate and Others
Patna High Court · AIR 1963 Patna 11
Administration of Evacuee Property (Central) Rules, 1950 — Rule 6Administration of Evacuee Property Act, 1950 — Section 24, 28, 46, 56, 7Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 80, 9
High Courts20 Aug 1962Allowed
Sheogobind Singh and Another Vs Mt. Rajeshwari Kuer
Patna High Court · AIR 1963 Patna 24
Succession Act, 1925 — Section 283
High Courts18 Aug 1962Dismissed
Tribeni Missir Vs Gopal Misra and Others
Patna High Court · AIR 1963 Patna 60
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 67, Order 21 Rule 68, Order 21 Rule 69, Order 21 Rule 90, 100
High Courts18 Aug 1962Allowed
Mosafir Mahton Vs Mt. Bachani
Patna High Court · AIR 1963 Patna 1
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17
High Courts10 Aug 1962Dismissed
Mt. Bibi Aziman and Another Vs Mt. Saleha and Others
Patna High Court · AIR 1963 Patna 62
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 103Limitation Act, 1908 — Article 11A, 14(1)Registration Act, 1908 — Section 17(1), 17(2)
High Courts09 Aug 1962Allowed
Thakur Shaligram Singh and Others Vs Sheosati Prasad and Others
Patna High Court · AIR 1963 Patna 168
Arbitration Act, 1940 — Section 16, 30Bihar Land Reforms Act, 1950 — Section 3
High Courts30 Jul 1962
Jagarnath Ram and Another Vs Thakur Prasad and Others
Patna High Court · AIR 1963 Patna 165
Civil Procedure Code, 1908 (CPC) — Section 105
High Courts27 Jul 1962Dismissed
Khiri Ram Gupta and Another Vs Nanalal J. Parekh
Patna High Court · AIR 1964 Patna 114
Societies Registration Act, 1860 — Section 6, 7
High Courts25 Jul 1962Partly Allowed
Jogindra Kuer and Others Vs Jagdish Singh and Others
Patna High Court · AIR 1964 Patna 548
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3, Order 1 Rule 9, Order 22 Rule 1, Order 22 Rule 11Motor Vehicles Act, 1939 — Section 96Probate and Administration Act, 1881 — Section 89
High Courts25 Jul 1962Dismissed
Dulhin Ramkishun Kuer Vs Mst. Alakh Kuer and Others
Patna High Court · AIR 1963 Patna 225
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts24 Jul 1962Allowed
Ram Kailash Singh Vs Baliram Singh and Others
Patna High Court · AIR 1963 Patna 26
Transfer of Property Act, 1882 — Section 105, 62, 76