High Courts07 Dec 1962
Parmeshwar Prasad Chaudhury Vs The State
Patna High Court · (1964) CriLJ 605
Prevention of Food Adulteration Act, 1954 — Section 13, 16, 9
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,218 of 2,660
High Courts06 Dec 1962Allowed
Mt. Bibi Maniran Vs Mohammad Ishaque
Patna High Court · AIR 1963 Patna 229
Civil Procedure Code, 1908 (CPC) — Section 107Constitution of India, 1950 — Article 14Muslim Personal Law (Shariat) Application Act, 1937 — Section 2
High Courts05 Dec 1962Dismissed
Kishori Lal Rana Vs Bharat Nidhi Ltd. and Another
Patna High Court · AIR 1963 Patna 209
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 53, 48
High Courts03 Dec 1962Dismissed
Firm Rampratap Mahadeo Prasad and Others Vs Sasansa Sugar Works Ltd.
Patna High Court · AIR 1964 Patna 250
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2Contract Act, 1872 — Section 56, 73
High Courts01 Dec 1962Allowed
Baldeo Tewari and Others Vs Harbhajan Singh and Others
Patna High Court · AIR 1963 Patna 227
Contract Act, 1872 — Section 43
High Courts30 Nov 1962
Shivdev Singh Vs The State of Bihar and Others
Patna High Court · AIR 1963 Patna 201
Bihar Town Planning and Improvement Trust Act, 1951 — Section 48, 48(1)Constitution of India, 1950 — Article 19, 19(1), 226Land Acquisition Act, 1894 — Section 18, 18(2), 30, 9, 9(3)
High Courts30 Nov 1962Partly Allowed
Ambika Lal Das Vs Abhinandan Prasad Roy and Others
Patna High Court · AIR 1964 Patna 90
Bihar Panchayat Raj Act, 1948 — Section 16(1)Civil Procedure Code, 1908 (CPC) — Section 80
High Courts30 Nov 1962Allowed
Firm Ram Sahay Mall Rameshwar Dayal and Others Vs Bishwanath Prasad
Patna High Court · AIR 1963 Patna 221
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 6 Rule 2, 21, 96Partnership Act, 1932 — Section 14
High Courts30 Nov 1962Allowed
Union of India (UOI) Vs Narayan Lall
Patna High Court · AIR 1963 Patna 152
Contract Act, 1872 — Section 73
High Courts30 Nov 1962
S.B. Sharraf and Another Vs K.P. Singh and Others
Patna High Court · AIR 1964 Patna 33 : (1964) CriLJ 65
Criminal Procedure Code, 1898 (CrPC) — Section 494
High Courts30 Nov 1962Dismissed
Sagarmal Agarwalla Vs Smt. Annapurna Neogi
Patna High Court · AIR 1964 Patna 298
Bihar Buildings (Lease, Rent and Eviction) Control (Amendment) Act, 1955 — Section 23Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22(1), Order 41 Rule 27
High Courts29 Nov 1962Allowed
Harihar Prasad Vs Raj Kishore Lal
Patna High Court · AIR 1963 Patna 197
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27(1)
High Courts28 Nov 1962Dismissed
Jitan Mahto Vs Mauji Rai and Others
Patna High Court · AIR 1964 Patna 240
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 9
High Courts21 Nov 1962Dismissed
A. Sattar Salehmohammad and Another Vs Raghubir Thakur and Others
Patna High Court · AIR 1963 Patna 181 : (1963) 1 LLJ 67
Bihar Minimum Wages Rules, 1951 — Rule 23, 24Minimum Wages Act, 1948 — Section 13(1), 20(1), 3, 30, 30(2)
High Courts20 Nov 1962Allowed
Gobardhan Mahton Vs Hariram Mahto and Others
Patna High Court · AIR 1963 Patna 335
Hindu Succession Act, 1956 — Section 14, 15
High Courts19 Nov 1962Dismissed
Bhado Mandal and Others Vs The State
Patna High Court · AIR 1963 Patna 199 : (1963) CriLJ 607
Cattle Trespass Act, 1871 — Section 10, 24
High Courts14 Nov 1962
In Re: Shri S. Deyal Mokhtar
Patna High Court · AIR 1963 Patna 458 : (1963) CriLJ 663
Penal Code, 1860 (IPC) — Section 193, 211, 471
High Courts13 Nov 1962Allowed
Ram Kapil Singh Vs Ali Hassan and Others
Patna High Court · AIR 1964 Patna 271
Industrial Disputes Act, 1947 — Section 36(1)
High Courts12 Nov 1962Dismissed
Sardar Ram Singh and Others Vs Khirodhan Devi
Patna High Court · AIR 1963 Patna 151
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, 52 , 52(2)
High Courts09 Nov 1962Dismissed
The State of Bihar Vs Munshi Kahar and Others
Patna High Court · AIR 1963 Patna 195 : (1963) CriLJ 605
Forest Act, 1927 — Section 30, 31, 33(1)