High Courts23 Jan 1963
State of Bihar and Others Vs Ram Chandra Prasad Sharma and Others
Patna High Court · (1963) CriLJ 579
Electricity Act, 1910 — Section 2, 26, 37, 39, 44Penal Code, 1860 (IPC) — Section 201, 379
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,217 of 2,660
High Courts23 Jan 1963Allowed
Hindustan Construction Company Vs The State of Bihar
Patna High Court · AIR 1963 Patna 254
Constitution of India, 1950 — Article 299(1)Contract Act, 1872 — Section 39, 55, 65, 66, 70Government of India Act, 1935 — Section 175(3)
High Courts22 Jan 1963
Munshi Mahto and Others Vs Ramautar Mahto and Others
Patna High Court · AIR 1964 Patna 440
Civil Procedure Code, 1908 (CPC) — Section 129, 131, 151Limitation Act, 1963 — Article 168
High Courts21 Jan 1963Partly Allowed
State of Bihar Vs Narain Prasad Jain and Others
Patna High Court · AIR 1963 Patna 290
High Courts17 Jan 1963Dismissed
Matuki Mahton and Others Vs The State and Another
Patna High Court · AIR 1963 Patna 312 : (1963) CriLJ 312
Criminal Procedure Code, 1898 (CrPC) — Section 112, 114, 117, 117(1), 118
High Courts17 Jan 1963Partly Allowed
Rohtas Industries Ltd. Vs Sukhmoy Moitra
Patna High Court · AIR 1964 Patna 35
Civil Procedure Code, 1908 (CPC) — Section 34Limitation Act, 1908 — Article 51, 85Sales of Goods Act, 1930 — Section 61(2)
High Courts15 Jan 1963
Madho Charan Sarkar and Others Vs The State
Patna High Court · AIR 1963 Patna 211 : (1963) CriLJ 794
Medicinal and Toilet Preparations (Excise Duties) Act, 1955 — Section 2, 3, 6, 7
High Courts14 Jan 1963Allowed
Laliteshwar Prasad Shahi Vs Bateshwar Prasad and Others
Patna High Court · AIR 1963 Patna 235
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 1, Order 6 Rule 17, Order 6 Rule 2, Order 6 Rule 3, Order 6 Rule 5Representation of the People Act, 1951 — Section 100, 100(1), 100(2), 123, 7
High Courts11 Jan 1963Allowed
Mahendra Kumar Tewary Vs Chotanagpur Regional Transport Authority and Another
Patna High Court · AIR 1963 Patna 406
Bihar Motor Vehicles Rules, 1940 — Rule 71Limitation Act, 1963 — Section 12(2)Motor Vehicles Act, 1939 — Section 60, 64
High Courts04 Jan 1963
In Re: Ram Chandra Prasad Sinha, Advocate
Patna High Court · AIR 1963 Patna 233 : (1963) CriLJ 795
Bar Councils Act, 1926 — Section 10
High Courts02 Jan 1963Allowed
Mst. Anoora Vs Babu Sagarmal and Another
Patna High Court · AIR 1963 Patna 213
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 15, Order 26 Rule 19
High Courts21 Dec 1962Allowed
Bhola Pd. Singh Vs Prof. U.A. Goswami and Others
Patna High Court · AIR 1963 Patna 437
Bihar and Orissa General Clauses Act, 1917 — Section 24Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960 — Section 8(4)
High Courts19 Dec 1962Dismissed
Union of India (UOI) Vs Bhuneshwar Prasad
Patna High Court · AIR 1963 Patna 196
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2
High Courts17 Dec 1962Partly Allowed
Manager, Bokaro Colliery Vs Udai Singh and Others
Patna High Court · AIR 1964 Patna 73 : (1963) 7 FLR 410 : (1963) 2 LLJ 327
Payment of Wages (Procedure) rules, 1937 — Rule 7Payment of Wages Act, 1936 — Section 15(2)
High Courts13 Dec 1962Partly Allowed
Brindaban Prasad and Another Vs The State
Patna High Court · AIR 1964 Patna 138 : (1964) CriLJ 346
Evidence Act, 1872 — Section 105
High Courts12 Dec 1962Dismissed
Kalika Prasad Ojha and Others Vs Mt. Jhenjho Kuer and Others
Patna High Court · AIR 1964 Patna 241
Evidence Act, 1872 — Section 114, 90Transfer of Property Act, 1882 — Section 59
High Courts12 Dec 1962Allowed
Union of India (UOI) and Another Vs Promode Narain Singh
Patna High Court · AIR 1963 Patna 190
Central Civil Services (Temporary Service) Rules, 1949 — Rule 5Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 14, 311, 311(2)
High Courts12 Dec 1962
Amirchand and Another Vs The State
Patna High Court · AIR 1963 Patna 207 : (1963) CriLJ 792
Electricity Act, 1910 — Section 18(3)Penal Code, 1860 (IPC) — Section 378, 379
High Courts10 Dec 1962Dismissed
Dalmia Jain and Company Ltd. Vs Kalyanpur Lime Works Ltd. and Another
Patna High Court · AIR 1963 Patna 298
Contract Act, 1872 — Section 73Specific Relief Act, 1877 — Section 19, 27Trusts Act, 1882 — Section 91
High Courts10 Dec 1962Allowed
Union of India (UOI) Vs Lallan Prasad Singh and Others
Patna High Court · AIR 1963 Patna 216
Civil Procedure Code, 1908 (CPC) — Section 100, 101Contract Act, 1872 — Section 182, 50Post Office Act, 1898 — Section 33