High Courts17 Apr 1963Allowed
Smt. Sumangal Kuer and Another Vs Smt. Rampati Kuer and Others
Patna High Court · AIR 1964 Patna 357
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 14, 3, 4, 5, 6
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,215 of 2,660
High Courts16 Apr 1963Dismissed
Shrichand Prasad Vs Mohan Singh
Patna High Court · AIR 1964 Patna 509
Arbitration Act, 1940 — Section 17Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115, 151
High Courts15 Apr 1963
RAJA BAHADUR KAMAKHYA NARAIN SINGH OF RAMGARH Vs COMMISSIONER OF Income Tax BIHAR AND ORISSA.
Patna High Court · (1964) 53 ITR 663
Income Tax Act, 1961 — Section 4(3)(vii), 66(2)
High Courts15 Apr 1963Dismissed
Deolakhan Thathera Vs State of Bihar
Patna High Court · AIR 1963 Patna 371 : (1963) CriLJ 385
Criminal Procedure Code, 1898 (CrPC) — Section 205, 242, 342, 537, 540A
High Courts12 Apr 1963Allowed
Umesh Bhagat Vs Smt. Ram Kumari Devi and Others
Patna High Court · AIR 1963 Patna 362
Civil Procedure Code, 1908 (CPC) — Section 107Evidence Act, 1872 — Section 8
High Courts12 Apr 1963Allowed
Mohari Mahto and Others Vs Mokaram Mahto
Patna High Court · AIR 1963 Patna 466
High Courts08 Apr 1963Dismissed
Braj Kishore Bahadur Vs State of Bihar and Others
Patna High Court · AIR 1963 Patna 314
Bihar Private Irrigation Works Act, 1922 — Section 5AConstitution of India, 1950 — Article 226
High Courts06 Apr 1963Dismissed
Guhiram Gope and Others Vs Uday Chandra Ghosal and Others
Patna High Court · AIR 1963 Patna 455
Civil Procedure Code, 1908 (CPC) — Section 100, 101Limitation Act, 1908 — Section 26
High Courts06 Apr 1963Allowed
Jagdish Chandra Ghose and Others Vs Basant Kumar Bose and Another
Patna High Court · AIR 1963 Patna 308
High Courts04 Apr 1963
COMMISSIONER OF Income Tax, BIHAR AND ORISSA Vs DEHRI ROHTAS LIGHT RAILWAY CO. LTD.
Patna High Court · (1964) 51 ITR 300
Income Tax Act, 1922 — Section 10(2)(v)
High Courts03 Apr 1963
COMMISSIONER OF Income Tax, BIHAR AND ORISSA Vs KUMAR TARA PRASAD SINGH, AND OTHERS.
Patna High Court · (1964) 51 ITR 98
Income Tax Act, 1961 — Section 34, 66
High Courts25 Mar 1963Dismissed
Sehokumar Prasad Singh Vs Devendra Narain Singh
Patna High Court · AIR 1964 Patna 24
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 47
High Courts22 Mar 1963Allowed
Dulichand Hardwari Mull Vs State of Bihar and Another
Patna High Court · AIR 1963 Patna 359 : (1968) 22 STC 255
Constitution of India, 1950 — Article 286(1)
High Courts20 Mar 1963
Dhankisto Mandal and Others Vs Ram Kisto Mandal and Others
Patna High Court · AIR 1964 Patna 254
Civil Procedure Code, 1908 (CPC) — Section 100, 101, 11Santhal Parganas Settlement Regulations, 1872 — Section 27
High Courts20 Mar 1963Allowed
Kedar Nath Gupta Vs Sm. Suprava
Patna High Court · AIR 1963 Patna 311
Hindu Marriage Act, 1955 — Section 11, 17, 5
High Courts20 Mar 1963Allowed
Minor Rampeary and Another Vs Jai Prakash and Another
Patna High Court · AIR 1963 Patna 316
Civil Procedure Code, 1908 (CPC) — Section 100, 101
High Courts16 Mar 1963Dismissed
Bhagwan Prasad Vs State of Bihar
Patna High Court · AIR 1963 Patna 317
Bihar Pension Rules, 1950 — Rule 252, 253, 254, 256, 259Pensions Act, 1871 — Section 10, 14
High Courts16 Mar 1963Dismissed
State of Bihar Vs G.N. Ojha
Patna High Court · AIR 1963 Patna 303 : (1963) CriLJ 307
Coal Mines Provident Fund and Bonus Schemes Act, 1948 — Section 2Criminal Procedure Code, 1898 (CrPC) — Section 248, 345General Clauses Act, 1897 — Section 8
High Courts15 Mar 1963
COMMISSIONER OF Income Tax, BIHAR AND ORISSA Vs BANARSILAL RAJGARHIA.
Patna High Court · (1964) 51 ITR 659
Income Tax Act, 1922 — Section 34, 66(1)
High Courts14 Mar 1963
Rameshwar Mahton Vs Rambaran Singh and Others
Patna High Court · (1963) CriLJ 584
Penal Code, 1860 (IPC) — Section 379, 397, 458