High Courts08 Nov 1962Allowed
Purusottam Gohil Vs Rajapur Colliery Co. and Others
Patna High Court · AIR 1964 Patna 295
Civil Procedure Code, 1908 (CPC) — Section 47
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,219 of 2,660
High Courts07 Nov 1962Dismissed
Bhuneshwari Devi and Others Vs Sheogovind Lall Missir and Another
Patna High Court · AIR 1963 Patna 185
Bengal Land Revenue Sales Act, 1859 — Section 9Bihar Land Reforms Act, 1950 — Section 14, 3, 3A, 4Contract Act, 1872 — Section 69
High Courts07 Nov 1962Allowed
Lakhi Narayan Sao Vs Smt. Bhagwati Kuer and Others
Patna High Court · AIR 1963 Patna 350
Bihar Money Lenders (Regulation of Transactions) Act, 1939 — Section 4Bihar Money Lenders Act, 1938 — Section 3Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 9
High Courts07 Nov 1962Dismissed
Lalji Bhagat and Others Vs Babu Raghubans Prasad
Patna High Court · AIR 1964 Patna 135
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4, Order 34 Rule 5
High Courts05 Nov 1962
Mohan Singh Oberoi Vs Shah Muhammad Umair and Another
Patna High Court · AIR 1964 Patna 268
Representation of the People Act, 1951 — Section 81, 90(3)
High Courts05 Nov 1962Dismissed
Nathuni Mishra and Others Vs Mahesh Misra and Others
Patna High Court · AIR 1963 Patna 146
Civil Procedure Code, 1908 (CPC) — Section 100Hindu Minority and Guardianship Act, 1956 — Section 11, 12
High Courts03 Nov 1962Dismissed
Ram Prasad Singh Vs Shivanandan Misra and Another
Patna High Court · AIR 1963 Patna 149
Contract Act, 1872 — Section 69Partnership Act, 1932 — Section 19, 29, 31
High Courts02 Nov 1962Allowed
Baidyanath Thakur Vs Sachidanand Pandey and Others
Patna High Court · AIR 1964 Patna 11
Bihar Panchayat Election Rules, 1956 — Rule 21(2), 23(2), 5(2)Bihar Panchayat Raj Act, 1948 — Section 4(2), 79
High Courts29 Oct 1962Dismissed
Ranjit Sinha Vs The State
Patna High Court · AIR 1963 Patna 262 : (1963) CriLJ 36
Evidence Act, 1872 — Section 114, 45Penal Code, 1860 (IPC) — Section 420, 464, 467, 468, 471Probation of Offenders Act, 1958 — Section 3, 4
High Courts29 Oct 1962Allowed
Chando Sharma and Others Vs Inderdeo Singh and Others
Patna High Court · AIR 1964 Patna 239 : (1964) CriLJ 534
Criminal Procedure Code, 1898 (CrPC) — Section 145, 538B
High Courts26 Oct 1962Dismissed
Dharam Raut and Others Vs State of Bihar
Patna High Court · AIR 1964 Patna 334 : (1964) CriLJ 171
Penal Code, 1860 (IPC) — Section 299, 300, 304, 34
High Courts23 Oct 1962Dismissed
Narayan Chandra Dutta Vs Nath Bank Ltd.
Patna High Court · AIR 1967 Patna 124
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, 11, 47Limitation (Amendment) Act, 1963 — Article 136, 137Limitation Act, 1908 — Article 181, 182(7)
High Courts18 Oct 1962Dismissed
Mt. Manturni Vs Munnilal Bhagat and Others
Patna High Court · AIR 1963 Patna 127
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts04 Oct 1962Allowed
Sk. Md. Zafir Vs Sk. Amiruddin and Others
Patna High Court · AIR 1963 Patna 108
Limitation Act, 1908 — Article 127, 142, 144, 6, 8Registration Act, 1908 — Section 17(1)Transfer of Property Act, 1882 — Section 5
High Courts04 Oct 1962Allowed
Kishun Sah Vs Harinandan Prasad Sah and Others
Patna High Court · AIR 1963 Patna 79
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts04 Oct 1962Allowed
State of Bihar Vs Ramkishore Lal and Another
Patna High Court · AIR 1963 Patna 125
Constitution of India, 1950 — Article 311(2)Government of India Act, 1935 — Section 240(3)
High Courts04 Oct 1962Allowed
Mst. Bibi Bintul Fatma and Another Vs S.M. Aftab Ahmad
Patna High Court · AIR 1963 Patna 128
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts01 Oct 1962Dismissed
Ram Babu Chaudhary and Others Vs Mt. Saraswati Devi and Others
Patna High Court · AIR 1963 Patna 144
Constitution of India, 1950 — Article 19(1)
High Courts01 Oct 1962Partly Allowed
Ram Pratap Kamalia Mills and Others Vs State of Bihar and Others
Patna High Court · AIR 1963 Patna 153
Constitution of India, 1950 — Article 299(1)Contract Act, 1872 — Section 70Evidence Act, 1872 — Section 145
High Courts28 Sept 1962Partly Allowed
Motilal Agarwala Vs Basantlal Jalan and Others
Patna High Court · AIR 1963 Patna 145
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 16, Order 8 Rule 6