High Courts29 Jan 1960
In the Matter of Basudeva Prasad, Advocate and Others
Patna High Court · (1960) 01 PAT CK 0019
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,239 of 2,660
High Courts29 Jan 1960
In Re: Basudeva Prasad, Advocate and Others
Patna High Court · AIR 1961 Patna 437 : (1961) CriLJ 674
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 1
High Courts27 Jan 1960Dismissed
Lokenath Gope and Others Vs The State
Patna High Court · AIR 1960 Patna 385 : (1960) CriLJ 1132
Cattle Trespass Act, 1871 — Section 10
High Courts25 Jan 1960Allowed
Bhondu Sao Ramdas Vs Doma Sao and Others
Patna High Court · AIR 1960 Patna 294
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 21 Rule 90, Order 21 Rule 94, 47
High Courts22 Jan 1960Allowed
The State of Bihar Vs Ram Ballabh Das Jalan and Another
Patna High Court · AIR 1960 Patna 400
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 2Contract Act, 1872 — Section 62
High Courts22 Jan 1960Dismissed
Bihariji Mills Ltd. Vs Union of India (UOI) and Others
Patna High Court · AIR 1960 Patna 457
Railways Act, 1890 — Section 72
High Courts15 Jan 1960
Jangal Prasad Vs Ramesar Prasad
Patna High Court · AIR 1960 Patna 539 : (1960) CriLJ 1489
Criminal Procedure Code, 1898 (CrPC) — Section 133, 135, 137, 138, 139
High Courts15 Jan 1960
Managing Committee of T.K. Ghose''s Academy and Others Vs Tripurari Charan Palit and Others
Patna High Court · (1969) 17 BLJR 355
Civil Procedure Code, 1908 (CPC) — Section 109, 110Constitution of India, 1950 — Article 133Transfer of Property Act, 1882 — Section 106
High Courts14 Jan 1960Allowed
Sudarsan Mahto and Others Vs Radhika Prasad Singh and Others
Patna High Court · AIR 1960 Patna 311
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 69(3), 151, 47
High Courts14 Jan 1960Dismissed
Shyamsundar Pd. Gupta and Others Vs Darbhangi Rai and Others
Patna High Court · AIR 1960 Patna 420
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts13 Jan 1960Allowed
Manik Chand Vs Bhubneshwar Prasad
Patna High Court · AIR 1961 Patna 278 : (1961) CriLJ 850
Criminal Procedure Code, 1898 (CrPC) — Section 145, 147, 147(1A), 539B
High Courts07 Jan 1960Dismissed
Budhan Singh and Another Vs The State
Patna High Court · AIR 1960 Patna 518 : (1960) CriLJ 1485
Penal Code, 1860 (IPC) — Section 23, 24, 379
High Courts06 Jan 1960Allowed
Ganpatlal Sharma Vs State
Patna High Court · AIR 1960 Patna 325 : (1960) CriLJ 978
Criminal Procedure Code, 1898 (CrPC) — Section 107, 514(1)
High Courts06 Jan 1960Allowed
Madan Lal Budhia and Others Vs The State of Bihar and Others
Patna High Court · AIR 1960 Patna 262 : (1960) 1 FLR 223 : (1960) 2 LLJ 443
Industrial Disputes Act, 1947 — Section 2, 25F, 33C, 33C(2)
High Courts06 Jan 1960Allowed
Sita Ram Sah Vs State of Bihar and Others
Patna High Court · AIR 1960 Patna 288 : (1960) 1 FLR 145
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(I), 2, 2(K)
High Courts04 Jan 1960
Khemraj Chaggan Lal Vs Commissioner of Income Tax
Patna High Court · AIR 1960 Patna 252 : (1960) 38 ITR 523
Income Tax Act, 1961 — Section 28(1)(c), 66(2)
High Courts23 Dec 1959
Shah Jamilur Rahman and Others Vs Abdul Aziz and Others
Patna High Court · AIR 1960 Patna 240 : (1960) CriLJ 843
Criminal Procedure Code, 1898 (CrPC) — Section 145, 148
High Courts21 Dec 1959Allowed
Ramsunder Rai and Others Vs Ramasray Rai and Others
Patna High Court · AIR 1960 Patna 237
Limitation Act, 1908 — Article 144
High Courts16 Dec 1959Allowed
Subansh Jha Vs State Transport Authority and Others
Patna High Court · AIR 1960 Patna 238
Motor Vehicles Act, 1939 — Section 57, 62, 64
High Courts15 Dec 1959Allowed
Dasrath Prasad Singh and Another Vs Baijnath Prasad Singh
Patna High Court · AIR 1960 Patna 285
Civil Procedure Code, 1908 (CPC) — Section 115, 24, 38