High Courts05 Dec 1974Allowed
Harbans Singh and Others Vs Rajpaltan Singh and Others
Patna High Court · AIR 1975 Patna 184
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 4, Order 41 Rule 4
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 2,108 of 2,660
High Courts03 Dec 1974
Rani Lalitha Rajya Laxmi Vs Chotanagpur Banking Association Ltd. (in liquidation)
Patna High Court · (1976) 46 CompCas 454
Banking Regulation Act, 1949 — Section 45A, 45B, 45D, 45T, 47Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 59, Order 21 Rule 60, Order 21 Rule 61, Order 21 Rule 62
High Courts29 Nov 1974
Union of India Vs Respondent: M/s. Rama Engineering Works (Motihari) Ltd.
Patna High Court · (1974) PLJR 496
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 9
High Courts28 Nov 1974Dismissed
Ram Nagina Singh and Others Vs S.V. Sohni and Others
Patna High Court · AIR 1976 Patna 36
Bihar Lokayukta Act, 1973 — Section 23, 3, 3(1)Constitution of India, 1950 — Article 163, 163(3), 226
High Courts26 Nov 1974Allowed
Hussaini Mistri and Others Vs Zahiruddin and Others
Patna High Court · AIR 1975 Patna 175
Trusts Act, 1882 — Section 88, 90
High Courts22 Nov 1974Allowed
Mohamad Ali Akhtar Vs Mohamad Abbas
Patna High Court · AIR 1975 Patna 177 : (1975) RCR(Rent) 182
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 2(1)Evidence Act, 1872 — Section 116
High Courts22 Nov 1974Allowed
The Bihar State Co-operative Bank Ltd. Vs The Registrar, Co-operative Societies and Another
Patna High Court · AIR 1975 Patna 187
Constitution of India, 1950 — Article 226
High Courts20 Nov 1974Dismissed
The State of Bihar Vs Sishir Kumar Mukherji
Patna High Court · AIR 1976 Patna 24
Civil Procedure Code, 1908 (CPC) — Section 35Fatal Accidents Act, 1855 — Section 1A
High Courts20 Nov 1974
Additional Commissioner of Income Tax Vs Bihar Textiles
Patna High Court · (1975) 100 ITR 253
Income Tax Act, 1961 — Section 139(1), 139(2), 271(1)
High Courts19 Nov 1974
Commissioner of Income Tax Vs Bahri Bros. (P.) Ltd.
Patna High Court · (1976) 102 ITR 443
Income Tax Act, 1961 — Section 139(1), 139(2)
High Courts18 Nov 1974
Md. Umer Vs Commissioner of Income Tax
Patna High Court · (1975) 101 ITR 525
Income Tax Act, 1961 — Section 254, 256(1), 256(2)
High Courts11 Nov 1974
Commissioner of Income Tax Vs Ram Chandra Singh
Patna High Court · (1976) 104 ITR 77
Income Tax Act, 1922 — Section 18A(1), 18A(3), 18A(9), 23, 34Income Tax Act, 1961 — Section 143, 144, 147, 273
High Courts07 Nov 1974Dismissed
Chairman and the Municipal Commissioners of the Chakradharpur Municipality Vs Bishwanath Jagatramka
Patna High Court · AIR 1975 Patna 158 : (1975) 8 PLJR 252 : (1975) PLJR 252
Bihar and Orissa Municipal Act, 1922 — Section 100, 108, 82
High Courts16 Oct 1974
Shree Krishna Gyanoday Sugar Ltd. and Another Vs The State of Bihar and Another
Patna High Court · AIR 1975 Patna 123
Bihar and Orissa Excise Act, 1915 — Section 22, 7(2), 8, 8(3)Constitution of India, 1950 — Article 226, 299Contract Act, 1872 — Section 70
High Courts16 Oct 1974Allowed
Meghraj Sanchialal Vs Malpani Rice and Oil Mills
Patna High Court · AIR 1975 Patna 148 : (1975) 8 PLJR 271 : (1975) PLJR 271
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts03 Oct 1974Allowed
Vidya Nand Sinha and Others Vs The State of Bihar and Others
Patna High Court · AIR 1976 Patna 31
Constitution of India, 1950 — Article 226, 227
High Courts03 Oct 1974Allowed
Sarjug Rai Vs Mst. Maheshwari Devi and Another
Patna High Court · AIR 1975 Patna 192
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31, 9Land Acquisition Act, 1894 — Section 12, 18, 30
High Courts26 Sept 1974Allowed
Parmatma Singh Vs Sri Ram Lakhan Singh Yadav and Others
Patna High Court · AIR 1975 Patna 267
Representation of the People Act, 1951 — Section 123(2), 83(1)
High Courts20 Sept 1974
Commissioner of Income Tax Vs S.K. Sahana and Sons Ltd.
Patna High Court · (1976) 102 ITR 437
Income Tax Act, 1961 — Section 256
High Courts19 Sept 1974Dismissed
Nara Ho and Others Vs Arjun Tomsay and Others
Patna High Court · AIR 1975 Patna 160
Kolhan Civil Justice (Regulating and Validating) Act, 1966 — Section 2