High Courts03 Sept 1974
Parshva Properties Ltd. Vs The State of Bihar
Patna High Court · (1975) 35 STC 324
Bihar Sales Tax Act, 1959 — Section 33(1), 6A
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 2,110 of 2,660
High Courts30 Aug 1974
Baleshwar Singh and Others Vs Ramji Singh
Patna High Court · (1975) CriLJ 1539
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 379, 52
High Courts30 Aug 1974
The Bihar State Board of Religious Trust Vs Satyanarain Singh
Patna High Court · (1975) CriLJ 1239
Criminal Procedure Code, 1973 (CrPC) — Section 417
High Courts29 Aug 1974Allowed
Fakir Mohammad Vs Salahuddin and Others
Patna High Court · AIR 1975 Patna 119 : (1975) 8 PLJR 1 : (1975) PLJR 1
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3), 2Constitution of India, 1950 — Article 226
High Courts29 Aug 1974Allowed
Tisco Oriya Co-operative Credit Society Ltd. Vs The Assistant Registrar, Co-operative Society and Another
Patna High Court · AIR 1975 Patna 208 : (1975) 8 PLJR 290 : (1975) PLJR 290
High Courts26 Aug 1974
Durga Sharan Udho Prasad Vs Commissioner of Income Tax
Patna High Court · (1976) 103 ITR 270
Income Tax Act, 1961 — Section 147(a), 148, 256(1)
High Courts26 Aug 1974
District Board Vs Mahadeo Sao
Patna High Court · (1975) CriLJ 1236 : (1975) 8 PLJR 23 : (1975) PLJR 23
Prevention of Food Adulteration Act, 1954 — Section 16, 2, 6
High Courts23 Aug 1974Allowed
Kailash Rai and Another Vs Ramjee Singh and Others
Patna High Court · AIR 1975 Patna 144
Bihar Hindu Religious Trusts Act, 1950 — Section 32(2), 32(3)
High Courts21 Aug 1974Allowed
Rameshwar Prasad Singh Vs The Vice-Chancellor of the Rajendra Agriculture University and Others
Patna High Court · AIR 1975 Patna 146
Constitution of India, 1950 — Article 226, 227
High Courts21 Aug 1974
Lakshmi Narayan Gouri Shankar Vs Commissioner of Income Tax
Patna High Court · (1975) 100 ITR 143 : (1975) 8 PLJR 140 : (1975) PLJR 140
Income Tax Act, 1961 — Section 10(1), 10(2)(xv), 256(1)
High Courts21 Aug 1974Dismissed
Bijan Kumar Bose Vs Gouri Bose
Patna High Court · AIR 1975 Patna 131
Special Marriage Act, 1954 — Section 2, 2(2), 23, 31
High Courts20 Aug 1974Dismissed
Sunderlal Goswami and Another Vs Jogeshwar Prasad Singh and Others
Patna High Court · AIR 1975 Patna 246 : (1975) 8 PLJR 276 : (1975) PLJR 276
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts19 Aug 1974
Additional Commissioner of Income Tax Vs Poddar Auto Dealers
Patna High Court · (1975) 101 ITR 14 : (1975) 8 PLJR 6 : (1975) PLJR 6
Income Tax Act, 1961 — Section 256(1)
High Courts16 Aug 1974
Commissioner of Income Tax Vs Vijoy Kumar Budhia
Patna High Court · (1975) 100 ITR 380 : (1975) 8 PLJR 60 : (1975) PLJR 60
Income Tax Act, 1961 — Section 2(24), 256, 45, 46, 46(1)
High Courts13 Aug 1974
Gauri Shankar Prasad Singh and Others Vs The State of Bihar and Another
Patna High Court · (1975) CriLJ 1946 : (1975) 8 PLJR 326 : (1975) PLJR 326
Cattle Trespass Act, 1871 — Section 24Penal Code, 1860 (IPC) — Section 304, 307, 323, 324, 325
High Courts13 Aug 1974
Rajendra Prasad Singh Vs The State of Bihar and Others
Patna High Court · (1975) CriLJ 1725
Criminal Procedure Code, 1973 (CrPC) — Section 435, 437, 439Penal Code, 1860 (IPC) — Section 147, 148, 307, 323, 324
High Courts13 Aug 1974
Additional Commissioner of Income Tax Vs Lawlys Enterprises (P.) Ltd.
Patna High Court · (1975) 100 ITR 369
Income Tax Act, 1961 — Section 32
High Courts07 Aug 1974
Commissioner of Gift Tax Vs M.S. Rao
Patna High Court · (1976) 102 ITR 308 : (1975) 8 PLJR 186 : (1975) PLJR 186
High Courts06 Aug 1974
Nund and Samont Co. (P.) Ltd. Vs Commissioner of Income Tax
Patna High Court · (1976) 102 ITR 376
Income Tax Act, 1922 — Section 66(1)Income Tax Act, 1961 — Section 127
High Courts05 Aug 1974
Gopal Ram and Others Vs Dhanu Ram
Patna High Court · (1975) CriLJ 1410
Criminal Procedure Code, 1973 (CrPC) — Section 145(6), 528(2)