High Courts10 May 1974
Commissioner of Commercial Taxes Vs Guru Charan Sao and Another
Patna High Court · (1975) 8 PLJR 174 : (1975) PLJR 174 : (1974) 34 STC 378
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 2,112 of 2,660
High Courts10 May 1974Allowed
Garaj Narain Singh Vs Babulal Khemka
Patna High Court · AIR 1975 Patna 58 : (1975) 8 PLJR 27 : (1975) PLJR 27
Chotanagpur Tenancy Act, 1908 — Section 46Civil Procedure Code, 1908 (CPC) — Section 11Contract Act, 1872 — Section 23
High Courts07 May 1974
Gopal Thakur and Another Vs The State of Bihar
Patna High Court · (1975) CriLJ 122
Penal Code, 1860 (IPC) — Section 379, 411
High Courts07 May 1974
Malpani Brothers Vs The State of Bihar
Patna High Court · (1974) 34 STC 234
Bihar Sales Tax Act, 1959 — Section 33(1), 7
High Courts03 May 1974Dismissed
Karpoori Thakur and Another Vs Abdul Ghafoor and Others
Patna High Court · AIR 1975 Patna 1
Constitution of India, 1950 — Article 164(2), 176(2), 211, 226
High Courts02 May 1974Allowed
Deo Sharan Mahto Vs Ram Bilash Singh and Others
Patna High Court · AIR 1975 Patna 107
Bihar Panchayat Election Rules, 1959 — Rule 75(1)Civil Procedure (Patna Amendment) Act — Section 139Civil Procedure Code, 1908 (CPC) — Order 6 Rule 15(1)
High Courts30 Apr 1974Allowed
Lakshmi Sao and Another Vs Swaroop Chand Jain and Another
Patna High Court · AIR 1974 Patna 378
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts26 Apr 1974
Commissioner of Commercial Taxes Vs Mahanth Satanand Giri
Patna High Court · (1974) PLJR 550
Bihar Agricultural Income Tax Act, 1948 — Section 28, 8Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts26 Apr 1974
In Re: Parikh Engineering and Body Building Co. Ltd.
Patna High Court · (1975) 45 CompCas 157
Companies Act, 1956 — Section 17, 170, 171, 171(1), 189
High Courts23 Apr 1974Dismissed
Jaikaran Singh Vs Sita Ram Agarwalla and Others
Patna High Court · AIR 1974 Patna 364
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 41 Rule 27Evidence Act, 1872 — Section 116Transfer of Property Act, 1882 — Section 108
High Courts23 Apr 1974
C.M. Rajgharia and Another Vs Income Tax Officer and Others
Patna High Court · (1975) 98 ITR 486 : (1974) 7 PLJR 460
Income Tax Act, 1922 — Section 23(2), 34, 34(3)Income Tax Act, 1961 — Section 147, 148, 150, 150(1), 297(2)
High Courts19 Apr 1974
Commissioner of Commercial Taxes Vs Rameshwar Das Panna Lal
Patna High Court · (1974) 7 PLJR 559 : (1974) 34 STC 296
Bihar Sales Tax Act, 1947 — Section 25(1)Income Tax Act, 1922 — Section 31(3)
High Courts15 Apr 1974Allowed
Bibi Zamirunissa Vs Sk. Qudoos and Others
Patna High Court · AIR 1975 Patna 67
Registration Act, 1908 — Section 73, 74, 75(3)
High Courts15 Apr 1974
Lakshmi Rice Mills Vs Commissioner of Income Tax
Patna High Court · (1974) 97 ITR 258
Income Tax Act, 1922 — Section 66(1)
High Courts10 Apr 1974
Renu Bala Dasi Vs Sanat Kumar Dutta
Patna High Court · (1974) PLJR 520
Criminal Procedure Code, 1973 (CrPC) — Section 488, 488(1), 488(3)
High Courts09 Apr 1974
M/s Goenka Mica Company Vs State of Bihar and Others
Patna High Court · (1974) PLJR 565
Constitution of India, 1950 — Article 14, 19(1)(f), 286(1)(b)
High Courts09 Apr 1974
The State of Bihar Vs V.D. Kumar and Others
Patna High Court · (1975) CriLJ 1411 : (1975) 8 PLJR 40 : (1975) PLJR 40
Evidence Act, 1872 — Section 123, 124, 162Penal Code, 1860 (IPC) — Section 120B, 161Prevention of Corruption Act, 1988 — Section 5
High Courts09 Apr 1974Dismissed
Registrar of Companies Vs Bihar Wire and Wire Products Pvt. Ltd.
Patna High Court · (1975) 45 CompCas 194 : (1974) 7 PLJR 401
Companies Act, 1956 — Section 433, 439(5), 557
High Courts09 Apr 1974Dismissed
Mulchand Chandak and Others Vs The State of Bihar and Others
Patna High Court · AIR 1974 Patna 380
Constitution of India, 1950 — Article 258(3)Land Acquisition Act, 1894 — Section 6
High Courts03 Apr 1974Allowed
The Director, Indian School of Mines and Others Vs Sripat Singh and Others
Patna High Court · AIR 1975 Patna 11
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2, 9