High Courts07 Feb 1974Dismissed

Ram Yatan Singh and Others Vs State of Bihar and Others

Patna High Court · AIR 1974 Patna 294

Bihar High Schools (Control and Regulation of Administration) Act, 1960 — Section 2, 4Bihar School Examination Board Act, 1952 — Section 2DBihar School Examination Board Regulations, 1964 — Regulation 1, 2, 3, 3(1)