High Courts02 Apr 1974
Central Bank of India Vs State Bank of India
Patna High Court · (1975) CriLJ 869
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 120B, 379, 408, 420, 467
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 2,113 of 2,660
High Courts02 Apr 1974Dismissed
Shrimati Shiva Rani Kumari Vs The President of Board of Secondary Education and Others
Patna High Court · AIR 1975 Patna 12
Constitution of India, 1950 — Article 14, 226
High Courts02 Apr 1974
C.N. Townsend Vs Commissioner of Income Tax
Patna High Court · (1974) 97 ITR 185
Income Tax Act, 1961 — Section 256(1), 6(1), 6(6)(a)
High Courts29 Mar 1974Allowed
Bihar State Co-operative Bank Ltd. Vs The Phosphate Company Limited and Another
Patna High Court · AIR 1975 Patna 63
Arbitration Act, 1940 — Section 30
High Courts28 Mar 1974Dismissed
State of Bihar Vs Syed Anisur Rahman and Others
Patna High Court · (1974) 03 PAT CK 0008
Companies Act, 1956 — Section 446
High Courts28 Mar 1974Dismissed
Rajendra Prasad Gupta and Others Vs The State of Bihar and Others
Patna High Court · AIR 1975 Patna 20
Bihar and Orissa General Clauses Act, 1917 — Section 27, 8Bihar and Orissa Municipal Act, 1922 — Section 13(1)Bihar Municipality (Fourth Amendment) Ordinance, 1972 — Section 10(1)
High Courts28 Mar 1974
Smt. Mithu Devi Vs Siya Choudhary
Patna High Court · (1975) CriLJ 1694 : (1974) 7 PLJR 396
Hindu Adoptions and Maintenance Act, 1956 — Section 18
High Courts27 Mar 1974Dismissed
Ganga Motor Service Vs The Under Secretary to the Government of Bihar and Others
Patna High Court · AIR 1975 Patna 134
Motor Vehicles Act, 1939 — Section 47, 64(1)
High Courts26 Mar 1974
Smt. Gyani Devi Vs Smt. Lakshmi Devi and Others
Patna High Court · AIR 1975 Patna 138 : (1975) 8 PLJR 150
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5, 128, 128(1)
High Courts25 Mar 1974Dismissed
Khet Ram Manohar Lall Vs Shankar Mandal
Patna High Court · (1975) ACJ 253
Workmens Compensation Act, 1923 — Section 30(1), 32(1), 32(2), 8, 8(1)Workmens Compensation Rules, 1924 — Rule 9
High Courts25 Mar 1974Allowed
Trilokchand Modi and Another Vs Om Prakash Jaiswal
Patna High Court · AIR 1974 Patna 335
Hindu Marriage Act, 1955 — Section 17, 6(5)
High Courts19 Mar 1974
Brijnari Devi and Ram Janam Lal Vs Jainarain Lal
Patna High Court · (1974) PLJR 498
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146Penal Code, 1860 (IPC) — Section 14
High Courts18 Mar 1974
Motipur Sugar Factory (P.) Ltd. Vs Commissioner of Income Tax
Patna High Court · (1974) 95 ITR 401
Income Tax Act, 1922 — Section 13, 66(1)
High Courts15 Mar 1974Dismissed
Parhlad Jha and Others Vs Sonelal Mahton and Others
Patna High Court · AIR 1974 Patna 338
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 4
High Courts06 Mar 1974
Regional Institute of Technology and Others Vs Hindusthan Building Corporation
Patna High Court · AIR 1974 Patna 272 : (1974) 7 PLJR 300
Arbitration Act, 1940 — Section 20, 20(5), 8
High Courts06 Mar 1974
S.M. Zaki Naqui Vs Custodian, Union Bank of India and Others
Patna High Court · (1975) 1 LLJ 317
Banking Regulation Act, 1949 — Section 17, 27, 5, 6Constitution of India, 1950 — Article 226, 227, 309, 310, 311
High Courts06 Mar 1974
Chandra Bhushan Prasad Singh and Another Vs Tungnath Misser and Another
Patna High Court · (1974) PLJR 261
Criminal Procedure Code, 1973 (CrPC) — Section 133, 139A, 142(1)
High Courts05 Mar 1974Dismissed
Kiran Bala Gorain and Others Vs Ashok Kumar Gorain and Others
Patna High Court · AIR 1974 Patna 291 : (1974) 7 PLJR 268
Hindu Adoptions and Maintenance Act, 1956 — Section 12
High Courts04 Mar 1974
Krishna Das Agrawal and Another Vs Deen Dayal Agrawal
Patna High Court · (1975) CriLJ 127
Criminal Procedure Code, 1973 (CrPC) — Section 144, 147
High Courts01 Mar 1974Dismissed
Kali Pado Sharma Vs Surendra Nath Mahatha and Another
Patna High Court · AIR 1975 Patna 24
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, Order 8 Rule 9