High Courts19 Sept 1974
Sk. Nizamuddin Vs State of Bihar and Sk. Mukhtar
Patna High Court · (1974) PLJR 516
Penal Code, 1860 (IPC) — Section 147, 302, 379
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 2,109 of 2,660
High Courts19 Sept 1974Allowed
Harsukhrai M. Doshi and Another Vs Ahmad Kareem and Another
Patna High Court · AIR 1975 Patna 150
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, Order 22 Rule 10
High Courts18 Sept 1974
Savitri Devi Vs Commissioner of Income Tax
Patna High Court · (1976) 104 ITR 385
Hindu Adoptions and Maintenance Act, 1956 — Section 12(c)Hindu Succession Act, 1956 — Section 14Wealth Tax Act, 1957 — Section 27(1)
High Courts18 Sept 1974Dismissed
Jethmal Bhojraj and Another Vs State of Bihar
Patna High Court · AIR 1975 Patna 339
Constitution of India, 1950 — Article 14Land Acquisition Act, 1894 — Section 17(1), 48(1)
High Courts18 Sept 1974Dismissed
Sarjug Rai and Others Vs Sri Bhagwan Rai
Patna High Court · AIR 1975 Patna 162
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 25, 107, 151
High Courts17 Sept 1974
Tata Iron and Steel Company Ltd. Vs Union of India (UOI) and Others
Patna High Court · (1978) 2 ELT 585
Central Excise Rules, 1944 — Rule 8, 8(1)Central Excises and Salt Act, 1944 — Section 35, 36
High Courts17 Sept 1974Dismissed
Shaikh Bande Vs Jethua Pahan and Others
Patna High Court · AIR 1975 Patna 113 : (1975) 8 PLJR 118 : (1975) PLJR 118
Chotanagpur Tenancy Act, 1908 — Section 46(1)Limitation Act, 1908 — Article 139Transfer of Property Act, 1882 — Section 106, 111, 117
High Courts16 Sept 1974
Ganga Motor Service Vs Commissioner of Income Tax and Others
Patna High Court · (1977) 106 ITR 132
Income Tax Act, 1961 — Section 182, 184, 184(1), 185, 185(2)Income Tax Rules, 1962 — Rule 22(4)
High Courts13 Sept 1974
Ram Shankar Rai Vs The State of Bihar
Patna High Court · (1976) ACJ 144 : (1975) CriLJ 1402 : (1975) 8 PLJR 450 : (1975) PLJR 450
Criminal Procedure Code, 1973 (CrPC) — Section 353Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts13 Sept 1974
Adya Prasad and Others Vs Rajindra Mahto
Patna High Court · (1975) CriLJ 997
Criminal Procedure Code, 1973 (CrPC) — Section 209, 484Penal Code, 1860 (IPC) — Section 323, 384, 386, 432, 452
High Courts13 Sept 1974
Godo Manjhi and Others Vs Abinash Manjhi and Others
Patna High Court · (1975) CriLJ 1404
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts12 Sept 1974
Mahendra Kumar Agrawalla Vs Income Tax Officer and Others
Patna High Court · (1976) 103 ITR 688
Income Tax Act, 1961 — Section 139, 147, 148, 3, 4
High Courts12 Sept 1974
Fertilizer Corporation of India Ltd. Vs State of Bihar
Patna High Court · (1975) 8 PLJR 300 : (1975) PLJR 300 : (1975) 36 STC 265
Limitation Act, 1963 — Section 5
High Courts11 Sept 1974Dismissed
Brij Bihari Dubey Vs Chandra Shekhar Tewary and Others
Patna High Court · AIR 1975 Patna 164
Bihar Land Reforms Act, 1950 — Section 4, 6Civil Procedure Code, 1908 (CPC) — Section 47
High Courts11 Sept 1974Allowed
Mst. Samrathi Devi Vs Parasuram Pandey and Others
Patna High Court · AIR 1975 Patna 140
Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 123, 5, 6, 9
High Courts10 Sept 1974
Ram Nandan Sharma and Another Vs Mt. Maya Devi and Others
Patna High Court · AIR 1975 Patna 283 : (1974) 7 PLJR 584
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11ACivil Procedure Code, 1908 (CPC) — Order 2 Rule 2(2)Limitation Act, 1963 — Article 52
High Courts09 Sept 1974
Commissioner of Income Tax Vs Pure Nichitpur Colliery Company
Patna High Court · (1975) 101 ITR 79 : (1975) 8 PLJR 190 : (1975) PLJR 190
Income Tax Act, 1961 — Section 67
High Courts09 Sept 1974Dismissed
Lakshmi Devi Vs Chandrakala Saraogi and Another
Patna High Court · AIR 1975 Patna 83
Guardians and Wards Act, 1890 — Section 10(1), 14(3), 39, 48, 9
High Courts09 Sept 1974
Madan Lal Vs The State of Bihar and Others
Patna High Court · (1974) PLJR 514
High Courts04 Sept 1974Allowed
Principal, Regional Institute of Technology and Another Vs Rama Kantha Singh
Patna High Court · AIR 1975 Patna 152 : (1975) 8 PLJR 208 : (1975) PLJR 208
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1