COURT ARCHIVE

Patna High Court judgments

53,186 judgments · page 2,107 of 2,660

High Courts29 Jan 1975Dismissed

Ganesh Lal Sonar Vs Mohammad Ismail and Another

Patna High Court · AIR 1976 Patna 223

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11(1), 11AEvidence Act, 1872 — Section 115Limitation Act, 1877 — Section 24

High Courts28 Jan 1975Dismissed

Tirthmal Vs The Union of India(UOI) and Others

Patna High Court · AIR 1976 Patna 169 : (1976) 9 PLJR 158

Railways Act, 1890 — Section 74(3), 76F

High Courts28 Jan 1975Allowed

Chandra Dhan Singh Vs The State of Bihar and Others

Patna High Court · AIR 1976 Patna 15

Arbitration Act, 1940 — Section 2Constitution of India, 1950 — Article 299(1)

High Courts22 Jan 1975

Bikrama Sah Vs Bishwanath Sah and Another

Patna High Court · (1975) CriLJ 1691 : (1975) 8 PLJR 520 : (1975) PLJR 520

Criminal Procedure Code, 1973 (CrPC) — Section 144, 145Factories Act, 1948 — Section 106Limitation Act, 1963 — Section 12, 29

High Courts22 Jan 1975

Chandra Kishore Jha etc. Vs The State of Bihar

Patna High Court · (1975) CriLJ 1939

Civil Procedure Code, 1908 (CPC) — Section 151Penal Code, 1860 (IPC) — Section 120B, 191, 192, 193, 194

High Courts20 Jan 1975

Ram Prasad Sao Vs The State of Bihar

Patna High Court · (1976) CriLJ 651 : (1975) 8 PLJR 363 : (1975) PLJR 363

Evidence Act, 1872 — Section 114Prevention of Food Adulteration Act, 1954 — Section 16

High Courts20 Jan 1975Dismissed

Gyan Das Shaw and Others Vs The State of Bihar and Another

Patna High Court · AIR 1975 Patna 320

Land Acquisition Act, 1894 — Section 17(1), 17(4)

High Courts20 Jan 1975

Nirad Kumar Sarkar Vs Union of India(UOI) and Others

Patna High Court · (1977) 2 LLJ 21 : (1975) 8 PLJR 432 : (1975) PLJR 432

Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 16, 226, 227, 311Copper Corporation (Acquisition of Undertaking) Act, 1972 — Section 4, 5, 6, 9

High Courts17 Jan 1975Dismissed

Gulzar Main and others Vs Sarjug Mahto

Patna High Court · (1975) 9 PLJR 262

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8

High Courts16 Jan 1975

Ramshrishta Singh Vs The State of Bihar

Patna High Court · (1976) CriLJ 38

Railway Property (Unlawful Possession) Act, 1966 — Section 11, 2, 3

High Courts16 Jan 1975Dismissed

Ram Sagar Singh Vs Yogendra Narain Pd. Singh and Others

Patna High Court · AIR 1975 Patna 239 : (1976) 9 PLJR 81

Civil Procedure Code, 1908 (CPC) — Section 11Contract Act, 1872 — Section 128, 140

High Courts16 Jan 1975Allowed

Abanindra Nath Das Vs The State of Bihar and Others

Patna High Court · AIR 1976 Patna 22 : (1975) 9 PLJR 106 : (1975) PLJR 106

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11(2)

High Courts15 Jan 1975Allowed

Ram Bahal Singh and Others Vs Chhote Narain Singh and Others

Patna High Court · AIR 1975 Patna 241 : (1975) 8 PLJR 438 : (1975) PLJR 438

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3), 17, 17(2), 43Constitution of India, 1950 — Article 226, 227

High Courts14 Jan 1975

Commissioner of Income Tax Vs Sitaram Bhagwandas

Patna High Court · (1976) 102 ITR 560

Income Tax Act, 1961 — Section 184(7)

High Courts09 Jan 1975Dismissed

Setho Das and Another Vs Paro Devi and Others

Patna High Court · AIR 1975 Patna 351

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3, 115, 18(3)Constitution of India, 1950 — Article 226, 227

High Courts04 Jan 1975Allowed

Official Liquidator, Navarashtra Publishing Co. Ltd. (in liquidation) Vs Ashok Kumar and Another

Patna High Court · (1976) 46 CompCas 572

Companies Act, 1956 — Section 543, 543(1)

High Courts23 Dec 1974Dismissed

Mahabir Mistry and Others Vs Sm. Lachhmini Devi and Others

Patna High Court · AIR 1975 Patna 279 : (1975) 8 PLJR 456

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, Order 41 Rule 4

High Courts23 Dec 1974

Commissioner of Income Tax Vs Smt. Indu Bala Sen Trust

Patna High Court · (1975) 101 ITR 561 : (1975) 8 PLJR 218 : (1975) PLJR 218

Income Tax Act, 1922 — Section 41(1)

High Courts12 Dec 1974

Narain Mahton and Others Vs Mahesh Prasad Singh and Others

Patna High Court · (1975) CriLJ 1400

Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 397, 484

High Courts11 Dec 1974

Sarogi Credit Corporation Vs Commissioner of Income Tax

Patna High Court · (1976) 103 ITR 344

Income Tax Act, 1961 — Section 256(1), 68