High Courts15 Apr 1975Allowed
Achhelal Mahto and Others Vs Harichand Mahto and Others
Patna High Court · AIR 1976 Patna 5 : (1977) 25 BLJR 160
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, 100Easements Act, 1882 — Section 13
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 2,105 of 2,660
High Courts14 Apr 1975
Dr. Khan Mohammad Halim Vs Commissioners of Hazaribagh Municipality and Another
Patna High Court · AIR 1976 Patna 88
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 115
High Courts14 Apr 1975Allowed
Naresh Singh and Others Vs Jirekhan Choudhary and Others
Patna High Court · AIR 1976 Patna 119
High Courts03 Apr 1975Dismissed
Most. Lagan Barta Devi Vs Suba Rai and Others
Patna High Court · AIR 1975 Patna 223
Civil Procedure Code, 1908 (CPC) — Section 115, 151, 38, 47Transfer of Property Act, 1882 — Section 56
High Courts24 Mar 1975Dismissed
Rohtas Industries Ltd. Vs The Union of India (UOI) and Others
Patna High Court · AIR 1975 Patna 225
Railways Act, 1890 — Section 80
High Courts24 Mar 1975Partly Allowed
Rajendra Prasad Vs Gaya Prasad Sah
Patna High Court · AIR 1975 Patna 312
Civil Procedure Code, 1908 (CPC) — Section 34Evidence Act, 1872 — Section 92Limitation Act, 1963 — Section 18
High Courts18 Mar 1975Allowed
Ram Prasad Rauniar and Others Vs Bishwanath Prasad Rauniar and Others
Patna High Court · AIR 1976 Patna 94
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 4
High Courts14 Mar 1975Allowed
Ramaswarup Narayan Sinha Vs The Magadh University and Others
Patna High Court · AIR 1976 Patna 385
Magadh University Act, 1961 — Section 21
High Courts12 Mar 1975
Mahabir Prasad and Others Vs The State of Bihar
Patna High Court · (1975) CriLJ 1951 : (1975) 8 PLJR 338
Essential Commodities Act, 1955 — Section 11Factories Act, 1948 — Section 105Industrial Disputes Act, 1947 — Section 34
High Courts07 Mar 1975Dismissed
Ramanand Choudhary Vs The State of Bihar and Others
Patna High Court · AIR 1975 Patna 328
Bihar and Orissa Local Self-Government Act, 1885 — Section 120, 121, 124, 125, 33Bihar District Boards and Local Boards (Control and Management) Act, 1958 — Section 2(2)
High Courts07 Mar 1975Allowed
Bijoy Kumar Bhagat Vs The Chairman, State Transport Appellate Tribunal and Others
Patna High Court · AIR 1975 Patna 275 : (1976) 9 PLJR 254
Motor Vehicles Act, 1939 — Section 62, 64, 64A
High Courts06 Mar 1975Dismissed
Binod Kumar Dugar and Others Vs Superintendent of Police and Registering Authority and Others
Patna High Court · AIR 1975 Patna 227
Bihar Motor Vehicles Rules, 1940 — Rule 24Motor Vehicles Act, 1939 — Section 24, 32, 36(1), 36(3)
High Courts06 Mar 1975Dismissed
Harnam Singh Vs Balai Kumar Sinha and Another
Patna High Court · AIR 1975 Patna 259 : (1975) 8 PLJR 452 : (1975) PLJR 452
Provincial Insolvency Act, 1920 — Section 25, 6, 9
High Courts06 Mar 1975
Kashi Prasad Kataruka Vs Commissioner of Income Tax
Patna High Court · (1975) 101 ITR 810
Income Tax Act, 1961 — Section 256(1)
High Courts06 Mar 1975Dismissed
Narmadeshwar Prasad Singh Vs The State of Bihar and Others
Patna High Court · AIR 1975 Patna 249
Bihar and Orissa Municipal Act, 1922 — Section 385Constitution of India, 1950 — Article 226
High Courts06 Mar 1975Dismissed
Commissioner of Gaya Municipality and Others Vs The State of Bihar and Others
Patna High Court · AIR 1975 Patna 332
Bihar and Orissa Municipal Act, 1922 — Section 383, 383(3)
High Courts03 Mar 1975Allowed
Srikrishna Das and Others Vs State of Bihar and Others
Patna High Court · AIR 1975 Patna 262
High Courts03 Mar 1975Allowed
Ram Shankar Kumar Vs Gopal Prasad Singh and Others
Patna High Court · AIR 1976 Patna 286
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 9 Rule 9, 151
High Courts28 Feb 1975
Madanlal Chandak and Another Vs The State of Bihar and Others
Patna High Court · (1975) CriLJ 1821
Beedi and Cigar Workers (Conditions of Employment) Act, 1966 — Section 44Constitution of India, 1950 — Article 226, 227Contract Labour (Regulation and Abolition) Act, 1970 — Section 35
High Courts27 Feb 1975Partly Allowed
The Union of India (UOI) and Another Vs Karanpura Development Co. Ltd.
Patna High Court · AIR 1976 Patna 121
Coal Bearing Areas (Acquisition and Development) Act, 1957 — Section 13, 13(1), 13(2), 13(4), 16