High Courts26 Feb 1975
Dulhin Mahesari Devi Vs Dulhin Jahari Devi and Others
Patna High Court · AIR 1976 Patna 8
Court Fees Act, 1870 — Section 10, 12
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 2,106 of 2,660
High Courts24 Feb 1975
Basant Lal Sah Vs Divisional Mechanical Engineer, (C.W.) N.E. Ry.
Patna High Court · (1977) 2 LLJ 154
Constitution of India, 1950 — Article 14, 226, 227, 311Industrial Disputes Act, 1947 — Section 2, 25F, 25G, 25H, 2A
High Courts24 Feb 1975Dismissed
K.K. Sukhani Vs Union of India(UOI)
Patna High Court · (1999) 110 ELT 505
Constitution of India, 1950 — Article 226, 227Customs Act, 1962 — Section 105, 110(1), 110(2), 113, 114
High Courts24 Feb 1975
Uma Shankar Vidyarthi and Another Vs The State of Bihar and Another
Patna High Court · (1975) CriLJ 1954
Penal Code, 1860 (IPC) — Section 323
High Courts21 Feb 1975Dismissed
Arvind Chandra Singh and Another Vs The State of Bihar and Others
Patna High Court · AIR 1975 Patna 234
Bengal Ferries Act, 1885 — Section 9
High Courts21 Feb 1975Dismissed
Tarni Prasad Sinha Vs Lachuman Sahu
Patna High Court · AIR 1976 Patna 69 : (1976) 9 PLJR 97
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 100Suits Valuation Act, 1887 — Section 11
High Courts20 Feb 1975
Additional Commissioner of Income Tax Vs S. Surjit Singh
Patna High Court · (1975) 101 ITR 433
Income Tax Act, 1961 — Section 256Limitation Act, 1963 — Article 120
High Courts18 Feb 1975Partly Allowed
Sheo Prasad Santhelia and Another Vs State of Bihar and Others
Patna High Court · AIR 1975 Patna 321 : (1975) 8 PLJR 368 : (1975) PLJR 368
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 80Contract Act, 1872 — Section 70Limitation Act, 1908 — Article 26, 64
High Courts14 Feb 1975
Commissioner of Income Tax Vs Sri Bihariji Mills Ltd.
Patna High Court · (1976) 103 ITR 599
Income Tax Act, 1922 — Section 34(1)
High Courts13 Feb 1975
Jhaverbhai Patel Vs Commissioner of Income Tax
Patna High Court · (1976) 103 ITR 728
Income Tax Act, 1961 — Section 147(a), 147(b), 256(1)
High Courts11 Feb 1975Dismissed
Rajindra Prasad Sinha Vs Karam Chand Thapar and Co. (Coal Sales) Ltd.
Patna High Court · AIR 1975 Patna 265 : (1977) 10 PLJR 130
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 1, 47
High Courts10 Feb 1975
Mst. Kauleshari and Others Vs Binda and Others
Patna High Court · (1976) CriLJ 649
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
High Courts10 Feb 1975Dismissed
Gangotri Prasad Narain Sinha and Another Vs Bihar State Road Transport Appellate Tribunal and Others
Patna High Court · AIR 1975 Patna 349
Bihar Motor Vehicles Rules, 1992 — Rule 68Limitation Act, 1963 — Section 5Motor Vehicles Act, 1939 — Section 48(3)
High Courts07 Feb 1975Allowed
Most. Kishuni Devi Vs Gauri Shankar Didwania
Patna High Court · AIR 1976 Patna 247
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 6, 24
High Courts07 Feb 1975Dismissed
Janki Singh Vs The Collector of Central Excise and Others
Patna High Court · AIR 1976 Patna 9 : (1976) 9 PLJR 71
Defence of India Rules, 1962 — Rule 126HH(8), 126L(13)
High Courts03 Feb 1975Dismissed
Amarnath Singh and Others Vs Phulwa Devi and Another
Patna High Court · AIR 1976 Patna 14
High Courts30 Jan 1975Partly Allowed
Suresh Singh Vs The State of Bihar and Others
Patna High Court · AIR 1976 Patna 98
Constitution of India, 1950 — Article 226, 227Drugs and Cosmetics Rules, 1945 — Rule 49
High Courts30 Jan 1975Dismissed
Deopato Kuer and Others Vs Kamal Prasad Singh
Patna High Court · AIR 1976 Patna 18
Evidence Act, 1872 — Section 91Transfer of Property Act, 1882 — Section 60, 83
High Courts29 Jan 1975Dismissed
Nand Kumar Singh Vs Murat Nath Singh and Others
Patna High Court · AIR 1975 Patna 270
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)Constitution of India, 1950 — Article 226, 227
High Courts29 Jan 1975Allowed
Shanti Pada Ganguli Vs The Union of India (UOI) and Others
Patna High Court · AIR 1976 Patna 74
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 13, 11, 80