High Courts06 Aug 1975Allowed
Bisheshwar Ram Rajwar, Barho Ram and Jagan Ram Rajwar Vs The State of Bihar
Patna High Court · (1976) 9 PLJR 60
Penal Code, 1860 (IPC) — Section 380, 451, 461
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 2,103 of 2,660
High Courts04 Aug 1975Allowed
Ram Niranjan Prasad Tulsyan Vs Chhedilal Saraf and Another
Patna High Court · AIR 1976 Patna 90
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11, 11ACivil Procedure Code, 1908 (CPC) — Section 115
High Courts01 Aug 1975Dismissed
Kalika Dut Mishra and Others Vs Abdul Ajij Mia and Others
Patna High Court · AIR 1976 Patna 187
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9, 64Limitation Act, 1908 — Article 138
High Courts31 Jul 1975Dismissed
Mohammad Raza Khan Vs Saheb Raza Khan and Others
Patna High Court · AIR 1976 Patna 108
Court Fees Act, 1870 — Section 17, 7
High Courts30 Jul 1975Allowed
Kumar Arun Nath Shah Deo Vs Bodho Baraik
Patna High Court · AIR 1976 Patna 113
Limitation Act, 1963 — Article 47
High Courts30 Jul 1975Allowed
Prahalad Chandra Mahato and Others Vs The State of Bihar and Others
Patna High Court · AIR 1976 Patna 109
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, Order 41 Rule 4
High Courts28 Jul 1975
Bindeshwari Prasad Singh Vs Kali Singh
Patna High Court · (1976) CriLJ 1515 : (1976) 9 PLJR 118
Criminal Procedure Code, 1973 (CrPC) — Section 203Penal Code, 1860 (IPC) — Section 419, 420, 466
High Courts27 Jul 1975
Shri Mahabir Prasad Vs The State of Bihar and Others
Patna High Court · (1988) PLJR 82
Constitution of India, 1950 — Article 226
High Courts25 Jul 1975
Hari Prasad Agarwalla Vs The State of Bihar and Others
Patna High Court · AIR 1976 Patna 217 : (1976) 9 PLJR 265
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 5
High Courts24 Jul 1975Dismissed
Rajib Lochan Mahton and Others Vs Prafulla Kumar Ojha
Patna High Court · AIR 1976 Patna 127
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 2
High Courts24 Jul 1975Allowed
Jagat Narain Singh Vs State of Bihar and Shanti Devi
Patna High Court · (1976) 9 PLJR 568
Criminal Procedure Code, 1973 (CrPC) — Section 468Penal Code, 1860 (IPC) — Section 354, 448
High Courts23 Jul 1975Allowed
Mahendra Narain Chaudhary and Another Vs The Sub-Divisional Education Officer cum Municipal Education Officer and Another
Patna High Court · AIR 1976 Patna 53
Bihar and Orissa Municipal Act, 1922 — Section 339Constitution of India, 1950 — Article 226
High Courts23 Jul 1975Allowed
Manulal Singhania Vs Natwar Lal Thakur and Others
Patna High Court · AIR 1976 Patna 321
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 60, Order 21 Rule 90, Order 21 Rule 97, 151Provincial Insolvency Act, 1920 — Section 28(2)
High Courts22 Jul 1975Dismissed
Sarajubala Devi Vs The Chairman and Commissioner of Chaibassa Municipality
Patna High Court · AIR 1976 Patna 243
Bihar and Orissa Municipal Act, 1922 — Section 100, 100(2), 105, 135, 3(18)
High Courts22 Jul 1975Dismissed
Ram Pragas Singh Vs Gajendra Prasad Singh and Another
Patna High Court · AIR 1976 Patna 92
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 1, Order 8 Rule 5Evidence Act, 1872 — Section 101, 102, 103, 104
High Courts18 Jul 1975
Basudeb Kataruka Vs Dhanbad Automobiles Private Ltd. and Others
Patna High Court · (1977) 47 CompCas 68
Companies Act, 1956 — Section 155
High Courts17 Jul 1975
Mt. Rani Krishna Kumari Vs The State of Bihar and Others
Patna High Court · AIR 1976 Patna 221
Civil Procedure Code, 1908 (CPC) — Section 115Land Acquisition Act, 1894 — Section 18, 18(2), 54
High Courts14 Jul 1975
Parmjit Singh Bedi Vs Dhaneshwar Sah
Patna High Court · (1976) CriLJ 1131 : (1975) 8 PLJR 488 : (1975) PLJR 488
Criminal Procedure Code, 1973 (CrPC) — Section 197, 399, 482Penal Code, 1860 (IPC) — Section 323, 341, 342, 500, 95Railway Property (Unlawful Possession) Act, 1966 — Section 8
High Courts09 Jul 1975Dismissed
Panna Lal Bharatiya and Others Vs The Magadh University and Others
Patna High Court · AIR 1976 Patna 82
Constitution of India, 1950 — Article 30, 30(1)
High Courts08 Jul 1975Allowed
Bindeshwari Pandey Vs Kari Devi and Others
Patna High Court · AIR 1976 Patna 186
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14Succession Act, 1925 — Section 295