High Courts19 Nov 1982Allowed
Kanhaiya Lall Vs The State of Bihar and Others
Patna High Court · (1983) PLJR 350
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 2,042 of 2,660
High Courts19 Nov 1982Dismissed
Surendra Pandey Vs The State of Bihar and Others
Patna High Court · (1983) PLJR 89
Minimum Wages Act, 1948 — Section 20(3)(I)
High Courts19 Nov 1982Allowed
Bishun deo Singh Vs The Union of India and Others
Patna High Court · (1982) PLJR 33
Constitution of India, 1950 — Article 311(2)
High Courts16 Nov 1982Dismissed
Karpoori Thakur Vs State of Bihar and Others
Patna High Court · (1983) 31 BLJR 161 : (1983) PLJR 152
Constitution of India, 1950 — Article 12, 143, 212
High Courts12 Nov 1982Allowed
S.K.G. Sugar Ltd. (Distillery Section) and Another Vs Brahma Nand Pandey and Others
Patna High Court · (1983) 31 BLJR 67 : (1983) PLJR 70
Industrial Disputes Act, 1947 — Section 10, 2A
High Courts11 Nov 1982Allowed
Kesha Mahton and Others Vs Ayodhya Mahton and Others
Patna High Court · (1983) 31 BLJR 9
Constitution of India, 1950 — Article 141SUITS VALUATION ACT, 1887 — Section 8
High Courts11 Nov 1982Allowed
Smt. Renu Kumari Vs Vishwanath Chaudhary and Another
Patna High Court · AIR 1983 Patna 66 : (1983) PLJR 74
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 105(2), Order 21 Rule 106(1), Order 21 Rule 106(3), 151
High Courts11 Nov 1982Allowed
Kesho Mahton and Others Vs Ayodhya Mahton and Others
Patna High Court · AIR 1983 Patna 67 : (1983) PLJR 38
High Courts11 Nov 1982Allowed
Renu Kumari Vs Viswanath Chaudhary and Another
Patna High Court · (1983) 31 BLJR 15
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts10 Nov 1982Allowed
Abdul Gafoor and Others Vs State of Bihar and Others
Patna High Court · AIR 1983 Patna 114 : (1983) PLJR 196
Constitution of India, 1950 — Article 162
High Courts08 Nov 1982Dismissed
The State of Bihar and Others Vs Liason and Contracts and Another
Patna High Court · AIR 1983 Patna 101 : (1983) PLJR 98
Arbitration Act, 1940 — Section 14, 14(2)Limitation Act, 1963 — Article 119
High Courts05 Nov 1982Dismissed
Parwati Devi Vs Sachchidanand Sah
Patna High Court · (1982) PLJR 251
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11, 11(1)(d), 11A, 8Bihar Buildings (Lease, Rent and Eviction) Control Act, 1977 — Section 12, 13
High Courts19 Oct 1982Dismissed
Pandit Rudranath Mishir and Others Vs Pandit Sheo Shankar Missir and Others
Patna High Court · AIR 1983 Patna 53 : (1983) PLJR 58
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 7 Rule 10, 115, 16, 17
High Courts19 Oct 1982Dismissed
Ramji Sharma and Others Vs Smt. Deoshakhi Kuer and Others
Patna High Court · (1982) PLJR 134
Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts18 Oct 1982Dismissed
Satrughan Mishra Vs Smt. Sulochana Devi
Patna High Court · AIR 1983 Patna 74 : (1983) PLJR 165
Succession Act, 1925 — Section 263
High Courts15 Oct 1982Dismissed
Janki Devi and Others Vs Provincial Govt. of Bihar (Now State of Bihar) and Others
Patna High Court · (1983) 31 BLJR 36 : (1983) PLJR 221
Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
High Courts14 Oct 1982Dismissed
Ram Rup Singh and Others Vs State of Bihar and Others
Patna High Court · (1983) 31 BLJR 6
Constitution of India, 1950 — Article 226
High Courts13 Oct 1982
Sahjanand Sharma and Another Vs State of Bihar and Others
Patna High Court · AIR 1983 Patna 28 : (1983) PLJR 76
Constitution of India, 1950 — Article 226
High Courts13 Oct 1982Allowed
New Swadeshi Sugar Mills Ltd. Vs State of Bihar and Others
Patna High Court · (1982) 30 BLJR 562 : (1983) PLJR 105
Constitution of India, 1950 — Article 226
High Courts07 Oct 1982Allowed
Daroga Singh and Another Vs Amin Mian and Others
Patna High Court · AIR 1983 Patna 102 : (1998) PLJR 500 : (1982) PLJR 500
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 6, Order 9 Rule 7