High Courts23 Dec 1982
Mahendra Prasad Sinha Vs High Court of Judicature at Patna and Others
Patna High Court · (1983) 31 BLJR 523
Constitution of India, 1950 — Article 233, 235, 236, 311
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 2,040 of 2,660
High Courts22 Dec 1982Dismissed
M/s. Usha Sales Ltd. and another Vs The Presiding Officer, Labour Court, Jamshedpur and another Kameshwar Pd. Singh Vs M/s. Usha Sales Limited and Others
Patna High Court · (1983) PLJR 398
Constitution of India, 1950 — Article 226
High Courts22 Dec 1982
RAM SINGH Vs COMMISSIONER OF WEALTH TAX.
Patna High Court · (1987) 62 CTR 173
Wealth Tax Act, 1957 — Section 27(3)
High Courts21 Dec 1982
Haveli Ram Bhatia Vs Smt. Rajwanti Devi and Others
Patna High Court · (1984) PLJR 207
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Transfer of Property Act, 1882 — Section 106
High Courts21 Dec 1982
Khiru Gope and Others Vs Land Reforms Deputy Collector and Others
Patna High Court · (1983) 31 BLJR 384
Bihar Land Reforms Act, 1950 — Section 40(1)
High Courts21 Dec 1982
Commissioner of Income Tax Vs Anupam Udyog
Patna High Court · (1984) 32 BLJR 72 : (1983) 35 CTR 12 : (1983) 142 ITR 133 : (1983) 15 TAXMAN 259
Income Tax Act, 1961 — Section 68
High Courts18 Dec 1982Allowed
Smt. Kiran Sinha Vs Life Insurance Corporation of India and Others
Patna High Court · (1983) ACJ 669 : AIR 1983 Patna 142
Evidence Act, 1872 — Section 115
High Courts18 Dec 1982
Madhur Jalpan Vs Commissioner of Income Tax
Patna High Court · (1984) 32 BLJR 77 : (1983) 143 ITR 351
Income Tax Act, 1961 — Section 184(7), 246(c), 256(1)
High Courts18 Dec 1982Dismissed
Hari Shankar Singh Vs State of Bihar and Others
Patna High Court · (1983) 31 BLJR 149
High Courts17 Dec 1982Allowed
Krishna Kumar Srivastava Vs Bihar State Agricultural Marketing Board and Others
Patna High Court · (1983) 31 BLJR 297 : (1983) PLJR 353
Bihar Agricultural Produce Markets Act, 1960 — Section 33A, 33E(4)
High Courts17 Dec 1982Allowed
Deodhari Sah and Another Vs Commissioner, Tirhut Division and Others
Patna High Court · AIR 1983 Patna 125 : (1983) PLJR 390
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1977 — Section 10, 10(4)
High Courts17 Dec 1982
Commissioner of Income Tax Vs Lalji Ram Bhagat
Patna High Court · (1983) 35 CTR 16 : (1984) 147 ITR 645 : (1983) 15 TAXMAN 382
Income Tax Act, 1961 — Section 271(1)
High Courts16 Dec 1982Allowed
Dr. Rabindra Nath Singh Vs The State of Bihar and Others
Patna High Court · (1983) PLJR 92
High Courts16 Dec 1982Dismissed
Bijoy Kant Dey Vs Radha Kant Dey
Patna High Court · (1983) 31 BLJR 326
Civil Procedure Code, 1908 (CPC) — Section 80Evidence Act, 1872 — Section 13Specific Relief Act, 1963 — Section 34
High Courts16 Dec 1982Dismissed
Karpoori Thakur Vs State of Bihar and Another
Patna High Court · AIR 1983 Patna 86 : (1983) PLJR 152
Bihar Legislature (Leader of Opposition Salary and Allowances) Act, 1977 — Section 2Constitution of India, 1950 — Article 194, 195, 212, 226
High Courts14 Dec 1982
Commissioner of Income Tax Vs Hari Prasad Chaudhary
Patna High Court · (1983) 37 CTR 107 : (1984) 147 ITR 791 : (1983) PLJR 317
Income Tax Act, 1961 — Section 148, 297(2), 68
High Courts10 Dec 1982
United Bank Officers'' Association and Others Vs United Bank of India and Others
Patna High Court · (1983) 31 BLJR 185
Constitution of India, 1950 — Article 16
High Courts04 Dec 1982Allowed
Hari Prasad Jalan Vs The District Magistrate, Champaran at Motihari and Others
Patna High Court · AIR 1983 Patna 90 : (1983) PLJR 113
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1977 — Section 12(2)Constitution of India, 1950 — Article 226
High Courts04 Dec 1982
Commissioner of Income Tax Vs Nipani Tobacco Stores
Patna High Court · (1984) 145 ITR 128
Income Tax Act, 1961 — Section 271(1)
High Courts03 Dec 1982
State of Bihar and Others Vs Tabarak Hussain
Patna High Court · (1983) 31 BLJR 251
Criminal Procedure Code, 1973 (CrPC) — Section 164, 173, 190, 20, 200Penal Code, 1860 (IPC) — Section 201, 209, 313, 363, 364