High Courts02 Dec 1982Dismissed
Ravi Steelways and Others Vs The Industrial Gases (Bihar) Ltd. and Others
Patna High Court · AIR 1983 Patna 248
Partnership Act, 1932 — Section 4Provincial Insolvency Act, 1920 — Section 19(3), 24, 9
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 2,041 of 2,660
High Courts02 Dec 1982Allowed
Bijoy Kumar Mandal and Others Vs State of Bihar
Patna High Court · (1983) 31 BLJR 216 : (1983) PLJR 245
Criminal Procedure Code, 1973 (CrPC) — Section 144, 195Penal Code, 1860 (IPC) — Section 188
High Courts02 Dec 1982
Ramchandra Prasad Vs Jagarnath Prasad and Others
Patna High Court · (1983) 31 BLJR 269
Civil Procedure Code, 1908 (CPC) — Section 47Constitution of India, 1950 — Article 19
High Courts02 Dec 1982Dismissed
Pandit Bimal Kumar Ishwar and Others Vs State of Bihar and Others
Patna High Court · (1985) 33 BLJR 404
Bihar State Universities Act, 1976 — Section 21(d)
High Courts01 Dec 1982
Commissioner of Income Tax Vs Sardar Bhagat Singh
Patna High Court · (1983) 142 ITR 836 : (1983) PLJR 246 : (1983) 14 TAXMAN 138
Income Tax Act, 1961 — Section 271(1)
High Courts01 Dec 1982
COMMISSIONER OF INCOME TAX Vs BHAGAT SINGH.
Patna High Court · (1983) 35 CTR 1
Income Tax Act, 1961 — Section 256(2), 271(1)(c)
High Courts26 Nov 1982
Ram Sewak Rai Vs Dhaneshwar Thakur and Others
Patna High Court · (1983) 31 BLJR 419 : (1983) PLJR 182
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 4(c)
High Courts26 Nov 1982Dismissed
Jamuna Devi Vs Girija Devi and Others
Patna High Court · AIR 1983 Patna 77 : (1983) PLJR 158
Limitation Act, 1963 — Article 64
High Courts25 Nov 1982Dismissed
Parwati Devi Vs Sachchidanand Sah
Patna High Court · AIR 1983 Patna 79 : (1983) PLJR 251
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1977 — Section 13
High Courts25 Nov 1982Allowed
Ram Swarath Singh and Others Vs Mithila Sharan Singh and Others
Patna High Court · AIR 1983 Patna 110
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts25 Nov 1982Dismissed
Hari Shankar Ojha Vs Shankar Lal Daga and Others
Patna High Court · AIR 1983 Patna 333
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Article 123
High Courts24 Nov 1982Dismissed
Jagannath Tewar Vs Dr. Gopal Prasad
Patna High Court · AIR 1983 Patna 50 : (1983) PLJR 137
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11(1), 3, 8(2), 8(3)Contract Act, 1872 — Section 65
High Courts24 Nov 1982Allowed
Jagannath Tewari Vs Dr. Gopal Prasad
Patna High Court · (1983) 31 BLJR 17
Contract Act, 1872 — Section 65
High Courts24 Nov 1982Allowed
Baij Nath Prasad and Another Vs Harnandan Mahto and Another
Patna High Court · AIR 1983 Patna 308 : (1983) PLJR 278
Bihar Money Lenders Act, 1938 — Section 2, 4Bihar Money Lenders Act, 1974 — Section 2, 8
High Courts24 Nov 1982Dismissed
Chandradip Paswan and Others Vs The Chairman and Managing Director, Allahabad Bank, and Others
Patna High Court · (1983) PLJR 161
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 13Industrial Disputes Act, 1947 — Section 11A, 25F, 25G, 25H
High Courts23 Nov 1982
Mahanth Singh and Others Vs The State of Bihar and Mossomat Aliman
Patna High Court · (1983) PLJR 86
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173, 173(1), 190(1), 200Penal Code, 1860 (IPC) — Section 190, 190(1), 190(1)(a), 190(1)(b), 190(1)(c)
High Courts23 Nov 1982Allowed
Govind Saran and Sons and etc. Vs State of Bihar and Another
Patna High Court · AIR 1983 Patna 96 : (1983) PLJR 26
Constitution of India, 1950 — Article 19(1), 226, 226(1)
High Courts23 Nov 1982
Govind Saran and Sons Vs State of Bihar and Another
Patna High Court · (1983) 31 BLJR 153 : (1983) PLJR 26
Constitution of India, 1950 — Article 19, 226Essential Commodities Act, 1955 — Section 3, 7Industries (Development and Regulation) Act, 1951 — Section 18AA
High Courts20 Nov 1982Allowed
Balram Sadhu and Others Vs State of Bihar and Others
Patna High Court · (1983) 31 BLJR 159
Santhal Pargana Tenancy (Supplementary Provisions) Act, 1949 — Section 35Santhal Parganas Settlement Regulations, 1872 — Section 25(3)
High Courts20 Nov 1982Dismissed
Shambhu Narain Modak Vs Rambabu Gupta
Patna High Court · AIR 1983 Patna 135 : (1983) PLJR 129
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1977 — Section 13