High Courts07 Oct 1982Dismissed
Russi Homi Modi and Others Vs State of Bihar
Patna High Court · (1983) 31 BLJR 213
Bihar Weights and Measures (Enforcement) Act, 1959 — Section 42, 42(1)
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 2,043 of 2,660
High Courts30 Sept 1982
Addl. Commissioner of Income Tax Vs C.S. Thacker
Patna High Court · (1983) 36 CTR 47 : (1983) 142 ITR 438 : (1983) 14 TAXMAN 439
Income Tax Act, 1961 — Section 256(2), 37
High Courts24 Sept 1982Dismissed
Speedcrafts (Private) Limited Vs The State of Bihar and Others
Patna High Court · (1982) 30 BLJR 553 : (1983) PLJR 43 : (1983) 52 STC 251
Civil Procedure Code, 1908 (CPC) — Section 64Constitution of India, 1950 — Article 12, 14, 226, 227Transfer of Property Act, 1882 — Section 69
High Courts23 Sept 1982
Sitaram Prasad Sah Vs Damodar Jha and Others
Patna High Court · AIR 1983 Patna 31 : (1983) PLJR 80
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 3, 4
High Courts21 Sept 1982Dismissed
Chando Mahtain and Others Vs Khublal Mahto and Others
Patna High Court · AIR 1983 Patna 33 : (1982) 30 BLJR 481 : (1998) PLJR 483 : (1982) PLJR 483
Hindu Succession Act, 1956 — Section 14, 24, 4, 8, 9
High Courts15 Sept 1982Allowed
Rajendra Nath Sinha Vs State of Bihar and Others
Patna High Court · (1982) 30 BLJR 495 : (1983) PLJR 100
Constitution of India, 1950 — Article 226, 227
High Courts15 Sept 1982
Seraikela Glass Works Private Ltd. Vs Union of India(UOI) and Others
Patna High Court · (1982) 30 BLJR 487 : (1982) 10 ELT 870 : (1982) PLJR 433
Central Excise Rules, 1944 — Rule 10, 173Q(1)Central Excises and Salt Act, 1944 — Section 3, 4
High Courts14 Sept 1982Dismissed
Tara Devi Vs Manohar Singh and Others
Patna High Court · (1983) PLJR 68
High Courts14 Sept 1982Dismissed
Nand Kishore Singh Vs Union of India (UOI) and Others
Patna High Court · (1983) 31 BLJR 21 : (1983) PLJR 54
Constitution of India, 1950 — Article 226
High Courts13 Sept 1982
Rajmani Singh Vs Ram Briksha Singh and 4 Others
Patna High Court · (1985) PLJR 488
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 307, 379
High Courts10 Sept 1982
Rash Bihari Ghosh and Others Vs State of Bihar and Others
Patna High Court · (1982) 30 BLJR 522
Constitution of India, 1950 — Article 14, 162, 309, 32
High Courts09 Sept 1982Allowed
Mahanth Som Prakash Das Vs Sri Udasin Panchayati Akhara Bara and Others
Patna High Court · AIR 1983 Patna 35 : (1982) 30 BLJR 483 : (1982) PLJR 486
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 13 Rule 2, 115
High Courts08 Sept 1982Dismissed
Baidyanath Prashad Sinha Vs State of Bihar and Others
Patna High Court · (1982) 30 BLJR 490
High Courts07 Sept 1982
Ganga Prasad Budhia (Liquidator of Ganpati Properties (P.) Ltd.) Vs Commissioner of Income Tax
Patna High Court · (1983) 35 CTR 267 : (1983) 143 ITR 75 : (1983) 13 TAXMAN 367
Income Tax Act, 1961 — Section 147, 256(1), 256(2)
High Courts06 Sept 1982Allowed
Tata Yodogwa Limited Vs Asstt. Collector of Central Excise and Others
Patna High Court · (1983) 3 ECR 227D : (1983) 12 ELT 17 : (1982) PLJR 490
Central Excise Rules, 1944 — Rule 10, 10(1), 173B, 173PP, 173PP(4)Constitution of India, 1950 — Article 226, 227
High Courts02 Sept 1982Allowed
Vishwanath Sharma and Others Vs State of Bihar and Others
Patna High Court · (1982) 30 BLJR 511
Constitution of India, 1950 — Article 14, 16
High Courts31 Aug 1982
Dinesh Sharma and Others Vs State of Bihar and Others
Patna High Court · (1983) 31 BLJR 207
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts30 Aug 1982Dismissed
Smt. Chapala Devi and Others Vs Samar Kumar Ghosh
Patna High Court · (1984) 32 BLJR 50
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts30 Aug 1982Dismissed
Union of India (UOI) Vs B.C. Basu and Another
Patna High Court · AIR 1983 Patna 25 : (1982) 30 BLJR 506 : (1982) PLJR 450
Arbitration Act, 1940 — Section 17, 30, 39, 39(6)
High Courts30 Aug 1982
Magni Ram Baijnath Vs Central Board of Direct Taxes and Others
Patna High Court · (1982) 30 BLJR 514 : (1983) 36 CTR 49 : (1983) 143 ITR 154 : (1982) PLJR 472 : (1983) 14 TAXMAN 77
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 147