High Courts28 Aug 1982Allowed
Rajni Ranjan and Others Vs State of Bihar and Others
Patna High Court · (1983) PLJR 321
Bihar Cinemas (Regulation) Act, 1954 — Section 5, 9
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 2,044 of 2,660
High Courts27 Aug 1982
Sudhir Kumar Sinha Vs State of Bihar and Another
Patna High Court · (1983) CriLJ 950 : (1998) PLJR 419 : (1982) PLJR 419
Constitution of India, 1950 — Article 22, 226, 227Penal Code, 1860 (IPC) — Section 323, 341, 347, 379, 392
High Courts27 Aug 1982Allowed
Sudhir Kumar Sinha Vs State of Bihar
Patna High Court · (1983) 31 BLJR 72 : (1982) PLJR 419
Constitution of India, 1950 — Article 21, 22, 226, 227Penal Code, 1860 (IPC) — Section 323, 341, 347, 379, 392
High Courts24 Aug 1982Dismissed
Ranjit Prasad Sinha Vs State of Bihar and Others
Patna High Court · (1983) 31 BLJR 46
Constitution of India, 1950 — Article 14, 16, 226, 227, 233
High Courts16 Aug 1982
Commissioner of Income Tax Vs Tata Yadogawa Ltd.
Patna High Court · (1983) 36 CTR 258 : (1983) 142 ITR 30 : (1983) 14 TAXMAN 319
Income Tax Act, 1961 — Section 256(2)
High Courts16 Aug 1982Dismissed
Kamta Prasad Sinha and Others Vs State of Bihar and Others
Patna High Court · (1983) 31 BLJR 25 : (1983) PLJR 61
High Courts30 Jul 1982Allowed
Shree Madhav Mills Pvt. Ltd. Vs Union of India (UOI) and Others
Patna High Court · AIR 1983 Patna 38 : (1982) 30 BLJR 493 : (1982) PLJR 432
Arbitration Act, 1940 — Section 34
High Courts30 Jul 1982
Heavy Engineering Corporation Ltd. Vs S.P. Arya and Another
Patna High Court · AIR 1983 Patna 64 : (1983) PLJR 13
Arbitration Act, 1940 — Section 3, 33
High Courts29 Jul 1982Allowed
Ajoy Kumar Gupta Vs State of Bihar
Patna High Court · (1983) 31 BLJR 70
Constitution of India, 1950 — Article 226, 227
High Courts28 Jul 1982Dismissed
Bhagwan Das and Others Vs Gulab Singh and Others
Patna High Court · AIR 1983 Patna 1 : (1982) 30 BLJR 451 : (1982) PLJR 394
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 4
High Courts19 Jul 1982Dismissed
Badal Krishna Chatterjee Vs The State of Bihar and Others
Patna High Court · AIR 1983 Patna 55
Constitution of India, 1950 — Article 14
High Courts19 Jul 1982Dismissed
Badal Krishna Chatterjee Vs State of Bihar
Patna High Court · (1983) 31 BLJR 87
Constitution of India, 1950 — Article 14, 226, 227
High Courts16 Jul 1982Allowed
Tapeshwar Pandey Vs Ramajodhya Singh and Others
Patna High Court · (1983) 31 BLJR 14
High Courts15 Jul 1982
Sheo Kumari Devi and Others Vs Most. Shakuntala Devi
Patna High Court · (1982) 30 BLJR 419 : (1982) PLJR 404
High Courts15 Jul 1982Allowed
Manoj Bhandari and Others Vs Sarabjeet Singh Chopra
Patna High Court · (1983) 31 BLJR 184
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146
High Courts13 Jul 1982Dismissed
Jagdish Prasad Vs State of Bihar
Patna High Court · (1984) 32 BLJR 319
Criminal Procedure Code, 1973 (CrPC) — Section 187, 462, 468, 469Penal Code, 1860 (IPC) — Section 409, 419, 420, 465, 468
High Courts13 Jul 1982Partly Allowed
National Insurance Co. Ltd. Vs Champa Devi and Another
Patna High Court · (1983) ACJ 599 : (1984) 55 CompCas 534
Motor Vehicles Act, 1939 — Section 95(2), 96
High Courts10 Jul 1982
Mrs. Veena Ram and Miss Anita Ram Vs Punam Chand Bothra
Patna High Court · (1984) PLJR 424
Penal Code, 1860 (IPC) — Section 415, 420
High Courts06 Jul 1982Dismissed
Tarkesawar Singh and Others Vs State of Bihar and Others
Patna High Court · (1987) 35 BLJR 792
Constitution of India, 1950 — Article 226
High Courts30 Jun 1982Dismissed
State of Bihar Vs Musafir Thakur and Others
Patna High Court · (1984) 32 BLJR 18 : (1983) PLJR 723
Evidence Act, 1872 — Section 11, 13, 40, 41, 42Land Acquisition Act, 1894 — Section 18