High Courts20 Jan 1983Allowed
Smt. Savitri Devi Vs Bilat Yadav @ Karu Yadav and Another
Patna High Court · (1983) 31 BLJR 242
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 2,039 of 2,660
High Courts18 Jan 1983
Sri Shatrughanjee Sahay Vs The Industrial Tribunal and Others
Patna High Court · (1983) PLJR 186
Bihar Shops and Establishments Act, 1953 — Section 26, 26(2), 28, 28(2), 28(7)Payment of Wages Act, 1936 — Section 15, 15(2)
High Courts18 Jan 1983Dismissed
Srikanta Krishna Ghosh and Others Vs Indu Kumari Ghosh
Patna High Court · (1983) 31 BLJR 262
Criminal Procedure Code, 1973 (CrPC) — Section 202Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 493
High Courts17 Jan 1983Partly Allowed
Raghav Jha Vs Registrar, Co-operative Societies, Bihar and Others
Patna High Court · AIR 1983 Patna 137
High Courts17 Jan 1983Dismissed
Chhote Gope and others Vs Kali Gope
Patna High Court · (1983) PLJR 357
High Courts14 Jan 1983
Jayant Lal Pal Vs The State of Bihar, Commissioner-cum Principal Secretary Irrigation Department, Bihar, Patna and Sri A K. Sinha, Engineer-in-chief-cum-Special Secretary, Irrigation Department, Bihar Patna
Patna High Court · (1983) PLJR 298
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 11, 12
High Courts13 Jan 1983Dismissed
Satyanarain Rai and Others Vs Nathuni Sah and Others
Patna High Court · AIR 1983 Patna 217 : (1983) PLJR 476
Trusts Act, 1882 — Section 90
High Courts13 Jan 1983
M/s Benedicts Laboratory Vs The State of Bihar
Patna High Court · (1984) PLJR 206
Shops and Establishments Act — Section 7
High Courts11 Jan 1983Allowed
Inter State Transport Agency Vs The Regional Provident Fund Commissioner
Patna High Court · (1983) 31 BLJR 390 : (1983) PLJR 170
Coal Mines Provident Fund and Miscellaneous Provisions Act, 1948 — Section 10F, 5DConstitution of India, 1950 — Article 14Criminal Procedure Code, 1973 (CrPC) — Section 472
High Courts11 Jan 1983
Commissioner of Income Tax Vs Dumraon Cold Storage Refrigeration Service P. Ltd.
Patna High Court · (1983) 35 CTR 7 : (1983) 141 ITR 700 : (1983) 15 TAXMAN 1
Income Tax Act, 1961 — Section 2(14), 45
High Courts11 Jan 1983
Chet Lal Mahton and Degnarain Mahton Vs Rewa Lal Mahton and Others Rewa Lal Mahton and Others Vs Chet Lal Mahton and Degnarain Mahton
Patna High Court · (1983) PLJR 257
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146(1)
High Courts11 Jan 1983Allowed
Raghav Jha Vs Registrar, Co-operative Societies and Others
Patna High Court · (1983) 31 BLJR 422
Civil Procedure Code, 1908 (CPC) — Section 114, 151Constitution of India, 1950 — Article 226, 227
High Courts10 Jan 1983Allowed
Jhapsi Choudhary and another Vs The State of Bihar and another
Patna High Court · (1983) PLJR 358
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 4, 7, 7(b)
High Courts04 Jan 1983Allowed
Kailash Singh and Others Vs The State of Bihar
Patna High Court · (1983) PLJR 314
Criminal Procedure Code, 1973 (CrPC) — Section 10, 107, 117
High Courts04 Jan 1983Allowed
Commissioner of Income Tax Vs Gwalior Mental Industries
Patna High Court · (1983) 31 BLJR 235
Income Tax Act, 1961 — Section 256, 271
High Courts04 Jan 1983
Commissioner of Income Tax Vs Gwalior Metal Industries
Patna High Court · (1983) 34 CTR 379 : (1983) 141 ITR 274 : (1983) 14 TAXMAN 142 : (1983) 13 TAXMAN 485
Income Tax Act, 1961 — Section 271(1)
High Courts01 Jan 1983Allowed
Indra Kumar Pasari Vs Onkarmal Kedia
Patna High Court · (1983) 31 BLJR 322
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1977 — Section 11A
High Courts01 Jan 1983Allowed
Basudeo Purvey Vs State of Bihar and Others
Patna High Court · (1983) 31 BLJR 273
Constitution of India, 1950 — Article 16, 226, 227
High Courts23 Dec 1982Dismissed
Amarendra Nath Dutta and Others Vs State of Bihar and Others
Patna High Court · AIR 1983 Patna 151 : (1983) 31 BLJR 609
Chotanagpur Tenancy Act, 1908 — Section 17A, 46Constitution of India, 1950 — Article 13(2), 244, 245
High Courts23 Dec 1982Allowed
Tej Bahadur Singh Vs Union of India(UOI) and Others
Patna High Court · (1983) 31 BLJR 217