High Courts09 Feb 1983
Jaimangal Prasad Singh Vs State of Bihar and Others
Patna High Court · (1983) 31 BLJR 238
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 2,037 of 2,660
High Courts09 Feb 1983Dismissed
Rusi Homi Mody Vs Labour Enforcement Officer and Another
Patna High Court · (1983) 31 BLJR 332
Contract Labour (Regulation and Abolition) Act, 1970 — Section 23, 24, 25Mines Act, 1952 — Section 17
High Courts08 Feb 1983Allowed
Yogendra Khan and Others Vs The State Of Bihar and Others
Patna High Court · (1983) PLJR 214
Constitution of India, 1950 — Article 14, 16
High Courts08 Feb 1983
Bihar State Road Transport Corporation and Others Vs Chandreshwar Mishra and Others
Patna High Court · (1984) 2 ACC 53 : (1983) ACJ 631 : (1983) PLJR 373
Hindu Succession Act, 1956 — Section 15, 16
High Courts08 Feb 1983Dismissed
Prem Prakash Sah Vs Bhadarmall Sharma
Patna High Court · (1983) PLJR 705
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1977 — Section 4Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts07 Feb 1983Allowed
Kalu Prasad and Others Vs Union of India (UOI) and Another
Patna High Court · (1983) 31 BLJR 277 : (1983) PLJR 264
Constitution of India, 1950 — Article 226
High Courts07 Feb 1983
Gaffar and Others Vs Union of India(UOI) and Others
Patna High Court · (1983) 31 BLJR 282
General Clauses Act, 1897 — Section 9Industrial Disputes Act, 1947 — Section 25G
High Courts07 Feb 1983Allowed
Gaffar and Others Vs Union of India (UOI) and Others
Patna High Court · (1983) 31 BLJR 282
General Clauses Act, 1897 — Section 9Industrial Disputes Act, 1947 — Section 25G
High Courts04 Feb 1983Dismissed
Chandrajot Kuer Vs State of Bihar and Others
Patna High Court · (1983) 31 BLJR 301
Constitution of India, 1950 — Article 226, 227
High Courts04 Feb 1983Allowed
Trilok Kumar Vs The State
Patna High Court · (1983) PLJR 302
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 14, 14A, 16, 16(1), 20
High Courts04 Feb 1983
Mohammad Shamsuddin and others Vs State of Bihar and other
Patna High Court · (1983) PLJR 347
Constitution of India, 1950 — Article 309
High Courts04 Feb 1983Dismissed
Chandrajot Kuer and Others Vs The State of Bihar and Others
Patna High Court · AIR 1983 Patna 220 : (1984) PLJR 90
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 32A, 32B, 4, 4ACivil Procedure Code, 1908 (CPC) — Section 11
High Courts02 Feb 1983Dismissed
Dwarka Prasad Jhunjhunwala and Another Vs Sushila Devi and Others
Patna High Court · (1983) ACJ 570 : AIR 1983 Patna 246 : (1985) 57 CompCas 658 : (1983) PLJR 338
Motor Vehicles Act, 1939 — Section 110B, 84, 95(1)
High Courts02 Feb 1983Dismissed
Dwarka Prasad Jhunjhunwala and Another Vs Shushila Devi and Others
Patna High Court · (1983) 31 BLJR 259 : (1983) PLJR 338
Motor Vehicles Act, 1988 — Section 110D, 84, 95(1)(b)(i)
High Courts01 Feb 1983Allowed
Basudeo Purvey Vs The State of Bihar and others
Patna High Court · (1983) PLJR 461
Constitution of India, 1950 — Article 16, 226, 227
High Courts01 Feb 1983Allowed
Bibi Magboolam and Others Vs Sk. Hanif and Another
Patna High Court · AIR 1983 Patna 232 : (1983) PLJR 211
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 2(9), 4
High Courts01 Feb 1983Dismissed
Mahakant Jha Vs Special Secretary, Education Deptt., Patna and Others
Patna High Court · AIR 1983 Patna 233 : (1983) PLJR 647
Bihar Madhyamik Shiksha Board Dwitiya Adhyadesh, 1976 — Section 44(5)Constitution of India, 1950 — Article 226
High Courts01 Feb 1983
Commissioner of Income Tax Vs Shantilal Agarwala
Patna High Court · (1983) 31 BLJR 352
Income Tax Act, 1961 — Section 124, 139, 148, 256, 263
High Courts01 Feb 1983
Commissioner of Income Tax Vs Shantilal Agarwalla
Patna High Court · (1983) 35 CTR 304 : (1983) 142 ITR 778 : (1983) 15 TAXMAN 107
Income Tax Act, 1961 — Section 124, 124(1), 263(1)
High Courts01 Feb 1983Dismissed
Suresh Chandra Yadav and Others Vs The State Of Bihar
Patna High Court · (1983) PLJR 289
Penal Code, 1860 (IPC) — Section 109, 144, 436, 452