High Courts07 Mar 1983
Gaya Prasad @ Gaya Pd. Gupta Vs The State of Bihar
Patna High Court · (1988) PLJR 477
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 7
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 2,036 of 2,660
High Courts04 Mar 1983
Shriram Refrigeration Industries Ltd. and Another Vs State Bank of India and Another
Patna High Court · (1983) 31 BLJR 454 : (1983) PLJR 501
Constitution of India, 1950 — Article 12, 14, 284, 298Contract Act, 1872 — Section 238
High Courts04 Mar 1983
Commissioner of Wealth Tax Vs Shivram Singh
Patna High Court · (1983) 36 CTR 255 : (1983) 143 ITR 91
Finance Act, 1965 — Section 68Wealth Tax Act, 1957 — Section 17, 2
High Courts04 Mar 1983Allowed
The Bihar State Electricity Board Vs Modern India Construction Company Limited
Patna High Court · AIR 1983 Patna 229
Arbitration Act, 1940 — Section 39
High Courts04 Mar 1983
Bihar State Electricity Board Vs Modern India Construction Company Limited
Patna High Court · (1983) 31 BLJR 374 : (1983) PLJR 308
Arbitration Act, 1940 — Section 39Civil Procedure Code, 1908 (CPC) — Section 34
High Courts04 Mar 1983Allowed
Chaudhary Sao and Others Vs Union of India (UOI) and Others
Patna High Court · (1983) 31 BLJR 411 : (1983) PLJR 548
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 18, 2, 23, 25A, 25C
High Courts04 Mar 1983Partly Allowed
Chandradip Prasad and Another Vs Ravelganj Municipality and Others
Patna High Court · AIR 1983 Patna 327 : (1983) PLJR 275
Bihar and Orissa Municipal Act, 1922 — Section 98(1), 98(2)
High Courts28 Feb 1983Dismissed
Kalipada Dutta and Others Vs Tara Pado Rakshit and Others
Patna High Court · (1983) 31 BLJR 382
High Courts28 Feb 1983Dismissed
The State of Bihar Vs Shri C.P. Singh and another
Patna High Court · (1983) PLJR 481
Arbitration Act, 1940 — Section 14, 14(2), 3, 30, 31(4)Constitution of India, 1950 — Article 299
High Courts25 Feb 1983Allowed
Uma Shankar Bajaj and Others Vs Narain Das
Patna High Court · AIR 1983 Patna 329 : (1983) PLJR 485
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1Partnership Act, 1932 — Section 69
High Courts24 Feb 1983Allowed
M/s Jaidayal Babulal Vs The State of Bihar
Patna High Court · (1983) PLJR 1167
High Courts22 Feb 1983Dismissed
Shankar Sahu and Another Vs Niranjan Prasad
Patna High Court · AIR 1984 Patna 11 : (1983) PLJR 439
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1977 — Section 13, 6Civil Procedure Code, 1908 (CPC) — Section 11
High Courts21 Feb 1983Allowed
Bhagirath Sharma and Others Vs Jiblal Prasad and Others
Patna High Court · (1983) 31 BLJR 476
Civil Procedure Code, 1908 (CPC) — Section 11, 47Criminal Procedure Code, 1973 (CrPC) — Section 144Evidence Act, 1872 — Section 116
High Courts21 Feb 1983
Addl. Commissioner of Income Tax Vs New Consolidated Gold Fields Limited (thro. Agent, Indian Copper Corporation Ltd.)
Patna High Court · (1983) 143 ITR 599
Income Tax Act, 1961 — Section 163(1), 2(13), 2(36), 5(2), 9(1)
High Courts21 Feb 1983
Addl. Commissioner of Income Tax Vs New Consolidated Gold Fields Ltd. (London)
Patna High Court · (1983) 31 BLJR 346 : (1983) 35 CTR 279 : (1983) 15 TAXMAN 201
Income Tax Act, 1961 — Section 160, 161, 163, 2, 256
High Courts21 Feb 1983Dismissed
Kalipada Dutta and others Vs Tara Pado Rakshit and others
Patna High Court · (1983) PLJR 466
High Courts16 Feb 1983
Sri S.C. Das, Chairman, Hindustan Steel Employees Consumers Cooperative Stores and Another Vs The State of Bihar and Another
Patna High Court · (1984) PLJR 997
Bihar Shops and Establishments Act, 1953 — Section 26, 26(1)
High Courts15 Feb 1983Allowed
S.C. Das, Chairman, H.S.E.C. Cooperatives Stores Vs State of Bihar
Patna High Court · (1983) 02 PAT CK 0013
Bihar Shops and Establishments Act, 1953 — Section 26, 26(1)
High Courts11 Feb 1983Dismissed
Bihar State Board of Digambar Jain Religious Trust Vs District Judge, Singhbhum and anr
Patna High Court · (1983) PLJR 138
Income Tax Act, 1961 — Section 11, 12, 13, 2(24)