High Courts11 Apr 1983Allowed
Dhanbir Singh Vs Chandra Shekhar Tiwary and Others
Patna High Court · AIR 1983 Patna 335
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 4
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 2,034 of 2,660
High Courts07 Apr 1983
Commissioner of Income Tax Vs Parmanand Makhan Lal
Patna High Court · (1983) 35 CTR 5 : (1983) 142 ITR 800 : (1983) PLJR 283 : (1983) 15 TAXMAN 12
Income Tax Act, 1922 — Section 10(1)Income Tax Act, 1961 — Section 28
High Courts06 Apr 1983
Mahesh Jha Vs The State of Bihar and Another
Patna High Court · (1984) PLJR 34
Constitution of India, 1950 — Article 226, 227, 311Village Chaukidari Act, 1870 — Section 35
High Courts05 Apr 1983
Ganpat Rai Santu Lal Vs Commissioner of Income Tax
Patna High Court · (1983) 15 TAXMAN 584
Income Tax Act, 1961 — Section 143(3), 158, 210(3), 212, 212(3)
High Courts04 Apr 1983Allowed
Bhubaneshwar Singh Vs Union of India (UOI)
Patna High Court · (1983) 31 BLJR 489
Coking Coal Mines (Nationalisation) Act, 1972 — Section 10, 12, 14, 2, 20Constitution of India, 1950 — Article 226, 31, 31C, 32
High Courts02 Apr 1983
Commissioner of Income Tax Vs Kalyani Selected Kargallia Colliery
Patna High Court · (1984) 148 ITR 468 : (1983) 14 TAXMAN 515
Income Tax Act, 1961 — Section 139(1), 139(2), 271(1)
High Courts01 Apr 1983
Commissioner of Income Tax Vs Kalyani Selection Kargallia Colliery
Patna High Court · (1983) 35 CTR 302 : (1984) 146 ITR 577 : (1983) PLJR 336
Evidence Act, 1872 — Section 114General Clauses Act, 1897 — Section 27Income Tax Act, 1961 — Section 271(1)
High Courts31 Mar 1983Dismissed
Md Ekram Vs The State
Patna High Court · (1983) PLJR 305
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 380, 411
High Courts29 Mar 1983
COMMISSIONER OF INCOME TAX Vs LATE PANDEY NARSINGH SHAY, L/H PANDEY GOPAL KRISHNA SAHAY.
Patna High Court · (1984) 38 CTR 126
Income Tax Act, 1961 — Section 147, 256
High Courts28 Mar 1983
COMMISSIONER OF INCOME TAX Vs S. K. SAHANA and SONS (P) LTD.
Patna High Court · (1984) 38 CTR 273
Income Tax Act, 1961 — Section 256
High Courts24 Mar 1983Allowed
Kewal Singh Vs Umesh Mishra
Patna High Court · AIR 1983 Patna 303
Civil Procedure Code Amendment Act, 1976 — Section 97(1)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 58(1), Order 21 Rule 92
High Courts22 Mar 1983Allowed
Shri, Ajit Narain Haksar, Shri Abhijit Basu, Shri Samir Ghose and Shri jagdish Narain Sapru Vs The State of Bihar and Shri R.K. Mandal
Patna High Court · (1983) PLJR 274
Factories Act, 1948 — Section 21(1)(iv)(c), 21(2), 88, 92
High Courts22 Mar 1983
Hiranand Jha Shastri and Others Vs The State of Bihar and Others
Patna High Court · (1983) PLJR 492
Criminal Procedure Code, 1973 (CrPC) — Section 199(2), 204, 205, 237
High Courts22 Mar 1983Dismissed
Bishwanath Jha Vs Chandeshwar Jha and Others
Patna High Court · AIR 1983 Patna 267 : (1983) PLJR 558
Bihar Money Lenders Act, 1974 — Section 7(5)
High Courts22 Mar 1983
Commissioner of Income Tax Vs Kashiram Agrawalla
Patna High Court · (1983) 37 CTR 111 : (1984) 147 ITR 797 : (1983) PLJR 429
Income Tax Act, 1961 — Section 145, 148, 297(2), 68
High Courts21 Mar 1983
COMMISSIONER OF INCOME TAX Vs GURUDAS RAM KAPAHI and BROTHERS.
Patna High Court · (1984) 38 CTR 274
Income Tax Act, 1961 — Section 256, 271
High Courts21 Mar 1983
Ashok Kumar Vs The State of Bihar and others
Patna High Court · (1983) PLJR 495
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 156Penal Code, 1860 (IPC) — Section 380, 448
High Courts18 Mar 1983Allowed
Shailendra Kumar Sinha and others Vs The State of Bihar and others
Patna High Court · (1983) PLJR 700
Constitution of India, 1950 — Article 14, 15, 21, 311(2)Industrial Disputes Act, 1947 — Section 25F
High Courts18 Mar 1983Allowed
Laxmi Narain Mahton Vs The State of Bihar
Patna High Court · (1983) PLJR 361
Penal Code, 1860 (IPC) — Section 161
High Courts17 Mar 1983Dismissed
Ram Naresh Kumar Singh Vs Food Corporation of India Ltd., Patna and Others
Patna High Court · AIR 1983 Patna 285 : (1983) PLJR 521
Arbitration Act, 1940 — Section 34