High Courts17 May 1983
Zahiruddin and 22 Others Vs Chulho Paswan
Patna High Court · (1984) PLJR 534
Penal Code, 1860 (IPC) — Section 147, 149, 302
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 2,032 of 2,660
High Courts16 May 1983
Inspecting Assistant Commissioner Vs Nand Kishore Singh and Others
Patna High Court · (1983) 35 CTR 287 : (1984) 148 ITR 721
Income Tax Act, 1961 — Section 269D, 269D(1), 269D(2), 269G, 269H
High Courts13 May 1983
Bhola Prasad and others Vs Sitaram Mahto and others
Patna High Court · (1983) PLJR 491
High Courts12 May 1983
Jagarnath Singh and Others Vs Smt. Singhasan Kuer and Others
Patna High Court · (1984) 32 BLJR 297
Civil Procedure Code, 1908 (CPC) — Section 2Succession Act, 1925 — Section 214
High Courts12 May 1983Allowed
Most. Mango Devi and Others Vs Muneshwar Prasad and Others
Patna High Court · (1983) 31 BLJR 509 : (1983) PLJR 468
Stamp Act, 1899 — Section 2, 33, 40
High Courts12 May 1983Allowed
Mosst. Mango Devi and Others Vs Muneshwar Prasad and Others
Patna High Court · AIR 1983 Patna 314
Stamp Act, 1899 — Section 2(15), 33
High Courts11 May 1983Dismissed
Most. Larho Devi and Others Vs Chiranji Lal and Others
Patna High Court · (1983) 31 BLJR 507 : (1983) PLJR 767
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1
High Courts11 May 1983Allowed
Shri Keshan Kumar Singh and another Vs The State of Bihar and others
Patna High Court · (1983) PLJR 530
Constitution of India, 1950 — Article 226, 309Police Act, 1861 — Section 2
High Courts09 May 1983
Sheo Kumar Yadav and others Vs The Additional Member, Board of Revenue, Bihar, and Others
Patna High Court · (1983) PLJR 639
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)Constitution of India, 1950 — Article 226Registration Act, 1908 — Section 47
High Courts05 May 1983Allowed
Mannu Das and Others Vs Kisto Das and Another
Patna High Court · AIR 1983 Patna 272 : (1983) 31 BLJR 575 : (1983) PLJR 436
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Court Fees Act, 1870 — Section 7
High Courts05 May 1983Allowed
Raghubir Prasad Vs Shrimi Narain Tiwari and Others
Patna High Court · AIR 1984 Patna 25 : (1983) 31 BLJR 578 : (1983) PLJR 417
Bihar and Orissa General Clauses Act, 1917 — Section 6(1A)Bihar Money Lenders Act, 1974 — Section 1(3), 7(5)
High Courts05 May 1983Dismissed
Arun Kumar and Others Vs State of Bihar
Patna High Court · (1984) 32 BLJR 291 : (1984) PLJR 116
Suppression of Immoral Traffic in Womemand Girls Act, 1956 — Section 3, 5, 7
High Courts05 May 1983
Binoga Yadav and 3 Others Vs The State of Bihar and 8 Others
Patna High Court · (1984) PLJR 629
Criminal Procedure Code, 1973 (CrPC) — Section 145, 147, 147(3)
High Courts04 May 1983Allowed
Nathmal Khandelia Vs Smt. Janki Devi and Others
Patna High Court · AIR 1983 Patna 315 : (1983) PLJR 470
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11
High Courts04 May 1983
Harbansh Singh and Another Vs State of Bihar
Patna High Court · (1984) CriLJ 948
Criminal Procedure Code, 1973 (CrPC) — Section 319, 323Penal Code, 1860 (IPC) — Section 323, 427, 436, 448
High Courts04 May 1983Dismissed
Dr. Z. Kotasek and Another Vs State of Bihar and Another
Patna High Court · (1984) 32 BLJR 57 : (1983) PLJR 580
Water (Prevention and Control of Pollution) Act, 1974 — Section 17, 20, 22, 24, 25
High Courts04 May 1983
Dr. Z. Kotasek and Another Vs The State of Bihar and Another
Patna High Court · (1984) CriLJ 683 : (1983) PLJR 580
Water (Prevention and Control of Pollution) Act, 1974 — Section 17, 20, 23, 24, 25
High Courts03 May 1983Dismissed
Ram Prasad Singh Vs Subodh Prasad Singh and Others
Patna High Court · AIR 1983 Patna 278 : (1983) PLJR 554
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, Order 39 Rule 2A(3), Order 39 Rule 3
High Courts28 Apr 1983Allowed
Smt. Maya Raman Vs State of Bihar and Others
Patna High Court · AIR 1984 Patna 99 : (1984) PLJR 328
Constitution of India, 1950 — Article 226General Clauses Act, 1897 — Section 6
High Courts27 Apr 1983Allowed
Awadh Lal Sah Vs The State of Bihar and others
Patna High Court · (1983) PLJR 413
Constitution of India, 1950 — Article 226Minimum Wages Act, 1948 — Section 19, 19(1), 20, 20(2), 29