High Courts08 Aug 1983Allowed
Hiraman Sah Vs Ramdhani Mistri
Patna High Court · AIR 1984 Patna 115 : (1984) 32 BLJR 43 : (1983) PLJR 654
Bihar Debt Relief Act, 1976 — Section 2
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 2,030 of 2,660
High Courts05 Aug 1983
Ahallaya Bala Gorain Ahalaya Gorain Vs Shrimati Bisakhu Debi and Other
Patna High Court · (1984) PLJR 44
High Courts05 Aug 1983Dismissed
Dhirendra Nath Sen Vs Union of India (UOI)
Patna High Court · (1984) 32 BLJR 173
High Courts05 Aug 1983Dismissed
Ram Sunder Ahir Vs Sidh Nath Ahir and another
Patna High Court · (1983) PLJR 709
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 26A, 4(c)
High Courts04 Aug 1983Dismissed
Debkant Mishra and Another Vs Kadambri Mishra and Others
Patna High Court · AIR 1984 Patna 38 : (1983) PLJR 696
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2
High Courts03 Aug 1983Dismissed
Bijoy Kumar Bharti and Others Vs State of Bihar and Others
Patna High Court · (1983) 31 BLJR 536
Constitution of India, 1950 — Article 14, 226, 309, 310, 311Industrial Disputes Act, 1947 — Section 2, 25F
High Courts02 Aug 1983
S.C. Jain Vs The State of Bihar and Another
Patna High Court · (1984) PLJR 169
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 296, 298
High Courts01 Aug 1983Dismissed
Deo Saran Sao Vs The State of Bihar
Patna High Court · (1983) PLJR 578
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 3, 7
High Courts29 Jul 1983
Commissioner of Income Tax Vs Pandey Narsingh Sahay
Patna High Court · (1984) 17 TAXMAN 281
Income Tax Act, 1961 — Section 139, 147(a), 256(1), 256(2)
High Courts29 Jul 1983
Caroline Subramaniam and Others Vs Bihar State Road Transport Corporation
Patna High Court · (1984) 2 ACC 160 : (1984) ACJ 648
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts26 Jul 1983
Shri Mahendra Prasad Mehta Vs The District Superintendent of Education and Another
Patna High Court · (1985) PLJR 709
High Courts26 Jul 1983Dismissed
Most. Nunumani Devi and Others Vs Ram Saran Kumar and Others
Patna High Court · AIR 1984 Patna 29 : (1984) 32 BLJR 14
Criminal Procedure Code, 1973 (CrPC) — Section 145Limitation (Amendment) Act, 1963 — Section 14Limitation Act, 1908 — Article 47
High Courts21 Jul 1983
Commissioner of Income Tax Vs Gurudas Ram Papshi and Bros.
Patna High Court · (1983) 15 TAXMAN 567
Income Tax Act, 1961 — Section 256(2), 271(1)(c)
High Courts19 Jul 1983
Commissioner of Income Tax Vs Jammuna Prasad Sah
Patna High Court · (1984) 38 CTR 129 : (1985) 152 ITR 226 : (1983) 15 TAXMAN 555
Income Tax Act, 1961 — Section 271(1)
High Courts19 Jul 1983
Raj Kumar Subhsehwar Singh and Others Vs V.N.P. Verma and Others
Patna High Court · (1984) 32 BLJR 523
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14Factories Act, 1948 — Section 2
High Courts19 Jul 1983
Shrimati Budhni Mahotain and Another Vs Gobardhan and Bhogta @ Gobra and Others
Patna High Court · (1984) PLJR 399
Chotanagpur Tenancy Act, 1908 — Section 46, 46(b)Constitution of India, 1950 — Article 19(1)(f)
High Courts19 Jul 1983
Raj Kumar Subheshawar Singh and Others Vs V.N.P. Verma and Others
Patna High Court · (1984) 32 BLJR 204 : (1984) PLJR 215
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14Factories Act, 1948 — Section 2
High Courts16 Jul 1983Dismissed
Hari Nandan Rai Vs Mohan Rai and Others
Patna High Court · (1984) 32 BLJR 45
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 6
High Courts16 Jul 1983Allowed
Panchanand Goswami Vs State of Bihar and Others
Patna High Court · (1984) 32 BLJR 53
Criminal Procedure Code, 1973 (CrPC) — Section 321Penal Code, 1860 (IPC) — Section 406, 420
High Courts16 Jul 1983Allowed
Mst. Maula Devi and Another Vs Prayag Prasad and Others
Patna High Court · AIR 1984 Patna 60 : (1984) 32 BLJR 21
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 10