High Courts15 Sept 1983Dismissed
Jagdish Pandey Vs Prayag Mahto and Others
Patna High Court · (1984) 32 BLJR 139
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 464Penal Code, 1860 (IPC) — Section 147, 148, 307, 379, 452
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 2,028 of 2,660
High Courts15 Sept 1983Allowed
Rameshwar Prasad Sinha Vs State of Bihar and Others
Patna High Court · AIR 1984 Patna 61 : (1984) PLJR 238
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 115
High Courts14 Sept 1983Allowed
Kapildeo Bhagat and Others Vs State of Bihar and Others
Patna High Court · (1984) 32 BLJR 272
High Courts13 Sept 1983Allowed
Subhash Chandra Taneja Vs The Commissioner, Patna Division and Others
Patna High Court · AIR 1984 Patna 181 : (1984) 32 BLJR 145 : (1984) PLJR 26
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1977 — Section 5, 8Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 1(3), 16
High Courts09 Sept 1983Allowed
Rai Sunil Kumar Mitra and Others Vs Thakur Singh and Others
Patna High Court · AIR 1984 Patna 80 : (1984) PLJR 140
Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 41
High Courts06 Sept 1983Allowed
Anant Ram and Another Vs Mahesh Prasad Thathera and Another
Patna High Court · AIR 1984 Patna 161
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts06 Sept 1983Dismissed
Shri 108 Pujay Pad Advait Panch Parmeshwar Panchayati Akhara Bara Udasin Nirman and Another Vs Rameshwar Mandal and Others
Patna High Court · AIR 1984 Patna 95 : (1984) PLJR 79
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, 41, 47Transfer of Property Act, 1882 — Section 111
High Courts06 Sept 1983Allowed
Sri Parasnath Digamber Jain High School Vs State of Bihar and Others
Patna High Court · (1984) 32 BLJR 161
Constitution of India, 1950 — Article 226, 227, 29, 30
High Courts06 Sept 1983
Subhchandra Jha Vs Bihar School of Yoga Monghyr and another
Patna High Court · (1983) PLJR 699
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2
High Courts05 Sept 1983
Sarjug Pd. Singh and Others Vs State of Bihar
Patna High Court · (1984) CriLJ 1086
Criminal Procedure Code, 1973 (CrPC) — Section 145, 315Penal Code, 1860 (IPC) — Section 147, 323, 324, 325
High Courts05 Sept 1983
Mahendra Kumar Sinha Vs The Vice Chancellor and Others
Patna High Court · (1984) PLJR 177
Constitution of India, 1950 — Article 226, 227, 311, 311(2)Government of India Act, 1935 — Section 240
High Courts03 Sept 1983
Manohar Prasad and Others Vs The Food Corporation of India and Others
Patna High Court · (1984) PLJR 30
High Courts03 Sept 1983
L.P. Sinha Vs Life Insurance Corporation of India and Others
Patna High Court · (1984) PLJR 196
Constitution of India, 1950 — Article 14, 16, 226, 227
High Courts01 Sept 1983Allowed
Smt. Gita Devi Tulsyan Vs Jokhi Ram Mohan Lal
Patna High Court · AIR 1984 Patna 43
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 9 Rule 9, 151
High Courts30 Aug 1983Dismissed
Smt. Chapala Debi and Others Vs Samar Kumar Ghose
Patna High Court · AIR 1984 Patna 32 : (1984) PLJR 57
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 9 Rule 13, Order 9 Rule 7, Order 9 Rule 9
High Courts30 Aug 1983
Md. Safait Hussain, Md. Sahadat Hussain Vs The State of Bihar
Patna High Court · (1984) PLJR 573
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 186, 379
High Courts30 Aug 1983Allowed
Ramdeo Singh Vs Kamakhya Narain Singh and Others
Patna High Court · AIR 1984 Patna 157 : (1984) 32 BLJR 55
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 4, 151
High Courts29 Aug 1983
Balgovind Singh and Another Vs Deolagni and Others
Patna High Court · (1984) PLJR 692
High Courts29 Aug 1983
United Bank of India Vs Official Liquidator, Maksudpur Refrigeration Industries P. Ltd. and Others
Patna High Court · (1984) 32 BLJR 148 : (1986) 59 CompCas 770 : (1984) PLJR 83
Companies Act, 1956 — Section 446, 529
High Courts29 Aug 1983
Bibi Jumani Churiwali Vs Most. Kamla Devi
Patna High Court · (1984) PLJR 300
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 13