High Courts29 Aug 1983
Shiv Kumar Prasad Singh and Another Vs State of Bihar
Patna High Court · (1984) CriLJ 1417 : (1984) PLJR 906
Penal Code, 1860 (IPC) — Section 182, 211
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 2,029 of 2,660
High Courts28 Aug 1983
M/s Kailash Roller Flour Mills and Another Vs State of Bihar Others
Patna High Court · (1987) PLJR 1118
Bihar Agricultural Produce Markets Act, 1960 — Section 19, 27A, 9(5)
High Courts25 Aug 1983
Haribans Chaudhary and C.F. Rodrique Vs The State of Bihar and The Secretary
Patna High Court · (1984) PLJR 68
Bihar Agricultural Produce Markets Act, 1960 — Section 48Bihar Agricultural Produce Markets Rules, 1975 — Rule 98(1)Criminal Procedure Code, 1973 (CrPC) — Section 205
High Courts24 Aug 1983Dismissed
Sahem Ram Mahto Vs Govind Prasad and Another
Patna High Court · (1985) 33 BLJR 448
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 379, 411
High Courts24 Aug 1983
Syed Shah Sarfe Alam Mutawalli Vs Commissioner of Income Tax
Patna High Court · (1984) 40 CTR 368 : (1984) 150 ITR 174 : (1984) 16 TAXMAN 209
Income Tax Act, 1961 — Section 256(1)
High Courts24 Aug 1983
Addl. Commissioner of Income Tax Vs Prasadi Sao Rajendra Prasad
Patna High Court · (1984) 145 ITR 504
Income Tax Act, 1961 — Section 271(1), 68
High Courts23 Aug 1983Dismissed
State of Bihar and Others Vs Khetan Brothers and etc.
Patna High Court · AIR 1984 Patna 74 : (1984) 32 BLJR 136 : (1984) PLJR 23
Arbitration Act, 1940 — Section 39(1)
High Courts22 Aug 1983Dismissed
Abdul Mannan and Others Vs Awadh Bihari and Others
Patna High Court · (1984) 32 BLJR 242
Civil Procedure Code, 1908 (CPC) — Section 144, 145, 45
High Courts20 Aug 1983Dismissed
Baidyanath Prasad Vs Kishore Singh
Patna High Court · (1984) 32 BLJR 24 : (1983) PLJR 660
Bihar Debt Relief Act, 1976 — Section 2(b), 3
High Courts19 Aug 1983
Prasad Ranjan Das Vs The State of Bihar and Others
Patna High Court · (1984) PLJR 19
Bihar Public Land Encroachment Act, 1956 — Section 2(3), 6Constitution of India, 1950 — Article 14
High Courts18 Aug 1983
Additional Commissioner of Income Tax Vs Prasadi Sao Rajendra Prasad
Patna High Court · (1984) 16 TAXMAN 124
Income Tax Act, 1961 — Section 256(2), 271(1)(c), 68
High Courts18 Aug 1983Dismissed
Satya Narain Singh and Others Vs State of Bihar and Others
Patna High Court · AIR 1984 Patna 26 : (1983) PLJR 656
Bihar Panchayat Samiti and Zila Parishad Act, 1961 — Section 32Bihar Panchayat Samitis and Zila Parishads (Conduct of Business) Rules, 1963 — Rule 3Evidence Act, 1872 — Section 115
High Courts17 Aug 1983
Onkar Nath Vs Mahesh Prasad Lohani
Patna High Court · AIR 1984 Patna 50 : (1984) 32 BLJR 5 : (1983) PLJR 586
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11, 11(3), 11(5), 11ABihar Buildings (Lease, Rent and Eviction) Control Act, 1977 — Section 12, 13, 8, 8(2)Civil Procedure Code, 1908 (CPC) — Section 100, 101
High Courts17 Aug 1983
Commissioner of Income Tax Vs Mithila Motors (P.) Limited
Patna High Court · (1984) 40 CTR 25 : (1984) 149 ITR 751 : (1984) 16 TAXMAN 224
Income Tax Act, 1922 — Section 18A(9)Income Tax Act, 1961 — Section 273, 274, 297(2)
High Courts16 Aug 1983
Ranchi Electric Supply Co. Ltd. Vs Commissioner of Income Tax
Patna High Court · (1984) 40 CTR 20 : (1984) 150 ITR 95 : (1984) 16 TAXMAN 213
Income Tax Act, 1961 — Section 256(1), 43(1)
High Courts11 Aug 1983
Indu Bhusan and Others Vs The State of Bihar and Others
Patna High Court · (1984) PLJR 302
Constitution of India, 1950 — Article 14, 16, 226, 309
High Courts11 Aug 1983Dismissed
Mangtoo Ram Vs State of Bihar and Others
Patna High Court · AIR 1984 Patna 45 : (1983) PLJR 733
Land Acquisition Act, 1894 — Section 17, 17(1), 17(4), 4, 5A
High Courts09 Aug 1983
Rabindra Rai Vs State of Bihar
Patna High Court · (1984) CriLJ 1412
Constitution of India, 1950 — Article 21, 22Criminal Procedure Code, 1973 (CrPC) — Section 167, 170, 190, 2, 207Penal Code, 1860 (IPC) — Section 302
High Courts09 Aug 1983Dismissed
Sita Ram and Others Vs Smt. Draupadi Devi and Others
Patna High Court · AIR 1984 Patna 35
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5, 100Limitation Act, 1963 — Article 64, 65
High Courts09 Aug 1983Dismissed
Ram Barai Bhagat and Others Vs Munni Lal Singh and Others
Patna High Court · (1984) 32 BLJR 3 : (1984) PLJR 21
Civil Procedure Code, 1908 (CPC) — Section 144, 2, 47