High Courts15 Jul 1983
Tata Convoy Drivers Congress and Others Vs The State of Bihar and Others
Patna High Court · (1984) PLJR 277
Industrial Disputes Act, 1947 — Section 2(k), 2(s)
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 2,031 of 2,660
High Courts15 Jul 1983Dismissed
Manohar Singh Sahay and Co. Vs Jogendra Singh Kalra and Another
Patna High Court · AIR 1984 Patna 3 : (1985) PLJR 285
Arbitration Act, 1940 — Section 30, 8, 9Civil Procedure Code, 1908 (CPC) — Section 115
High Courts15 Jul 1983
Commissioner of Commercial Taxes, Bihar Vs Electrical Executive Engineer, Bihar State
Patna High Court · AIR 1984 Patna 283
Bihar Electricity Duty Act, 1948 — Section 3(2)
High Courts15 Jul 1983Dismissed
National Insurance Co. Ltd. Vs Chhunnu Ram and Another
Patna High Court · (1983) ACJ 577 : AIR 1984 Patna 1 : (1986) 59 CompCas 315
Motor Vehicles Act, 1939 — Section 92(2), 95(2)
High Courts11 Jul 1983
Ram Roop Yadav Vs The Additional Member, Board of Revenue and Others
Patna High Court · (1984) PLJR 128
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 34
High Courts30 Jun 1983Dismissed
State of Bihar Vs Mosafir Thakur and Others
Patna High Court · AIR 1984 Patna 40 : (1983) PLJR 723
Evidence Act, 1872 — Section 11, 13, 43Land Acquisition Act, 1894 — Section 23
High Courts29 Jun 1983
Kalpnath Rai Vs Commissioner of Income Tax and Another
Patna High Court · (1984) 40 CTR 11 : (1985) 151 ITR 281 : (1984) 19 TAXMAN 212
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 144, 146, 182, 264
High Courts28 Jun 1983
Rameshwar Harijan Vs State of Bihar and Another
Patna High Court · (1984) CriLJ 56
Criminal Procedure Code, 1973 (CrPC) — Section 107, 111
High Courts28 Jun 1983Allowed
Rameshwar Harijan Vs State of Bihar and Others
Patna High Court · (1984) 32 BLJR 46
Criminal Procedure Code, 1973 (CrPC) — Section 107, 111
High Courts14 Jun 1983
Dr. Vijay kumar and Others Vs State of Bihar and Others
Patna High Court · (1983) 31 BLJR 656
High Courts09 Jun 1983Allowed
Ganesh Prasad Singh and Others Vs Ram Chandra Prasad
Patna High Court · AIR 1983 Patna 317 : (1983) PLJR 571
Bihar Land Reforms Act, 1950 — Section 6Civil Procedure Code, 1908 (CPC) — Section 11Limitation Act, 1963 — Article 64
High Courts25 May 1983Dismissed
United Commercial Bank Vs Shri Jugeshwar Nath and Another
Patna High Court · (1983) PLJR 743
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 9 Rule 3, Order 9 Rule 9, 151
High Courts20 May 1983Allowed
Sharda Prasad Rai and Others Vs State of Bihar and Others
Patna High Court · AIR 1984 Patna 65 : (1984) 32 BLJR 282 : (1984) PLJR 106
Bihar Land Reforms Act, 1950 — Section 4Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226, 227
High Courts18 May 1983Allowed
Sree Bahariji Mills Ltd. and Others Vs State of Bihar and Others
Patna High Court · AIR 1983 Patna 311 : (1983) 31 BLJR 571 : (1983) PLJR 408
Bihar Agricultural Produce Markets Act, 1960 — Section 3, 3(2), 39, 4, 4(3)Bihar General Clauses Act, 1914 — Section 28
High Courts18 May 1983Dismissed
Chandeshwar Singh and Others etc. Vs Dahu Mahto and Others etc.
Patna High Court · AIR 1983 Patna 257 : (1983) 31 BLJR 579 : (1983) PLJR 443
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 31(2), 43Civil Procedure Code, 1908 (CPC) — Section 9Contract Act, 1872 — Section 16(3), 28
High Courts18 May 1983Allowed
Bachcho Lal Das Vs State of Bihar and Others
Patna High Court · (1983) 31 BLJR 563 : (1983) PLJR 561
Constitution of India, 1950 — Article 163, 166, 226, 311, 32
High Courts18 May 1983Allowed
Banshi Das Vs Jitni Debi
Patna High Court · (1983) 31 BLJR 483
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts18 May 1983
Hari Charan Paswan and Others Vs State of Bihar and Another
Patna High Court · (1984) CriLJ 50 : (1983) PLJR 652
Dowry Prohibition Act, 1961 — Section 3, 4
High Courts17 May 1983
Jagarnath Singh Vs Srimati Singhashan Kuer and Others Mohar Lal Singhania and Others Vs Raju Bhagat and Others Raju Bhagat and Others Vs Bihar State Board of Religious Trust and Others
Patna High Court · (1984) PLJR 217
Bihar Hindu Religious Trusts Act, 1950 — Section 72(2)Civil Procedure Code, 1908 (CPC) — Order 22 Rule 2, Order 22 Rule 3, 2(ii)