High Courts26 Apr 1983Dismissed
Kundan Bharthuar and Others Vs State Bank of India and Others
Patna High Court · (1983) 04 PAT CK 0029
Constitution of India, 1950 — Article 12
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 2,033 of 2,660
High Courts26 Apr 1983
Raghubar Narain Singh Vs Commissioner of Income Tax
Patna High Court · (1983) 35 CTR 297 : (1984) 147 ITR 447 : (1984) 16 TAXMAN 393
Income Tax Act, 1922 — Section 12B, 12B(2)Income Tax Act, 1961 — Section 256(2)
High Courts22 Apr 1983Dismissed
Lakhi Prasad Sharma @ Lakhi Lal Sharma @ Lakhi Sharma and Others Vs Ramkrishna Das Mehrotra and Others
Patna High Court · (1983) 31 BLJR 665
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1977 — Section 1(3), 13
High Courts19 Apr 1983
Sono Gope and Others Vs Rameshwar Yadav and Others
Patna High Court · (1984) PLJR 176
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 146(1)
High Courts19 Apr 1983Dismissed
Maulvi Reza Ansari and Others Vs Shyamlal Sah and Others
Patna High Court · AIR 1983 Patna 299
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 3Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Waqf Act, 1954 — Section 15(2), 36, 43, 6
High Courts18 Apr 1983Allowed
Rohtas Industries Limited Vs Gokulchand Jagannath Nahar and Others
Patna High Court · (1983) 31 BLJR 505
High Courts18 Apr 1983Allowed
Rohtas Industries Ltd. Vs Gokulchand Jagannath Nahar and Others
Patna High Court · AIR 1983 Patna 274 : (1983) PLJR 311
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 16
High Courts15 Apr 1983Dismissed
Dineshwar Prasad Vs State of Bihar and Others
Patna High Court · AIR 1984 Patna 13
Constitution of India, 1950 — Article 226, 32
High Courts15 Apr 1983Allowed
Smt. Dulhin Jibachli Kuer Vs Sitaram Sharma and Others
Patna High Court · AIR 1983 Patna 336
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 4, 148, 151
High Courts15 Apr 1983
Ganpat Rai Santu Lal Vs Commissioner of Income Tax
Patna High Court · (1984) 147 ITR 224
Income Tax Act, 1961 — Section 212(3), 256(1), 273(b)
High Courts15 Apr 1983Dismissed
Ishwar Das Murlidhar and Others Vs State of Bihar and Another
Patna High Court · AIR 1983 Patna 281 : (1983) PLJR 455
Bihar Debt Relief Act, 1976 — Section 2, 2(9), 7Constitution of India, 1950 — Article 300A, 301, 304
High Courts14 Apr 1983Allowed
Sugam Chand Agrawal and Another Vs Jivt Shah and Others
Patna High Court · AIR 1984 Patna 184 : (1984) 32 BLJR 244 : (1984) PLJR 135
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 115
High Courts14 Apr 1983
Bhuneswar Singh and Another Vs Union of India (UOI) and Others
Patna High Court · AIR 1983 Patna 237
Coking Coal Mines (Emergency Provisions) Act, 1971 — Section 2Coking Coal Mines (Nationalisation) Act, 1972 — Section 21(1), 21(2), 22(2), 22(3), 22(4)Constitution of India, 1950 — Article 226
High Courts14 Apr 1983Dismissed
Ashok Kumar Sinha Vs State of Bihar and Others
Patna High Court · (1983) 31 BLJR 520 : (1983) PLJR 527
Constitution of India, 1950 — Article 226, 227Mines and Minerals (Development and Regulation) Act, 1957 — Section 10, 11, 12, 13, 14
High Courts13 Apr 1983
Sita Sharan Srivastava (deceased) and Another Vs State of Bihar
Patna High Court · (1984) CriLJ 878
Penal Code, 1860 (IPC) — Section 120B, 161, 165Prevention of Corruption Act, 1988 — Section 5
High Courts12 Apr 1983Dismissed
N. Dutta Vs Jardin Victor Limited
Patna High Court · AIR 1984 Patna 7
Civil Procedure Code, 1908 (CPC) — Section 10, 15, 151
High Courts12 Apr 1983Dismissed
Jawahar Tiwary and Others Vs Gauri Shankar Tiwary and Others
Patna High Court · (1983) 31 BLJR 311
High Courts12 Apr 1983Allowed
Kameshwarindra Guru Vs Chattu Prasad Mahto
Patna High Court · (1984) 32 BLJR 170
Civil Procedure Code, 1908 (CPC) — Section 115Specific Relief Act, 1963 — Section 10Transfer of Property Act, 1882 — Section 53A
High Courts12 Apr 1983Allowed
Satyendra Narain Sinha Vs The State of Bihar and others
Patna High Court · (1983) PLJR 739
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Constitution of India, 1950 — Article 16(1), 226, 227
High Courts12 Apr 1983
Nathuni Ahir and Many Others Vs The State
Patna High Court · (1984) PLJR 464
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 147, 225