High Courts22 Jun 2021Disposed Of
Md. Lal Babu Vs State Of Bihar
Patna High Court · (2021) 06 PAT CK 0081
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 203 of 2,660
High Courts22 Jun 2021Disposed Of
Sandeep Kumar Vs State Of Bihar
Patna High Court · (2021) 06 PAT CK 0080
High Courts22 Jun 2021Disposed Of
Shankar Rai Vs State Of Bihar
Patna High Court · (2021) 06 PAT CK 0079
High Courts21 Jun 2021
Bijli Kumar Vs State Of Bihar
Patna High Court · (2021) 06 PAT CK 0078
Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)(s), 3(2)(va), 14A(2)Indian Penal Code, 1860 — Section 34, 307, 323, 341, 504Arms Act, 1959 — Section 27
High Courts21 Jun 2021
Sunil Singh @ Sunil Kumar Singh Vs State Of Bihar
Patna High Court · (2021) 06 PAT CK 0077
Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)(s), 14AIndian Penal Code, 1860 — Section 323, 341, 386
High Courts21 Jun 2021Disposed Of
Narendra Kumar Vidyarthi Vs State Of Bihar
Patna High Court · (2021) 06 PAT CK 0076
High Courts21 Jun 2021Disposed Of
Pratik Raj Vs State Of Bihar
Patna High Court · (2021) 06 PAT CK 0075
High Courts21 Jun 2021Disposed Of
Osama Khursheed Vs. Patna University
Patna High Court · (2021) 06 PAT CK 0074
High Courts21 Jun 2021Disposed Of
Om Prakash Sahu @ Om Prakash Sah Vs State Of Bihar
Patna High Court · (2021) 06 PAT CK 0073
High Courts21 Jun 2021Disposed Of
Sunita Devi Vs State Of Bihar
Patna High Court · (2021) 06 PAT CK 0072
Bihar Protection Of Interest Of Depositors (In financial Establishment) Act, 2002 — Section 5, 6, 7(1), 8
High Courts21 Jun 2021Disposed Of
Pankaj Kumar Vs State Of Bihar
Patna High Court · (2021) 06 PAT CK 0071
High Courts21 Jun 2021Disposed Of
Sri Kant Mandal Vs State Of Bihar
Patna High Court · (2021) 06 PAT CK 0070
High Courts21 Jun 2021Disposed Of
Usha Devi Vs Union Of India
Patna High Court · (2021) 06 PAT CK 0069
High Courts21 Jun 2021Disposed Of
Radha Kishun Sah @ Radhakrishna Sah Vs State Of Bihar
Patna High Court · (2021) 06 PAT CK 0068
High Courts21 Jun 2021Disposed Of
Dinesh Kumar Yadav Vs State Of Bihar
Patna High Court · (2021) 06 PAT CK 0067
High Courts21 Jun 2021Disposed Of
Mritunjay Pandey Vs Principal Secretary,
Patna High Court · (2021) 06 PAT CK 0066
High Courts21 Jun 2021Disposed Of
Arena Food And Agro Industries Private Limited Vs State Of Bihar
Patna High Court · (2021) 06 PAT CK 0065
High Courts21 Jun 2021Disposed Of
Anil Kumar Singh, Vs State Of Bihar
Patna High Court · (2021) 06 PAT CK 0064
High Courts21 Jun 2021Disposed Of
Bhushan Sharma Vs State Of Bihar
Patna High Court · (2021) 06 PAT CK 0063
High Courts21 Jun 2021Disposed Of
Shourya Sanyal Vs State Of Bihar
Patna High Court · (2021) 06 PAT CK 0062