High Courts02 Jul 2021Allowed
Babban Singh @ Daddan Singh Vs State Of Bihar
Patna High Court · (2021) 07 PAT CK 0001
Indian Penal Code, 1860 — Section 147, 148, 149, 307Arms Act, 1959 — Section 27
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 201 of 2,660
High Courts28 Jun 2021Allowed
Hdfc Bank Limited Vs Government Of India
Patna High Court · (2021) 06 PAT CK 0121
Constitution Of India, 1950 — Article 20, 21, 226Indian Penal Code, 1860 — Section 120B, 419, 420, 467, 468, 469, 471Prevention Of Money Laundering Act, 2002 — Section 2(1)(u), 3, 5, 5(1), 8, 8(1) 8(6), 8(8), 24, 71
High Courts28 Jun 2021Allowed
Dharamsheela Kumari Vs Hemant Kumar & Ors
Patna High Court · (2021) 06 PAT CK 0120
Code Of Civil Procedure, 1908 — Order 6 Rule 4 Bihar Panchayat Raj Institutions (Conduct Of Business) Rules, 2015 — Rule 15, 15(3), 16Bihar Panchayat Raj Act, 2006 — Section 34, 35, 36, 37, 38, 39, 40, 41, 42, 43, 44, 44(1), 44(3), 44(3)(i), 44(3)(ii), 44(3)(iv), 44(3)(v), 44(3)(vii), 44(4), 44(5), 45, 46, 46(3), 46(4), 46(5), 46(7), 61Tamil Nadu Educational Institutions (Prohibition Of Collection Of Capitation Fee) Act, 1992 — Section 2(b)
High Courts28 Jun 2021Disposed Of
Jai Shankar Ram Vs State Of Bihar
Patna High Court · (2021) 06 PAT CK 0119
Code Of Criminal Procedure, 1973 — Section 438(2)Essential Commodities Act,1955 — Section 7
High Courts28 Jun 2021Dismissed
Md Irfan Khan @ Irfan Khan Vs State Of Bihar
Patna High Court · (2021) 06 PAT CK 0118
Indian Penal Code, 1860 — Section 34, 120B, 302
High Courts25 Jun 2021Allowed
Suresh Prasad Vs State Of Bihar
Patna High Court · (2021) 06 PAT CK 0117
Constitution Of India, 1950 — Article 226Bihar Government Service (Classification, Control And Appeal) Rules, 2005 — Rule 17, 18, 18(2)Bihar Pension Rules, 1950 — Rule 43B, 139
High Courts24 Jun 2021Disposed Of
Uttam Kumar Vs State Of Bihar
Patna High Court · (2021) 06 PAT CK 0089
High Courts24 Jun 2021Disposed Of
Khawaja Md. Fakharuddin Vs State Of Bihar
Patna High Court · (2021) 06 PAT CK 0088
Bihar Prohibition Of Excise Act, 2016 — Section 58(2)
High Courts24 Jun 2021Disposed Of
Bablu Kumar @ Babloo Kumar Vs State Of Bihar Through The Chief Secretary
Patna High Court · (2021) 06 PAT CK 0087
Indian Penal Code, 1860 — Section 34, 406, 420Bihar Prohibition Of Excise Act, 2016 — Section 30(a), 54, 56, 57, 60Code Of Criminal Procedure, 1973 — Section 451
High Courts24 Jun 2021Disposed Of
Rani Devi Vs State Of Bihar
Patna High Court · (2021) 06 PAT CK 0086
Indian Penal Code, 1860 — Section 272, 273Bihar Prohibition Of Excise Act, 2016 — Section 30(a)
High Courts24 Jun 2021Disposed Of
Rajesh Kumar Vs State Of Bihar
Patna High Court · (2021) 06 PAT CK 0085
Constitution Of India, 1950 — Article 215Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts24 Jun 2021Disposed Of
Avinash Kumar Mishra Vs State Of Bihar
Patna High Court · (2021) 06 PAT CK 0084
High Courts24 Jun 2021Disposed Of
Sushila Devi Vs State Of Bihar
Patna High Court · (2021) 06 PAT CK 0083
Indian Penal Code, 1860 — Section 34, 304B
High Courts23 Jun 2021Disposed Of
Shiv Kumar Prasad Singh Vs State Of Bihar
Patna High Court · (2021) 06 PAT CK 0094
Constitution Of India, 1950 — Article 215Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts23 Jun 2021Disposed Of
Shivendu Bhushan Jha @ Kanchan Jha Vs State Of Bihar
Patna High Court · (2021) 06 PAT CK 0093
Code Of Criminal Procedure, 1973 — Section 125
High Courts23 Jun 2021Dismissed
Pradeep Kumar Vs State Of Bihar
Patna High Court · (2021) 06 PAT CK 0092
Indian Penal Code, 1860 — Section 34, 201, 302, 304B
High Courts23 Jun 2021Dismissed
Md. Chhotu Vs State Of Bihar
Patna High Court · (2021) 06 PAT CK 0091
Indian Penal Code, 1860 — Section 307, 364A, 392
High Courts23 Jun 2021Dismissed
Indal Sen Yadav @ Indra Kesh Raj Vs State Of Bihar
Patna High Court · (2021) 06 PAT CK 0090
Indian Penal Code, 1860 — Section 34, 120B, 302
High Courts22 Jun 2021Disposed Of
Arun Kumar Pandey @ Arun Pandey, Vs State Of Bihar Through The Chief Secretary,
Patna High Court · (2021) 06 PAT CK 0116
High Courts22 Jun 2021Disposed Of
Ram Pravesh Kumar Sinha Vs Union Of India Through Secretary,
Patna High Court · (2021) 06 PAT CK 0115