High Courts12 Jul 2021Disposed Of
Arun Kumar Vs State Of Bihar
Patna High Court · (2021) 07 PAT CK 0042
Bihar Prohibition And Excise Act, 2016 — Section 30, 30(a), 45Indian Penal Code, 1860 — Section 379
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 199 of 2,660
High Courts12 Jul 2021Disposed Of
Raushan Kumar Vs State Of Bihar
Patna High Court · (2021) 07 PAT CK 0041
Indian Penal Code, 1860 — Section 147, 148, 149, 188, 269, 307, 353, 504Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts12 Jul 2021Disposed Of
Kanhaiya Singh Vs State Of Bihar
Patna High Court · (2021) 07 PAT CK 0040
Code Of Criminal Procedure, 1973 — Section 438(2)Bihar Prohibition And Excise Act, 2016 — Section 30(a), 76(2)
High Courts12 Jul 2021Dismissed
Sameer Khan @ Sami @ Sami Khan Vs State Of Bihar
Patna High Court · (2021) 07 PAT CK 0039
Indian Penal Code, 1860 — Section 323, 341, 406, 494, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4
High Courts12 Jul 2021Disposed Of
Santosh Mukhiya Vs State Of Bihar
Patna High Court · (2021) 07 PAT CK 0038
Indian Penal Code, 1860 — Section 34, 307, 323, 324, 341, 379, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts12 Jul 2021Dismissed
Hasnain Vs State Of Bihar
Patna High Court · (2021) 07 PAT CK 0037
Indian Penal Code, 1860 — Section 34, 307, 323, 324, 341, 354, 379, 504, 506
High Courts12 Jul 2021Dismissed
Indu Jyoti Kumari @ Indu Jayti Kumari Vs State Of Bihar
Patna High Court · (2021) 07 PAT CK 0036
Indian Penal Code, 1860 — Section 34, 306
High Courts12 Jul 2021Disposed Of
Rahul Kumar Rai @ Rahul Rai Vs State Of Bihar
Patna High Court · (2021) 07 PAT CK 0035
Code Of Criminal Procedure, 1973 — Section 451Bihar Prohibition And Excise Act, 2016 — Section 37(a)(b), 56, 60
High Courts12 Jul 2021Disposed Of
Jitendra Kumar Vs State Of Bihar
Patna High Court · (2021) 07 PAT CK 0034
Constitution Of India, 1950 — Article 215Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts12 Jul 2021Dismissed
Mukesh Kumar Singh Vs State Of Bihar
Patna High Court · (2021) 07 PAT CK 0033
Constitution Of India, 1950 — Article 14, 226, 298, 299, 359Code Of Civil Procedure, 1908 — Section 141
High Courts12 Jul 2021Disposed Of
Ranjit Kumar Singh Vs State Of Bihar
Patna High Court · (2021) 07 PAT CK 0032
Constitution Of India, 1950 — Article 215Indian Penal Code, 1860 — Section 34, 272, 273, 279, 307, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts12 Jul 2021Allowed
Bharat Prasad Yadav Vs State Of Bihar
Patna High Court · (2021) 07 PAT CK 0031
Constitution Of India, 1950 — Article 32, 226, 311(2)Delhi Police (Punishment And Appeal) Rules, 1980 — Rule 16(3)Bihar Prohibition And Excise Act, 2016 — Section 37(b)
High Courts09 Jul 2021Allowed
Shyam Mohan Sharma Vs State Of Bihar
Patna High Court · (2021) 07 PAT CK 0022
Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 14A(2)Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 302, 307, 326, 341, 343Criminal Law (Amendment) Act, 2013 — Section 17
High Courts09 Jul 2021Dismissed
Manowwar Alam @ Manowar Alam @ Guddu Vs State Of Bihar
Patna High Court · (2021) 07 PAT CK 0021
Indian Penal Code, 1860 — Section 366A, 372, 375, 376, 376(2)(i), 498ACode Of Criminal Procedure, 1973 — Section 164
High Courts08 Jul 2021Disposed Of
Owner Of The Vehicle Deepak Kumar Singh Vs State Of Bihar Bihar
Patna High Court · (2021) 07 PAT CK 0019
High Courts08 Jul 2021Disposed Of
Ranjeet Kumar Vs State Of Bihar
Patna High Court · (2021) 07 PAT CK 0018
Constitution of India, 1950 — Article 215Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts08 Jul 2021Disposed Of
Pradeep Kumar Singh Alias Pradeep Singh Vs State Of Bihar
Patna High Court · (2021) 07 PAT CK 0017
High Courts08 Jul 2021Disposed Of
Md. Jassem Vs State Of Bihar
Patna High Court · (2021) 07 PAT CK 0016
Indian Penal Code, 1860 — Section 34, 302, 307, 323, 324, 341, 504Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts07 Jul 2021Allowed
Triveni Devi Vs Union Of India
Patna High Court · (2021) 07 PAT CK 0023
Hindu Marriage Act, 1955 — Section 16, 16(1), 16(3)