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Patna High Court judgments

53,185 judgments · page 197 of 2,660

High Courts20 Jul 2021Disposed Of

Rahul Ojha Vs State Of Bihar

Patna High Court · (2021) 07 PAT CK 0083

Indian Penal Code, 1860 — Section 34, 188, 268, 270, 271Code Of Criminal Procedure, 1973 — Section 438(2)Bihar Prohibition And Excise Act, 2016 — Section 30(a), 76(2)
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High Courts20 Jul 2021Disposed Of

Bijendra Kumar Mahto Vs State Of Bihar

Patna High Court · (2021) 07 PAT CK 0082

Constitution Of India, 1950 — Article 215Indian Penal Code, 1860 — Section 34, 272, 273, 279, 290, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts19 Jul 2021Disposed Of

Pappu Kumar Yadav Vs State Of Bihar

Patna High Court · (2021) 07 PAT CK 0076

Constitution Of India, 1950 — Article 215Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts19 Jul 2021Disposed Of

Alagu Ram @ Algu Ram Vs State Of Bihar

Patna High Court · (2021) 07 PAT CK 0073

Constitution Of India, 1950 — Article 215Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts19 Jul 2021Disposed Of

Arun Kumar Vs State Of Bihar

Patna High Court · (2021) 07 PAT CK 0072

Constitution Of India, 1950 — Article 215Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts16 Jul 2021Disposed Of

Mukesh Singh Vs State Of Bihar

Patna High Court · (2021) 07 PAT CK 0069

Bihar Prohibition And Excise Act, 2016 — Section 30(a), 76(2)Code Of Criminal Procedure, 1973 — Section 438(2)
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High Courts16 Jul 2021Disposed Of

Sobhan Kumar @ Soman Kumar Vs State Of Bihar

Patna High Court · (2021) 07 PAT CK 0068

Bihar Prohibition And Excise Act, 2016 — Section 30(a), 76(2)Indian Penal Code, 1860 — Section 272, 273, 290Code Of Criminal Procedure, 1973 — Section 438(2)
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High Courts16 Jul 2021Dismissed

Mina Devi Vs State Of Bihar

Patna High Court · (2021) 07 PAT CK 0066

Bihar Prohibition And Excise Act, 2016 — Section 30(a), 76(2)Indian Penal Code, 1860 — Section 272, 273Code Of Criminal Procedure, 1973 — Section 438
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High Courts16 Jul 2021Disposed Of

Vinay Mahto Vs State Of Bihar

Patna High Court · (2021) 07 PAT CK 0065

Indian Penal Code, 1860 — Section 147, 148, 149, 188, 307, 323, 324, 337, 341, 353Code Of Criminal Procedure, 1973 — Section 438(2)
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High Courts16 Jul 2021Disposed Of

Ramsaran Chaurasia Vs State Of Bihar

Patna High Court · (2021) 07 PAT CK 0062

Constitution Of India, 1950 — Article 215Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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