High Courts06 Aug 2021Dismissed
Sugandhi Kumari Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0011
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 195 of 2,660
High Courts06 Aug 2021Dismissed
Md Jalil @ Md Jalil Miyan Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0010
High Courts06 Aug 2021Dismissed
Sunil Kumar Singh @ Sunil Singh Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0009
Bihar Panchayat Raj Institution (Conduct Of Business) Rules, 2015 — Rule 5, 6(1)Bihar Panchyat Raj Act, 2006 — Section 18, 18(4)(ii), 20(2), 20(5), 44, 44(4)
High Courts05 Aug 2021Disposed Of
Suraj @ Suraj Bhan Singh Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0019
Indian Penal Code, 1860 — Section 147, 149, 188, 323, 332, 341, 353, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts05 Aug 2021Disposed Of
Md. Saddam @ Saddam Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0018
Indian Penal Code, 1860 — Section 142, 147, 148, 307, 323, 324, 341, 354, 379, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts05 Aug 2021Disposed Of
Zahid Anwar Alias Jahid Anwar Alias Dabloo Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0017
Indian Penal Code, 1860 — Section 341, 353, 379, 384, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts05 Aug 2021Allowed
Anil Kumar Arya Vs State Of Bihar & Ors
Patna High Court · (2021) 08 PAT CK 0016
Bihar Government Servants (Classification, Control & Appeal) Rules, 2005 — Rule 17(23)(i)
High Courts05 Aug 2021Allowed
Mahesh Sah Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0015
Indian Penal Code, 1860 — Section 34, 323, 324, 341, 354, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(2)(va)
High Courts04 Aug 2021Disposed Of
M/S. Bharti Airtel Limited Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0025
High Courts04 Aug 2021Allowed
Kabutari Devi Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0014
High Courts04 Aug 2021Disposed Of
Kaishar Raja @ Md. Quaisar Raza Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0013
Indian Penal Code, 1860 — Section 147, 148, 307, 323, 341, 379, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts04 Aug 2021Dismissed
Sunil Singh Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0012
Indian Penal Code, 1860 — Section 34, 120B, 302Arms Act, 1959 — Section 27
High Courts03 Aug 2021
Ramavati Devi Vs State Of Bihar & Ors
Patna High Court · (2021) 08 PAT CK 0024
Constitution Of India, 1950 — Article 213(1), 348, 348(3)Bihar Panchayat Raj Act, 2006 — Section 39(1), 39(4), 39(5), 44, 44(3), 44(3)(i)Bihar Municipal Act, 2007 — Section 25(4)
High Courts03 Aug 2021Disposed Of
Vijyalakshmi Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0022
Constitution Of India, 1950 — Article 215Indian Penal Code, 1860 — Section 34, 272, 273, 279, 290, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts03 Aug 2021Disposed Of
Sudha Devi Vs Vs State Of Bihar And Ors
Patna High Court · (2021) 08 PAT CK 0005
High Courts03 Aug 2021Allowed
Ganesh Sah Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0004
Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(1)(w), 3(2)(va), 14A(2)Indian Penal Code, 1860 — Section 34, 302, 323, 324, 341
High Courts03 Aug 2021Disposed Of
Ajay Kumar Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0001
Constitution Of India, 1950 — Article 215Indian Penal Code, 1860 — Section 34, 272, 273, 279, 290, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts02 Aug 2021Disposed Of
Algu Mian @ Hanif Mian @ Hanif Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0008
Indian Penal Code, 1860 — Section 147, 149, 307, 323, 324, 379, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts02 Aug 2021Disposed Of
Dipak Kumar @ Karu Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0007
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 76(2)Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts02 Aug 2021Disposed Of
Pradeep Yadav Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0006
Indian Penal Code, 1860 — Section 366ACode Of Criminal Procedure, 1973 — Section 161, 164, 438(2)