High Courts13 Aug 2021Disposed Of
Anup Kumar Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0046
Indian Penal Code, 1860 — Section 366ACode Of Criminal Procedure, 1973 — Section 164, 438(2)
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 194 of 2,660
High Courts13 Aug 2021Disposed Of
Indrajeet Baitha Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0045
High Courts12 Aug 2021Disposed Of
Anshu Singh Alias Digvijay Kumar Rai Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0042
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 76(2)Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts12 Aug 2021Disposed Of
Sameer Kumar Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0041
Code Of Criminal Procedure, 1973 — Section 438(2)Arms Act, 1959 — Section 27Indian Penal Code, 1860 — Section 120B, 302
High Courts12 Aug 2021Disposed Of
Dharmendra Sahni @ Dharmendra Kumar Sahni Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0040
Indian Penal Code, 1860 — Section 34, 376Code Of Criminal Procedure, 1973 — Section 164, 438(2)
High Courts12 Aug 2021Allowed
M/S Vaishnavi Hospita Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0039
High Courts12 Aug 2021Dismissed
Sanoj Mandal @ Sanoj Kumar Mandal Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0038
Indian Penal Code, 1860 — Section 332, 341, 376, 457Code Of Criminal Procedure, 1973 — Section 164Evidence Act, 1872 — Section 145
High Courts11 Aug 2021Dismissed
Bateshwar Kumar @ Rajnikant Prabhakar Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0037
Indian Penal Code, 1860 — Section 154, 380, 411
High Courts11 Aug 2021Dismissed
Pappu Kumar Singh Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0036
Indian Penal Code, 1860 — Section 120B, 201, 302, 364A
High Courts10 Aug 2021Dismissed
Deepak Yadav @ Deepak Kumar Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0035
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 341, 504, 506
High Courts10 Aug 2021Dismissed
Abhay Kumar Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0034
Indian Penal Code, 1860 — Section 34, 307, 323, 324, 325, 498A
High Courts10 Aug 2021Disposed Of
Shravan Kumar Singh Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0033
Constitution Of India, 1950 — Article 226
High Courts10 Aug 2021Disposed Of
Ravi Ranjan Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0032
Constitution Of India, 1950 — Article 226
High Courts10 Aug 2021Disposed Of
Subhash Chandra Yadav @ Subhash Yadav @ Subhodh Yadav Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0031
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 341, 379, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(i)(r)(s)
High Courts09 Aug 2021Disposed Of
Sanjeet Sada Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0030
Indian Penal Code, 1860 — Section 341, 376Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts09 Aug 2021Disposed Of
State Of Bihar Vs Hardinge Memorial Fund Trust
Patna High Court · (2021) 08 PAT CK 0029
High Courts09 Aug 2021
Priya Kumari Vs Union Of India
Patna High Court · (2021) 08 PAT CK 0028
Constitution Of India, 1950 — Article 21, 226
High Courts09 Aug 2021Disposed Of
Uma Baitha Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0027
Constitution Of India, 1950 — Article 226
High Courts09 Aug 2021Dismissed
Jeetendra Kumar Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0026
Constitution Of India, 1950 — Article 226
High Courts06 Aug 2021Allowed
Sunil Kumar Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0020
Indian Penal Code, 1860 — Section 34, 147, 148, 149, 307, 323, 325, 344, 378, 448, 504Code Of Criminal Procedure, 1973 — Section 438(2)