High Courts24 Aug 2021Disposed Of
Rahul Kumar Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0099
Indian Penal Code, 1860 — Section 120BCode Of Criminal Procedure, 1973 — Section 438(2)Bihar Prohibition and Excise Act, 2016 — Section 76(2)
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 192 of 2,660
High Courts24 Aug 2021Disposed Of
Ajit Sharma Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0098
Indian Penal Code, 1860 — Section 34, 308, 323, 341, 447, 504Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts24 Aug 2021Disposed Of
Bihar Yuva Adhivakta Sangh Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0097
Constitution of India, 1950 — Article 226
High Courts24 Aug 2021Disposed Of
Kamlesh Kumar Gupta @ Kamlesh Prasad Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0096
Constitution of India, 1950 — Article 215Indian Penal Code, 1860 — Section 34, 272, 273, 279, 290, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts24 Aug 2021Allowed
Kamal Narayan @ Kamal Narayan Kumar Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0095
Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(i)(r)(s), 3(2)(va), 14A(2)Indian Penal Code, 1860 — Section 366ACode Of Criminal Procedure, 1973 — Section 161, 164
High Courts24 Aug 2021Allowed
Aman Raj @ Bitu Singh Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0079
Indian Penal Code, 1860 — Section 376DScheduled Castes and Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(2)(va)Code Of Criminal Procedure, 1973 — Section 164
High Courts23 Aug 2021Disposed Of
Md Shahid @ Shahid Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0078
Indian Penal Code, 1860 — Section 120B, 201, 302Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts23 Aug 2021Disposed Of
Bipul Kumar Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0077
Indian Penal Code, 1860 — Section 34, 323, 341, 498A, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)Dowry Prohibition Act, 1961 — Section 3, 4
High Courts23 Aug 2021Disposed Of
Arbind Kumar @ Dilip Kumar Mahto Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0076
Indian Penal Code, 1860 — Section 324, 341, 384Code Of Criminal Procedure, 1973 — Section 144, 438(2)
High Courts23 Aug 2021Allowed
Utpal Kant Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0075
Bihar Prosecution Manual, 2003 — Rule 36(2)
High Courts23 Aug 2021Disposed Of
Wu Chuangyong Vs Union Of India
Patna High Court · (2021) 08 PAT CK 0074
High Courts23 Aug 2021Disposed Of
Wu Chuangyong Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0073
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 38(i), 38(ii)
High Courts21 Aug 2021Disposed Of
Ravindra Kumar Singh Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0072
Indian Penal Code, 1860 — Section 323, 341, 498A, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts21 Aug 2021Disposed Of
Sanjay Kumar Tiwary Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0071
Indian Penal Code, 1860 — Section 120B, 406, 420, 468, 471Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts21 Aug 2021Disposed Of
Md. Gulab Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0070
Indian Penal Code, 1860 — Section 34, 307, 323, 324, 341, 379, 427, 447, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts21 Aug 2021Disposed Of
Anil Kumar Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0069
Indian Penal Code, 1860 — Section 34, 406, 420Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts21 Aug 2021Dismissed
Malay Kumar Singh Vs Bihar State Power Holding Company Limited
Patna High Court · (2021) 08 PAT CK 0068
Constitution Of India, 1950 — Article 226Bihar Pension Rules, 1950 — Rule 43(b)
High Courts21 Aug 2021Disposed Of
Babloo Singh Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0067
Constitution Of India, 1950 — Article 215Indian Penal Code, 1860 — Section 34, 272, 273, 279, 290, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts21 Aug 2021Dismissed
Shiv Shankar Choudhary Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0066
Constitution Of India, 1950 — Article 14, 16Bihar State Universities Act, 1976 — Section 35, 35(2)
High Courts19 Aug 2021Dismissed
Guddu Bhagat @ Guddu Yadav @ Raj Kumar Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0065
Indian Penal Code, 1860 — Section 34, 302